Tribunals and Commissions11 Jul 2022Disposed Of
Surindar S Chahal Vs ICICI Prudential Life Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0035
Code of Civil Procedure, 1908 — Order 2 Rule 2
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 142 of 1,397
Tribunals and Commissions11 Jul 2022Dismissed
Dr. Pankaj Kumar & Anr Vs M/s Ireo Victory Valley Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions11 Jul 2022Dismissed
Indu Ct Scan And Diagnostic Centre & Anr Vs Abhilasha & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions11 Jul 2022Partly Allowed
Sq. Ldr. N.K. Arora Retd Through Lrs. & Ors Vs Army Hospital (R&R) & Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions11 Jul 2022Allowed
Kavita Rani Vs Punjab State Power Corporation Ltd. & 5 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0023
Tribunals and Commissions08 Jul 2022Dismissed
Manager, Sanmintra Nagri Pat Sahakari Sanstha Maryadit & 8 Ors Vs Prathibha Shrinivas Patki & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions08 Jul 2022Dismissed
E. V. Kesavan Namboodiri Vs Medical Superintendent, Kasturba Hospital, Manipal & Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0027
Tribunals and Commissions08 Jul 2022Dismissed
Mohini Shelters Pvt. Ltd Vs Sanjay Hari Nagpal
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0026
Tribunals and Commissions07 Jul 2022Disposed Of
Bhanwar Lal Sharma Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Jul 2022Dismissed
A. Annadurai Vs Sanjay Nair & 5 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 21(b)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
Tribunals and Commissions07 Jul 2022Disposed Of
Dr Khurshid Ahmad Vs Surendra Prasad & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0030
Tribunals and Commissions07 Jul 2022Dismissed
Sir Ganga Ram Hospital & 2 Ors Vs Dr Sita Omer
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 19, 21(a)(i)
Tribunals and Commissions06 Jul 2022Dismissed
M/s Spirit Infrastructure Pvt. Ltd Vs Smt.Navinder Uppal & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)
Tribunals and Commissions05 Jul 2022Disposed Of
Renu Kalra & Anr Vs M/s Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions05 Jul 2022Disposed Of
Amarjeet Singh Vs M/s Ireo Grace Realtech Pvt. Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions05 Jul 2022Disposed Of
M/s Simtech Infrastructure Pvt. Ltd Vs M/s Ireo Grace Realtech Pvt. Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions05 Jul 2022Dismissed
Rajesh Kumar Sah Vs Managing Director, Kores India Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 11, 21(b)
Tribunals and Commissions04 Jul 2022Disposed Of
Vinod Gupta & Anr Vs Emaar MGF Land Limited & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 2(o), 2(r), 21, 21(a)(i)Companies Act, 1956 — Section 391, 392, 393, 394
Tribunals and Commissions04 Jul 2022Dismissed
Joy Kaliyavaumkal & Ors Vs M/s Mangalam Homes & Resorts Pvt. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0009
Tribunals and Commissions04 Jul 2022Dismissed
Sarita Shukla Vs Dr Ashwin K. Gadhvi & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 19