Tribunals and Commissions20 Jul 2022Disposed Of
AIR India (Airport Office) & 2 Ors Vs Dibakar Bhattacharjee & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0090
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 141 of 1,397
Tribunals and Commissions20 Jul 2022Dismissed
Rajat Gandhi & Anr Vs Pareena Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0089
Tribunals and Commissions20 Jul 2022Disposed Of
Col. Perminder Singh Vs M/s Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0088
Tribunals and Commissions20 Jul 2022Disposed Of
Kondareddygari Adinarayanareddy Vs State Bank Of Hyderabad & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 2(1)(o), 21(b)
Tribunals and Commissions19 Jul 2022Dismissed
C. Vijayakumar & 3 Ors Vs Amritha Institite Of Medical Science & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions18 Jul 2022Dismissed
Sanjay Kumar Rajdev Vs M/s Omaxe Buildhome Private Limited
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0080
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions15 Jul 2022Dismissed
Divisional Manager, United India Insurance Co. Ltd Vs Mary & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions14 Jul 2022
National Insurance Co. Ltd Vs Prabodh Kumar Swain & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)
Tribunals and Commissions14 Jul 2022Dismissed
G.D. Gupta Vs HUDA
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions14 Jul 2022Disposed Of
New India Assurance Company Ltd Vs Sonali Sareen & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions14 Jul 2022Dismissed
Anheuser Busch Inbev India Limited (Formerly Sabmiller India Ltd) Vs P. Jamaliah & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions13 Jul 2022Disposed Of
Krishna Devi @Hash DLF Home Developers Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0055
Tribunals and Commissions13 Jul 2022Disposed Of
Madhu Madan & Anr Vs DLF Retail Developers Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0054
Tribunals and Commissions13 Jul 2022Disposed Of
Naveen Kohli Vs DLF Universal Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0053
Tribunals and Commissions13 Jul 2022Disposed Of
Devender Bansal Vs M/s Ansal Housing & Construction Limited
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(g), 2(1)(o), 2(1)(r), 14(1)(e)
Tribunals and Commissions13 Jul 2022Dismissed
Aparajith Bhandary & Anr Vs Sunny Brooks (Now Samarkhand Property Mgt. Pvt. Ltd.)
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 17(1)(b), 21(b), 25(3), 27, 27A
Tribunals and Commissions13 Jul 2022Dismissed
Shija Hospitals & Research Institute & Anr Vs Khumanthem Phunindro Singh & 5 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions13 Jul 2022Disposed Of
Sachin Goel & Anr Vs M/s Ansal Housing & Construction Limited
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(g), 2(1)(o), 2(1)(r), 14(1)(e)
Tribunals and Commissions12 Jul 2022Dismissed
Pawan Kumar Vs Oriental Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions11 Jul 2022Disposed Of
Mukhtiar Singh Randhawa Vs M/s Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 21