Tribunals and Commissions02 Aug 2022Partly Allowed
Narayan Builders & Developers Vs Madhvi Sharma & Anr
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0005
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 139 of 1,397
Tribunals and Commissions01 Aug 2022Dismissed
Naveen Kumar Jain Vs M/s Sahara City Homes & Anr
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Aug 2022Dismissed
Ganesh Shetty Vs H. Suresh Salian & 9 Ors
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 21(b)Karnataka Municipal Corporations Act, 1976 — Section 310(2)(b)
Tribunals and Commissions01 Aug 2022Partly Allowed
M/s Suresh Pharmaceuticals Pvt. Ltd Vs M/s Oriental Insurance Company Limited
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 21(a)(1)Insurance Act 1938 — Section 64UM(2), 64UM(3), 64UM(4)
Tribunals and Commissions01 Aug 2022Dismissed
M/s Ashwin Auto Services Vs Bajaj Allianz Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 21(a)(1)
Tribunals and Commissions01 Aug 2022Partly Allowed
M/s Park Leather Industries Ltd Vs United India Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 21(a)(1)
Tribunals and Commissions29 Jul 2022Partly Allowed
M/s Narayan Builders & Developers Vs Ranjeet Choudhary & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0079
Tribunals and Commissions29 Jul 2022Partly Allowed
M/s Narayan Builders & Developers Vs Lalit Kumar Goyal
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0078
Tribunals and Commissions28 Jul 2022Disposed Of
M/s Drawmet Wires Pvt. Ltd Vs M/s Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0087
Tribunals and Commissions28 Jul 2022Disposed Of
Areesh Khan & Anr Vs Ramprastha Promoters And Developers
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0086
Consumer Protection Act, 1986 — Section 2(i)(d), 21
Tribunals and Commissions28 Jul 2022Dismissed
Kriti Sharma Vs Haryana Urban Devevelopment Authority & Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Jul 2022Dismissed
Satya Dev Jakhar Vs Huda & Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0084
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Jul 2022Disposed Of
Kishore Kumar Magu Vs M/s Ireo Grace Realtech Private Limited
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0083
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions28 Jul 2022Disposed Of
Mahesh Kumar Agarwal & Anr Vs Vs M/s Ireo Grace Realtech Private Limited 4 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0082
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions28 Jul 2022Disposed Of
Anju Aggarwal Vs M/s Ireo Grace Realtech Private Limited
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0081
Tribunals and Commissions28 Jul 2022Disposed Of
Santosh Kumar Jain Vs M/s Ireo Grace Realtech Private Limited & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0077
Tribunals and Commissions28 Jul 2022Disposed Of
Neelu Vaid & Anr Vs M/s Ireo Grace Realtech Private Limited & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0076
Tribunals and Commissions28 Jul 2022Disposed Of
Pankaj Taneja Vs Ireo Grace Realtech Private Limited & 4 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0075
Tribunals and Commissions28 Jul 2022Disposed Of
Yogesh Sharma & Anr Vs M/s Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0074
Tribunals and Commissions28 Jul 2022Disposed Of
Akash Munjal & Anr Vs Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0073