Tribunals and Commissions24 Aug 2022Dismissed
Renu Goel Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0043
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 137 of 1,397
Tribunals and Commissions24 Aug 2022Dismissed
Poonam Goel Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0042
Tribunals and Commissions24 Aug 2022Dismissed
Ved Prakash Aggarwal Vs Chief Post Master General & Ors
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0041
Tribunals and Commissions23 Aug 2022Dismissed
Deepak Gupta Vs Indraprastha Apollo Hospitals Delhi
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 21, 22
Tribunals and Commissions23 Aug 2022Dismissed
Mrityunjay Kumar & 2 Ors Vs Pushpanjali Crosslay Hospital & 5 Ors
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions22 Aug 2022Disposed Of
Parsvnath Developers Limited & Anr Vs Vivek Kaura
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions22 Aug 2022Disposed Of
Pushpa Gogia Vs Emaar MGF Land Limited
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 2(1)(d), 12(1)(a), 21
Tribunals and Commissions18 Aug 2022Disposed Of
M/s Omaxe Chandigarh Extension Developers Pvt. Ltd Vs Sukhdev Singh & Sons (Huf)
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0038
Tribunals and Commissions17 Aug 2022Dismissed
M/s Medical Eleborate Concept Private Limited Vs M/s Ford India Private Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions17 Aug 2022Dismissed
Ford India Private Limited Vs M/s Medical Eleborate Concept Private Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions17 Aug 2022Disposed Of
Parsvnath Developers Limited Vs Rahul Sharma & Anr
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions17 Aug 2022Allowed
Divya Chadri Vs President, Madhuvana House Building Society Ltd
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 13(3B), 21, 21(b), 26Consumer Protection Act, 2019 — Section 47, 47(1)(a)(i), 47(1)(a)(ii), 47(1)(a)(iii), 51, 51(2), 72, 72(1), 73Code Of Civil Procedure, 1908 — Order 7 Rule 11
Tribunals and Commissions16 Aug 2022Dismissed
M/s Divine Electrotech Pvt. Ltd Vs Giriraj Prasad Gupta & Anr
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0084
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 Aug 2022Disposed Of
Jalandhar Improvement Trust Vs Satish Kumar
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 2(1)(r)
Tribunals and Commissions16 Aug 2022Disposed Of
Faridkot Improvement Trust & Anr Vs Navdeep Goyal & Anr
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0036
Arbitration and Conciliation Act, 1996 — Section 8Consumer Protection Act, 1986 — Section 3
Tribunals and Commissions16 Aug 2022Dismissed
Chintan H. Mehta Vs M/s Kalpathru Housing (P) Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0023
Tribunals and Commissions16 Aug 2022Dismissed
M/s Global Living Style Vs Basanti Kumari Shadangi
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 2(d)(i), 11, 14, 21(b)
Tribunals and Commissions11 Aug 2022Dismissed
M/s Shyam Talkies & Malls, Partnership Firm Vs Suresh Pagaria
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions10 Aug 2022Dismissed
Ravikant Chawla & Anr Vs Sahara Prime City Ltd. & Ors
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions10 Aug 2022Allowed
M/s Mudit Roadways Vs Authorized Signatory New India Assurance Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 2(1)(d)(g)Maharashtra Fire Prevention and Life Safety Measures Act, 2006 — Section 27(2)Insurance Act, 1938 — Section 64UM(2)