Tribunals and Commissions08 Aug 2022Disposed Of
M/s Premium Acres Infratech Pvt. Ltd. & Anr Vs Inderjit Singh & Anr
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0059
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 138 of 1,397
Tribunals and Commissions08 Aug 2022Partly Allowed
Manohar Infrastructure & Constructions Pvt. Limited & 2 Ors Vs Brig. B.S. Taunque (Retd.) & Anr
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions05 Aug 2022Disposed Of
Jyoti Kumar Tiwari Vs Anuman Developers & Ors
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 21(a)(1)
Tribunals and Commissions05 Aug 2022Dismissed
Amandeep Aggarwal Vs Sangrur Improvement Trust & Anr
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0057
Tribunals and Commissions05 Aug 2022Dismissed
Viraj Construction Pvt. Ltd. & Anr Vs Vinod Kumar Shukla & 4 Ors
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 12(1)(c), 35(1)(c)Consumer Protection Act, 2019 — Section 2(5), 2(5)(v)
Tribunals and Commissions05 Aug 2022Partly Allowed
N.K. Sreedhar Vs Vishnu Construction Company & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0017
Tribunals and Commissions05 Aug 2022Allowed
New India Assurance Co. Ltd Vs Chemical Corporation Of India
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0016
Indian Penal Code, 1860 — Section 380, 457
Tribunals and Commissions05 Aug 2022Partly Allowed
Sujeet Jain Vs M/s DB Realty Limited
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0007
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 2(1)(o)
Tribunals and Commissions05 Aug 2022Partly Allowed
VFC Industries Pvt. Limited Vs New India Assurance Company Limited & Ors
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0006
Insurance Act, 1938 — Section 64UM(2), 64UM(4)Insurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9
Tribunals and Commissions04 Aug 2022Allowed
Jaypee Kasablanca Buyers Welfare Association Vs Jaiprakash Associates Ltd
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0055
Tribunals and Commissions04 Aug 2022Disposed Of
Girish Thakur & Anr Vs M/s CHD Developers Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0014
Tribunals and Commissions04 Aug 2022Disposed Of
Siddharth Sawhney Vs M/s CHD Developers Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0013
Tribunals and Commissions04 Aug 2022Disposed Of
Sunil Mishra Vs M/s CHD Developers Limited & Anr
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0012
Tribunals and Commissions04 Aug 2022Disposed Of
Tanuja Yadav Vs M/s CHD Developers Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0011
Tribunals and Commissions04 Aug 2022Allowed
Parklands Pride Buyers Association Vs BPTP Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 2(1)(r)
Tribunals and Commissions03 Aug 2022Dismissed
M/s Omway Buildestate Pvt. Ltd. Vs Vineet Yadav
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0024
Tribunals and Commissions03 Aug 2022Partly Allowed
Pradeep Singh Vs M/s Today Homes And Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0010
Tribunals and Commissions03 Aug 2022Dismissed
Rahul Sharma Vs Dremz And Aspirations
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 21(b)Code of Civil Procedure, 1908 — Section 151, Order 9 Rule 13Limitation Act, 1963 — Section 5
Tribunals and Commissions02 Aug 2022Disposed Of
R. Manimaran Vs Chairman, Lic Of India & 5 Ors
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0083
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(r), 21(b)
Tribunals and Commissions02 Aug 2022Disposed Of
M/s Yellow Stone Builders Pvt. Ltd. & 2 Ors Vs Brahm Prakash
National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 2(1)(d)