Tribunals and Commissions28 Jul 2022Disposed Of
Ashish Kaul Vs Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0072
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 140 of 1,397
Tribunals and Commissions28 Jul 2022Disposed Of
Arup Sinha Vs Ireo Grace Realtech Private Limited & 4 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0071
Tribunals and Commissions28 Jul 2022Disposed Of
Piya Puri & Anr. Vs Ireo Grace Realtech Private Limited
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0070
Tribunals and Commissions28 Jul 2022Disposed Of
Anil Rubber Mills Pvt. Ltd Vs Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0069
Tribunals and Commissions27 Jul 2022Dismissed
Chief Officer, Nagpur Housing & Area Development Board & 2 Ors Vs Manohar Burde
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0065
Tribunals and Commissions27 Jul 2022Dismissed
M/s Chokhi Dhani Resorts Pvt. Ltd Vs ICICI Lombard General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0064
Insurance Act, 1938 — Section 64UM
Tribunals and Commissions27 Jul 2022Dismissed
Krishidhan Seeds Pvt. Ltd Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0063
Tribunals and Commissions27 Jul 2022Partly Allowed
Wilhelm Textiles India Pvt. Ltd Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0062
Insurance Act, 1938 — Section 64UM(4)Insurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9
Tribunals and Commissions27 Jul 2022Dismissed
Modern Gaur Gums Pvt. Ltd Vs HDFC Ergo General Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0061
Tribunals and Commissions26 Jul 2022Partly Allowed
Animesh Mandal Vs Chief Manager, United Bank Of India
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0056
Tribunals and Commissions25 Jul 2022Dismissed
New India Assurance Co.Ltd. & Anr Vs Bheerappa
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions25 Jul 2022Dismissed
G. Radha Vs Dr. Janaki & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions22 Jul 2022Disposed Of
Dr Sushila Dhaon & Anr Vs M/s Emaar Mgf Latn Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions22 Jul 2022Disposed Of
Akshat Shetty & Anr Vs Larsen And Toubro Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 2(r), 13(3B)
Tribunals and Commissions22 Jul 2022Dismissed
Vedic Conclave Private Limited & 3 Ors Vs Tapan Dutta
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 2(1)(o), 47
Tribunals and Commissions22 Jul 2022Disposed Of
DLF Homes Panchkula Pvt. Ltd. Vs Madan Lal Kansal & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0057
Tribunals and Commissions22 Jul 2022Partly Allowed
P.C. Jain Vs Dr. R.P. Singh
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0051
Tribunals and Commissions21 Jul 2022Disposed Of
New India Assurance Co. Ltd. Vs Jagsir Singh & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0068
Consumer Protection Act, 1986 — Section 14, 15, 17(1)(b), 21(b), 24, 25(3), 27, 27(1)
Tribunals and Commissions21 Jul 2022Dismissed
M/s TDI Infrastructure Ltd Vs Ashish Gupta
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0050
Tribunals and Commissions20 Jul 2022Allowed
M.R.F. LTD.Vs Branch Manager, Lalji Mulji Transport Co. & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0091
Consumer Protection Act, 1986 — Section 11(2), 12(1)(a), 24A