COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 135 of 1,397

Tribunals and Commissions01 Sept 2022Dismissed

M/s Emerald Lands (India) Private Limited Vs Deep Kalra & Anr

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0019

Consumer Protection Act, 1986 — Section 3, 19Arbitration and Conciliation Act, 1996 — Section 8

Tribunals and Commissions01 Sept 2022

M/s Jaiprakash Associates Ltd Vs Shashi Prabha Sharma

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0002

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions01 Sept 2022Partly Allowed

Santosh Narasimha Murthy & Ors Vs M/s Mantri Castles Private Limited & Anr

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0001

Consumer Protection Act, 1986 — Section 12(1)(c)

Tribunals and Commissions31 Aug 2022Dismissed

Renu Kumar Jain Vs Managing Director, Atlas Copco (Inida) Ltd. & Ors

National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0087

Tribunals and Commissions30 Aug 2022Dismissed

M/s Aristo Texcon Private Limited Vs M/s United India Insurance Company Limited & 2 Ors

National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0078

Tribunals and Commissions29 Aug 2022Dismissed

Branch Manager Uttarbanga Kshetriya Gramin Bank Vs Tapan Kumar Barman & 15 Ors

National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0089

Tribunals and Commissions29 Aug 2022Dismissed

Branch Manager Uttarbanga Kshetriya Gramin Bank Vs Majir Ali Byapari (Dead) Through Lrs 1A. Ayasha Bibi & 13 Ors

National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0088

Tribunals and Commissions29 Aug 2022Disposed Of

Sunita Murali Vs Bank Sahyog Sehkari Awas Samiti Ltd. & Anr

National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0085

Consumer Protection Act, 1986 — Section 2(1)(g), 2(o), 21(a)(i)

Tribunals and Commissions29 Aug 2022Disposed Of

Gyanendra Singh Vs Emaar MGF Land Limited

National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0076

Consumer Protection Act, 1986 — Section 2(i)(d), 2(1)(d)(ii), 12(1)(A), 21, 24A

Tribunals and Commissions29 Aug 2022Disposed Of

Mohinder Singh Saini Vs Maxheights Township And Projects (Pvt.) Ltd

National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0075

Consumer Protection Act, 1986 — Section 21

Tribunals and Commissions29 Aug 2022Disposed Of

Akanksha Gomber Vs Pioneer Urban Land & Infrastructure Ltd

National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0074

Consumer Protection Act, 1986 — Section 2(1)(d), 12(1)(a), 21(a)(i)

Tribunals and Commissions29 Aug 2022Disposed Of

Ashim Ahuja Vs Pioneer Urban Land & Infrastructure Ltd

National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0073

Consumer Protection Act, 1986 — Section 2(i)(d), 12(a), 21

Tribunals and Commissions29 Aug 2022Dismissed

Preeti Goel Vs Galaxy Dream Home Developers Pvt. Ltd

National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0072

Tribunals and Commissions29 Aug 2022Disposed Of

Vivek Chopra & 41 Ors Vs M/s Orris Infrastructure Pvt. Ltd

National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0060

Consumer Protection Act, 1986 — Section 12(1)(c), 25, 27Insolvency and Bankruptcy Code, 2016 — Section 7, 14Negotiable Instruments Act 1881 — Section 138, 141, 141(1), 141(2)

Tribunals and Commissions26 Aug 2022Dismissed

Kamlesh Meena Vs Honkong And Shanghai Banking Corporation Ltd

National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0082

Consumer Protection Act, 1986 — Section 17(1)(a)(i) , 19

Tribunals and Commissions26 Aug 2022Disposed Of

Army Welfare Housing Organisation & Anr Vs Lt Col Jasbir Singh

National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0077

Consumer Protection Act, 1986 — Section 14, 19

Tribunals and Commissions26 Aug 2022Dismissed

Pariwar Sewa Sanstha Vs Late Ramesh Chand (Through Legal Heirs)

National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0071

Tribunals and Commissions26 Aug 2022Dismissed

Anjana Dhakar Vs Jain Ent Hospital New Delhi

National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0070

Consumer Protection Act, 1986 — Section 21, 21(b)

Tribunals and Commissions26 Aug 2022Allowed

Parwati Sahu & Anr Vs Dr. S. Jana & 2 Ors

National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0069

Indian Penal Code, 1860 — Section 395

Tribunals and Commissions26 Aug 2022Dismissed

Govt. Medical College & Hospital Vs Indira Sharma & Anr

National Consumer Disputes Redressal Commission · (2022) 08 NCDRC CK 0068

Consumer Protection Act, 1986 — Section 21(b)