Tribunals and Commissions12 Sept 2022Disposed Of
P. Praveena Kumari Vs CBC Honda & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0056
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 134 of 1,397
Tribunals and Commissions12 Sept 2022Dismissed
H.L Residency Pvt. Ltd. & 2 Ors Vs Gaurav Gulzar Singh Chauhan & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 17(1)(a)(i), 19Consumer Protection Act, 2019 — Section 51(1), 52
Tribunals and Commissions12 Sept 2022Allowed
Sanjeev Vannilaparambath And Sandhia T & 19 Ors Vs Nitesh Estates Ltd. & 6 Ors
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0025
Real Estate (Regulation and Development) Act, 2016 — Section 19(4)
Tribunals and Commissions12 Sept 2022Dismissed
Bank Of India Vs Ashapurna Chandra & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 21(b), 26(b)
Tribunals and Commissions08 Sept 2022Dismissed
Mohanesh Malik & Anr Vs Puri Construction Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0016
Tribunals and Commissions07 Sept 2022Disposed Of
Omaxe Chandigarh Extension Developers Pvt. Ltd. & Anr Vs Prabha Aggarwal
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0013
Punjab Apartment and Property Regulation Act, 1995 — Section 3, 5, 6(1), 6(2), 9, 12, 17, 45(2)(j)Punjab Apartment and Property Regulation Rule, 1995 — Rule 6(2), 12, 12(2), 17
Tribunals and Commissions07 Sept 2022Dismissed
Rupendra Kumar Brahma Vs Prodip Kumar Basu & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0012
Constitution of India, 1950 — Article 20(3)Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions07 Sept 2022Allowed
Dr. Manjula Rohatgi & Anr Vs Monika Pankaj Bhattad
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 10(1A), 10(3), 16(1A), 16(2), 21(b)Consumer Protection Act, 2019 — Section 29, 30, 31, 43, 44, 45, 102(1), 107Tribunal Reforms Act, 2021 — Section 2(e), 3
Tribunals and Commissions06 Sept 2022
Chairman, Trehan Home Developers Pvt. Ltd. & Anr Vs Lokesh Agarwal
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions06 Sept 2022Dismissed
M/s Durga Intermediates Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0009
Indian Penal Code, 1860 — Section 285, 304A, 337, 338Explosive Substances Act, 1908 — Section 3Andhra Pradesh Factories Rules, 1950 — Rule 4(6)
Tribunals and Commissions05 Sept 2022Partly Allowed
Dr Sanjay Wadhawan Vs M/s Vipul It Infrasoft Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0011
Tribunals and Commissions05 Sept 2022Allowed
Mr Shailendra Jain Vs Ireo Grace Realtech Private Limited
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0010
Tribunals and Commissions05 Sept 2022Dismissed
Dr. Saurabh Ambadekar & Anr Vs Kalpshree Namdeo Patil
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Sept 2022Allowed
Seema Kumari Vs Dr. R.N. Jain & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Sept 2022Disposed Of
Rita Bhatia & Anr Vs Tranquille Living Spaces Private Limited & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0004
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143(b)
Tribunals and Commissions02 Sept 2022Dismissed
M/s HDB Financial Services Ltd. & Anr Vs Naresh S/o Rambhau Mohite
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions02 Sept 2022Partly Allowed
Sumit Mansingka & Anr Vs E Homes Infrastructure Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0020
Tribunals and Commissions02 Sept 2022Dismissed
Gurcharan Singh Matto Vs Reliant Infrastructure Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0015
Limitation Act , 1963 — Section 24A
Tribunals and Commissions02 Sept 2022Disposed Of
Rohini Mondal Vs Indrajit Debnath & Ors
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0007
Tribunals and Commissions02 Sept 2022Partly Allowed
M/s NSL Textiles Ltd Vs Oriental Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0003
Insurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9