Tribunals and Commissions22 Sept 2022Dismissed
GM Infinite Dwelling (India) Pvt. Ltd. & Anr. Vs Arunkumar Marimuthu & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 19
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 132 of 1,397
Tribunals and Commissions22 Sept 2022Allowed
Suresh Dattatraya Sarvade Vs Junior Engineer, Maharashtra State Electricity Distribution Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions22 Sept 2022Dismissed
Tulsi Prasad Singh Vs Rashmi Shukla & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions22 Sept 2022Dismissed
Bimalkumar Bhattacharya Vs Thomas Cook (India) Limited
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions22 Sept 2022Dismissed
Aviva Life Insurance Co. India Ltd Vs Omprakash Bhardwaj
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 15, 21(b), 26(b)
Tribunals and Commissions22 Sept 2022Disposed Of
M/s Aggarwal Earth Movers Pvt. Ltd Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 21(b), 26(b)
Tribunals and Commissions22 Sept 2022Disposed Of
M/s Association Pf Flat Buyers In Srs Royal Hills Project Vs M/s SRS Real Infrastructure Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 2(b), 2(d), 2(m), 12, 12(1)(c), 21, 22
Tribunals and Commissions21 Sept 2022Dismissed
Maruti Suzuki India Limited Vs Vikas Khattar
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0098
Consumer Protection Act, 1986 — Section 13(c), 13(1)(c), 21(b)
Tribunals and Commissions21 Sept 2022Dismissed
Dr Liza Nagaraj & 2 Ors Vs Aviva Life Insurance Company India Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0068
Consumer Protection Act, 1986 — Section 19, 24A(1), 24A(2)
Tribunals and Commissions21 Sept 2022Dismissed
Rajasthan Rajya Sahakari Upbhokta Sangh Limited Vs Prof. K.B. Agarwal
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 21(b), 26(b)Limitation Act, 1963 — Section 5
Tribunals and Commissions21 Sept 2022Dismissed
Life Insurance Corporation Of India & Anr Vs Bhajno
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 21(b), 26(b)Insurance Act, 1938 — Section 45
Tribunals and Commissions21 Sept 2022Allowed
Basu Oram Vs Central Bank Of India
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 21(b)Contract Act, 1872 — Section 72
Tribunals and Commissions21 Sept 2022Disposed Of
Nanita Chopra & Anr Vs Athena Infrastructure Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 21(a)
Tribunals and Commissions21 Sept 2022Disposed Of
Dr Sukhbir Singh & Anr Vs M/s BPTP Limited
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 2(1)(d), 21
Tribunals and Commissions21 Sept 2022Disposed Of
Saibal Biswas & Anr Vs M/s Imperia Structures Ltd
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0049
Tribunals and Commissions21 Sept 2022Allowed
Sucha Singh Vs Head Branch Office, Hdfc Life & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0048
Insurance Act, 1938 — Section 45
Tribunals and Commissions21 Sept 2022Allowed
Rushali Pankaj Palesha Vs United Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0047
Insurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9
Tribunals and Commissions21 Sept 2022Dismissed
HDFC Bank Ltd Vs Nilesh Bhala
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0046
Tribunals and Commissions21 Sept 2022Disposed Of
Oriental Insurance Co. Ltd Vs Soma Block Prints Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0045
Insurance Act, 1938 — Section 64UM(2)Insurance Regulatory and Development Authority (Protection of Policy Holder�s Interests) Regulations, 2022 — Regulation 9(2), 9(3), 9(4), 9(5), 9(6)
Tribunals and Commissions21 Sept 2022Allowed
M/s Daya Anil Motors Vs Mukesh Kumar And Another
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 13(2)(b), 14, 14(1)(a), 14(1)(d), 14(1)(f), 21, 26(6)