Tribunals and Commissions07 Oct 2022Dismissed
Indore Development Authority Vs Urmila Singh & Anr
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 2(d), 21, 21(b), 26(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 130 of 1,397
Tribunals and Commissions06 Oct 2022Partly Allowed
Ram Shanker Mahalaha & Anr Vs M/s Parsvnath Developers Ltd
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0007
Tribunals and Commissions06 Oct 2022Dismissed
IFFCO Tokio General Insurance Co. Ltd. Vs PNC Infratech Limited
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0005
Tribunals and Commissions06 Oct 2022Dismissed
Narasinha Manjanath Naik Vs M/s Shastri Nagar Namrata Chs. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0004
Tribunals and Commissions06 Oct 2022Partly Allowed
Reeta Srimal Vs Parsvnath Developers Limited & Anr
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0002
Tribunals and Commissions06 Oct 2022Partly Allowed
Amitabha Chatterjee Vs Parsvnath Hessa Developers Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0001
Tribunals and Commissions03 Oct 2022Disposed Of
Emaar MGF Land Ltd Vs Nargis Gurdial Singh
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 2(1)(d), 14(1)(d), 19Income Tax Act, 1961— Section 56(2)(viii), 194A
Tribunals and Commissions30 Sept 2022Dismissed
Binita Singh Vs Administrator, Kurjee Holy Family Hospital
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0099
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions30 Sept 2022Dismissed
Bharat Shastri Vs Dr. Anand Krishnamurthy
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0095
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions30 Sept 2022Dismissed
Dinabandhu Aluni & Anr Vs Dr. Aloke Kumar Bhushan & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0094
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions30 Sept 2022Allowed
B.S.F Composite Hospital & Anr Vs Sukhi Ram
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0093
Consumer Protection Act, 1986 — Section 2(1)(0), 21
Tribunals and Commissions30 Sept 2022Disposed Of
Brig. Dipendra Rawat Vs Emaar MGF Land Ltd
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0092
Consumer Protection Act, 1986 — Section 2(r), 12, 21, 24A
Tribunals and Commissions30 Sept 2022Partly Allowed
Akrita Kalra Vs M/s Parsvnath Developers Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0091
Tribunals and Commissions30 Sept 2022Dismissed
Regional Provident Fund Commissioner Employees Provident Fund Organisation Sro, Chinnakkada, Kollam Vs Sathya Devan
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0090
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions30 Sept 2022Dismissed
Assistant Provident Find Commissioner Vs Revamma & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0089
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions30 Sept 2022Dismissed
Asst. Provident Fund Commissioner Vs Droupadi Amma & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0088
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions29 Sept 2022Dismissed
M/s Singal Udyog Vs National Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0100
Consumer Protection Act, 1986 — Section 19Code Of Criminal Procedure, 1973 — Section 173
Tribunals and Commissions29 Sept 2022Partly Allowed
Sri Sri Iswar Madan Mohan Jew Thakur Religious Trust & 2 Ors Vs M/s Amarpali Hirise (P) Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0096
Hindu Religious and Endowment Act, 1920 — Section 7Indian Trust Act, 1882 — Section 34
Tribunals and Commissions29 Sept 2022Dismissed
K. Lakshminarayana Vs K. Upendra Rao
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0087
Code Of Criminal Procedure, 1973— Section 205Consumer Protection Act, 1986 — Section 21, 21(b), 26(b)
Tribunals and Commissions29 Sept 2022Dismissed
Indiabulls Housing Finance Limited Vs Jagdish Chander
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0086
Consumer Protection Act, 1986 — Section