Tribunals and Commissions25 Oct 2022Disposed Of
Shailendra Jain Vs Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0048
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 128 of 1,397
Tribunals and Commissions25 Oct 2022Disposed Of
Dr. Sunil V. Parti & Anr Vs Marvel Landmarks Private Limited & 4 Ors
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 2(r), 21
Tribunals and Commissions25 Oct 2022Dismissed
Nitin Aggarwal & Anr Vs M/s Vatika Limited
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0045
Tribunals and Commissions25 Oct 2022Disposed Of
Anil Karlekar & Anr Vs Godrej Projects Development Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0044
Tribunals and Commissions21 Oct 2022Disposed Of
Lt. Col. (Retd.) Sujeet Kumar Sinha & Anr Vs Nitesh Urban Development Private Limited & 5 Ors
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions21 Oct 2022Disposed Of
Nikhil Wadhawan & Anr Vs Nitesh Urban Development Private Limited & 5 Ors
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0041
Tribunals and Commissions21 Oct 2022Disposed Of
Rajiv Singhal Vs Godrej Projects Development Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions21 Oct 2022Allowed
Rajasthan Rajya Vidyut Utpadan Nigam Ltd. & Anr Vs National Insurance Co. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0039
Tribunals and Commissions19 Oct 2022Partly Allowed
Sulochana City Home Buyers Association Vs Nandgude Patil Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 12(1)(b)Contract Act, 1872 — Section 56
Tribunals and Commissions18 Oct 2022Dismissed
Parsvnath Developers Ltd Vs Sheela Devi
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions18 Oct 2022Dismissed
Satyabati Panda Vs M/s Parsvnath Developers Limited & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions18 Oct 2022Disposed Of
Neeta Bhargava Vs Emaar Mgf Land Limited
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0019
Tribunals and Commissions17 Oct 2022Partly Allowed
Pramod Kumar Vs M/s Ansalhousing & Construction Limited
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0038
Tribunals and Commissions17 Oct 2022
Shilpa Dulani & Anr Vs Ansal Housing & Construction Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0037
Tribunals and Commissions17 Oct 2022Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Dr. Kumar Bhandari
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0018
Insurance Act, 1938 — Section 64UM
Tribunals and Commissions14 Oct 2022Allowed
Jagdish Thapliyal Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions14 Oct 2022Partly Allowed
Yogesh Sirole & 8 Ors Vs M/s BCC Infrastructure Private Limited & Anr
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0014
Tribunals and Commissions13 Oct 2022Allowed
Ruhil Residency Flat Owners Association (Regd.) Vs Ruhil Promoters Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 13(2)
Tribunals and Commissions13 Oct 2022Partly Allowed
Suresh Mangal & Anr Vs M/s Wava Megacity Centre Private Ltd
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0035
Tribunals and Commissions13 Oct 2022Dismissed
Cholamandalam Ms General Insurance Co Vs Rambir
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 21, 21(b)