Tribunals and Commissions01 Nov 2022Disposed Of
Sushil Singal Vs M/s Sepset Properties Private Limited
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 2(r)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 127 of 1,397
Tribunals and Commissions01 Nov 2022Disposed Of
Ravi Shankar Vs M/s Aims Rg Angel Promotors Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 21, 24A
Tribunals and Commissions01 Nov 2022Partly Allowed
Animesh Gupta Vs M/s Raheja Developers Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 2(1)(o)
Tribunals and Commissions31 Oct 2022Disposed Of
Samir Jain & Anr Vs Anand Divin Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 14(1)(d), 21, 21(1)(d)
Tribunals and Commissions31 Oct 2022Dismissed
M/s Shiv Shakti Real Home Private Limited Vs Suraj Pratap Singh
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions31 Oct 2022Dismissed
Anil Kumar Singh Vs M/s Uppal Chadha Hi Tech Development Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions31 Oct 2022Dismissed
United India Insurance Copmany Ltd Vs Tilda Riceland Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 17
Tribunals and Commissions31 Oct 2022Dismissed
Keshavbhai Becharbhai Patel Vs Central Bank Of India
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions31 Oct 2022Partly Allowed
Municipal Borough Vallabh Vidyanagar Vs M/s Dahyabhai B. Patel And Others
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0061
Tribunals and Commissions31 Oct 2022Dismissed
Kantilal Jamnadas Vs Jammu & Kashmir Bank Ltd
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0060
Code of Criminal Procedure, 1973 — Section 156(3)Contract Act, 1872 — Section 129
Tribunals and Commissions31 Oct 2022Dismissed
New India Assurance Co. Ltd. & Anr Vs Rajinder Singh
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions31 Oct 2022Dismissed
Royal Electro Computers Pvt. Ltd. Vs Pramod Kapadan
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions28 Oct 2022
M/s Raheja Developers Limited & 4 Ors Vs Rajeev Kumar Bharadwaj & Anr
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0068
Tribunals and Commissions28 Oct 2022Disposed Of
Ajit Rattan Mehra Vs Pioneer Urban Land & Infrastructure Ltd
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 2(r), 12(1)(a), 21(a)(i)
Tribunals and Commissions28 Oct 2022Disposed Of
Urmil Galhotra Vs M/s Puri Construction Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions28 Oct 2022Disposed Of
Suresh Kumar Singhvi Vs Ramprastha Promoters & Developers Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 2(r), 14, 21
Tribunals and Commissions28 Oct 2022Disposed Of
Dipak Bhattachryya Vs Adept Developers Pvt. Ltd. & 5 Ors
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0053
Tribunals and Commissions27 Oct 2022Allowed
Hara Prasad Ghosh Vs ARN Infrastructures India Ltd
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0067
Tribunals and Commissions26 Oct 2022Disposed Of
Suncity Projects Pvt. Ltd. & Ors Vs Sandeep Kumar Goel & Anr
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 2(r), 72
Tribunals and Commissions25 Oct 2022Dismissed
M/s Dolce Vita Travels (P) Ltd Vs M/s Tata Aig Insurance
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0057
Consumer Protection Act, 2019 — Section 51(1)