Tribunals and Commissions14 Nov 2022Dismissed
Harmi Wadhwa Vs BSES Rajdhani Power Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 21, 24(a)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 125 of 1,397
Tribunals and Commissions14 Nov 2022Dismissed
Xerox India Ltd. & Anr Vs Prasanta Kumar Dash & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions14 Nov 2022Allowed
Post Master & 3 Ors Vs Jayanti Bhowmick & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 12
Tribunals and Commissions14 Nov 2022Dismissed
Dears Farm Vs Harry Joseph
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions14 Nov 2022Dismissed
Rekha Sanjay Pal & Anr Vs Rockline Construction Co. & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions14 Nov 2022Dismissed
Haryana Shehri Vikas Pradhikaran Erstwhile Known As Haryana Urban Development Authority Vs Tripta Sachdev
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions11 Nov 2022Disposed Of
JMD Gardens Residents Welfare Association & 47 Ors Vs M/s JMD Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 2(1)(b), 2(1)(d)Haryana Apartment Ownership Act, 1983 — Section 6(2)
Tribunals and Commissions11 Nov 2022Dismissed
New India Assurance Co. Ltd Vs State Bank Of India & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions11 Nov 2022Disposed Of
Mona Mayor & Anr Vs Pioneer Urban Land & Infrastructure Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0031
Tribunals and Commissions11 Nov 2022Partly Allowed
Sachin Parti & Anr Vs Ansal Crown Infrabuild Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0030
Tribunals and Commissions10 Nov 2022Dismissed
Amritsar Improvement Trust & Anr Vs Narinder Kaur
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions10 Nov 2022Disposed Of
Sanjiv Puri & Anr Vs Suncity Projects Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 2(r), 21, 24ALimitation Act, 1963 — Section 14
Tribunals and Commissions10 Nov 2022Dismissed
Rajesh Monga Vs Housing Development Finance Corporation Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0028
Reserve Bank of India Act, 1934 — Section 2(e)
Tribunals and Commissions10 Nov 2022Disposed Of
M. Govinda Reddy & Anr Vs M/s Venkat Estates Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 2(1)(d), 3Consumer Protection Act, 2019 — Section 2(7), 7, 47, 100Insolvency and Bankruptcy Code, 2016 — Section 7(6)
Tribunals and Commissions09 Nov 2022Dismissed
Naba Kishore Sahoo Vs National Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0056
Tribunals and Commissions09 Nov 2022Partly Allowed
Komal Aggarwal Vs Godrej Projects Development Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0036
Tribunals and Commissions09 Nov 2022Disposed Of
Venkataraman Krishnamurthy & Anr Vs Lodha Crown Buildmart Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions09 Nov 2022Dismissed
Khushal Ratanshi Dharod Vs Ramchandera Sadashiv Dimble & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Nov 2022Partly Allowed
M/s Dera Paints & Chemicals Ltd Vs New India Assurance Company Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions07 Nov 2022Disposed Of
Ashu Chugh Vs Ramprastha Promoters & Developers Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 2(r), 21, 21(a)(i)