Tribunals and Commissions07 Nov 2022Disposed Of
Gautam Chugh & Anr Vs M/s Advance India Projects Limited & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 2(d), 21, 26
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 126 of 1,397
Tribunals and Commissions04 Nov 2022Disposed Of
Jayanti Mitra & Anr Vs Merino Shelters Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 2(1)(d), 14(1)(d)Income Tax Act, 1961 — Section 56(2)(viii), 194A
Tribunals and Commissions04 Nov 2022Disposed Of
Pushpa Tyagi & Anr Vs Merino Shelters Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 2(1)(d), 14(1)(d)Income Tax Act, 1961 — Section 56(2)(viii), 194A
Tribunals and Commissions04 Nov 2022Disposed Of
Oriental Insurance Co. Ltd Vs M/s Balbir Singh & Co. & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions04 Nov 2022Dismissed
Spaze Towers Private Limited Vs Parul Aggarwal & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions03 Nov 2022Dismissed
Kawaljeet Singh Vs Jasbeer Kaur & 8 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions03 Nov 2022Dismissed
Balwinder Singh Vs Augusta Motors Dealer Mahindra And Mahindra Company & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions03 Nov 2022Dismissed
M/s Milind Developers, Through Proprietor Milind Nikarge Vs Mallika Tower Sra Co Operative Housing Society Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 27, 27A
Tribunals and Commissions03 Nov 2022Dismissed
Surendra Kapur Vs M/s Puja Construction Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 21(a)(1), 24A
Tribunals and Commissions03 Nov 2022Partly Allowed
M/s Gaurav Aircon Computers Pvt. Ltd. Vs National Insurance Company Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0009
Insurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9, 9(5), 9(6)
Tribunals and Commissions03 Nov 2022Partly Allowed
M/s Ganesham Electro Tech Super Market Pvt. Ltd Vs National Insurance Company Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0008
Insurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9, 9(5), 9(6)
Tribunals and Commissions03 Nov 2022Partly Allowed
M/s Chandra Electronic Appliances Pvt. Ltd Vs National Insurance Company Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0007
Insurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9, 9(5), 9(6)
Tribunals and Commissions03 Nov 2022Dismissed
Post Master & 4 Ors Vs Shib Shankar Bhattacharyya & 2 Ors.
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0006
Tribunals and Commissions03 Nov 2022Dismissed
Mohan Seeds Company Vs Gurbachan Singh & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 13(1)(c), 21
Tribunals and Commissions03 Nov 2022Dismissed
Sub Post Master & 3 Ors Vs Dipti Das & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0004
Tribunals and Commissions02 Nov 2022Disposed Of
Kavitha Bommareddy Vs M/s. Ramprastha Promoters And Developers Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 2(r), 21
Tribunals and Commissions02 Nov 2022Disposed Of
M/s Super Realteach Pvt. Ltd Vs Sumit Goel
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions02 Nov 2022Disposed Of
Rabadhak, Anantpur Grih Nirman Sahkari Samiti Maryadit & Anr Vs Lt. Colonel Hemraj Dadhwal
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0011
Tribunals and Commissions01 Nov 2022Dismissed
DLF Universal Ltd Vs Uma Shankar Trivedi & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0015
Tribunals and Commissions01 Nov 2022Allowed
Jesdev Singh Vs National Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0014