Tribunals and Commissions20 Sept 2022Dismissed
M/s Shwas Homes (P) Ltd Vs Mathew P. Jacob & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0043
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 133 of 1,397
Tribunals and Commissions20 Sept 2022
Ranjeet Singh Vs M/s Krishna Sales Corporation & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions20 Sept 2022Partly Allowed
Delhi Urban Shelter Improvement Board Vs Desh Raj
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 21(b), 26(b)
Tribunals and Commissions20 Sept 2022Dismissed
M/s Manappuram Finance Ltd. & 2 Ors. Vs Swapan Roy
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 2(1)(e), 2(1)(g), 12, 21(b), 26(b)Contract Act, 1872 — Section 176
Tribunals and Commissions20 Sept 2022Disposed Of
Mrs. Anju Vinod Saraswat Vs Managing Director, Sahara Prime City Limited
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)
Tribunals and Commissions19 Sept 2022Dismissed
United India Insurance Co. Ltd. Vs Jaswant Rai Verma
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0038
Consumer Protection Act, 2019 — Section 21(b)Consumer Protection Act, 2019 — Section 58(b)
Tribunals and Commissions19 Sept 2022Partly Allowed
Pervez Amin & 47 Ors Vs Kanpur Development Authority (KDA)
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions16 Sept 2022Dismissed
MC Machinery Systems India Private Limited Vs United India Insurance Company Limited
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0057
Tribunals and Commissions16 Sept 2022Disposed Of
Universal Sompo Geneal Insurance Company Limited Vs Sundar Kumar Shukla & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0036
Tribunals and Commissions16 Sept 2022Partly Allowed
Susheel Kumar Tanwar & Anr Vs Mantri Castles Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0035
Tribunals and Commissions15 Sept 2022Disposed Of
M/s Country Colonizers Pvt. Ltd Vs Satish Sharma & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 3, 19
Tribunals and Commissions15 Sept 2022Partly Allowed
Mathew George & 47 Ors Vs M/s. S.J.R. Prime Corporation Private Limited
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 12(1)(c), 13(2)
Tribunals and Commissions14 Sept 2022Disposed Of
M/s Express Projects Pvt. Ltd Vs Manju Sharma & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions14 Sept 2022Allowed
Narinder Kumar Vs Life Insurance Corporation Of India & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions14 Sept 2022Disposed Of
Amandeep Singh Bawa & Anr Vs DLF Universal Limited
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 2(r), 12, 14(hb), 21, 21(a)(i)
Tribunals and Commissions14 Sept 2022Disposed Of
M.M. Goyal & Anr Vs Omaxe Forest Spa And Hills Developers Limited (Formerly: Omaxe Azorim Developers Ltd
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 2(r), 21, 21(a)(i)
Tribunals and Commissions13 Sept 2022Disposed Of
Parsvnath Developers Limited Vs Anurag Goyal & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions13 Sept 2022Partly Allowed
Surendra Kumar Agarwal & Anr Vs M/s SS Group Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0024
Contract Act, 1872 — Section 73
Tribunals and Commissions13 Sept 2022Dismissed
M/s Raja & Company Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0023
Indian Penal Code, 1860 — Section 380, 457
Tribunals and Commissions13 Sept 2022Dismissed
Dr. Ashwini M.S Vs Malini A.N.
National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0022