Tribunals and Commissions04 Jul 2022Dismissed
Post Graduate Institute Of Medical Education & Research Through Its Director, Sector 12, Chandigarh Vs Namrata Kataria & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0007
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 143 of 1,397
Tribunals and Commissions04 Jul 2022Dismissed
Namrata Kataria & 2 Ors Vs Post Graduate Institute Of Medical Education & Research
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0006
Tribunals and Commissions04 Jul 2022Dismissed
Dr Ajit S Jain & Anr Vs New India Assurance Company
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions01 Jul 2022Disposed Of
Achatram Tolani Vs ICICI Bank & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0042
Tribunals and Commissions01 Jul 2022Dismissed
New India Assurance Co. Ltd. & Anr Vs Tirath Singh Awatarsingh Bhatia
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 2(1)(d)Indian Penal Code, 1860 — Section 379
Tribunals and Commissions01 Jul 2022Partly Allowed
Abdul Rasheed Khan & Anr Vs Mantri Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 2(1)(d), 2(d)(ii), 2(o), 21(a)(1)
Tribunals and Commissions01 Jul 2022Partly Allowed
Gangadhar Shamandas Manglani & 4 Ors Vs Hotel Lucky India & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o)Indian Penal Code, 1860 — Section 285, 304A, 337
Tribunals and Commissions01 Jul 2022Disposed Of
Sanjay Kumar Singh & Anr Vs M/s Ramprastha Promoters And Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 3, 21Arbitration and Conciliation Act, 1996 — Section 8
Tribunals and Commissions01 Jul 2022Dismissed
M/s Metro Tyres Ltd Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0018
Code Of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 34, 120B, 406 ,420, 467, 468, 471, 477
Tribunals and Commissions01 Jul 2022Partly Allowed
K. Madhusudhan Rao Vs M/s Lodha Healthy Constructions & Developers Pvt. Ltd. (Lhcpl) & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(1)
Tribunals and Commissions01 Jul 2022Dismissed
Mita Majumder & Anr Vs Sreesree Partha Sarathi Developer & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0016
Tribunals and Commissions01 Jul 2022Dismissed
I. Srinivas Rao Vs R. Nagesh & Anr
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 13(2)
Tribunals and Commissions01 Jul 2022Dismissed
Radha V. Nair & Anr Vs Chembur Estate Enterprises & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 13(3B)
Tribunals and Commissions01 Jul 2022Disposed Of
Biswajit Guha Vs Branch Manager, New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions01 Jul 2022Partly Allowed
M/s Lokesh Machines Ltd Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0012
Insurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9(5), 9(6)
Tribunals and Commissions01 Jul 2022Dismissed
SMC Global Securities Ltd Vs Anil Kasliwal & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 07 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions29 Jun 2022Dismissed
National Insurance Co. Ltd Vs M/s Arora Housing Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0064
Tribunals and Commissions28 Jun 2022Dismissed
Vimal Narayan Vs Authorized Officer And Agm, Bank Of India & Anr
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0068
Consumer Protection Act, 2019 — Section 2(7)(ii), 58(1)(a)
Tribunals and Commissions28 Jun 2022Disposed Of
M/s Land Twisters Vs Ravi Chandra
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0067
Tribunals and Commissions28 Jun 2022Allowed
M/s Omaxe Chandigarh Extension Developers Pvt. Ltd. & Anr Vs Harpreet Singh Dhot
National Consumer Disputes Redressal Commission · (2022) 06 NCDRC CK 0066
Consumer Protection Act, 2019 — Section 60