Tribunals and Commissions20 Mar 1991Order accordingly
RAJENDRA CHUNILAL PATEL Vs NARESHCHANDRA L. PARIKH
National Consumer Disputes Redressal Commission · 1991 2 CPJ 281
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,383 of 1,397
Tribunals and Commissions20 Mar 1991Complaint allowed with cost
S.PUSHPAVANAM Vs GENERAL MANAGER
National Consumer Disputes Redressal Commission · 1991 0 CPC 518 : 1991 2 CPJ 64 : 1991 2 CPR 1
Tribunals and Commissions20 Mar 1991Complaint dismissed
TRIPTA Vs United India Insurance Co.
National Consumer Disputes Redressal Commission · 1991 0 CPC 147 : 1991 1 CPJ 574
Tribunals and Commissions18 Mar 1991Application disposed of
S.L. BHARGAVA Vs EXECUTIVE ENGINEER, D.D.A.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 358
Tribunals and Commissions15 Mar 1991Complaint dismissed
CADILA HOSPITAL PRODUCTS LTD. Vs DELTA RUBBER And PLASTIC PRODUCT
National Consumer Disputes Redressal Commission · 1991 2 CPJ 112
Tribunals and Commissions15 Mar 1991Ordered accordingly
CHIEF GENERAL MANAGER, CALCUTTA TELEPHONES Vs P.B.CHOWDHURY
National Consumer Disputes Redressal Commission · 1991 2 CPJ 388
Tribunals and Commissions15 Mar 1991Complaint disposed of
R.S.PARMAR Vs DY. HOUSING COMMISSIONER, RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1992 1 CPJ 166
Tribunals and Commissions14 Mar 1991Complaint allowed with cost
CONSUMER ACTION GROUP Vs MADRAS METROPOLITAN TELECOM BOARD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 48
Tribunals and Commissions13 Mar 1991Appeal dismissed
PRADEEP BLEACHING WORKS Vs BRANCH MANAGER, UNITED INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 437 : 1992 1 CPR 100
Tribunals and Commissions12 Mar 1991Appeals allowed
State of Madhya Pradesh Vs SH. TRIBHUVAN PRASHAD CHATURVEDI
National Consumer Disputes Redressal Commission · 1991 1 CPJ 455 : 1991 2 CPR 320
Tribunals and Commissions12 Mar 1991Appeal allowed
NAGAR PALIKA NIGAM, REWA , M.P.STATE Vs RAVIKANT PANDEY
National Consumer Disputes Redressal Commission · 1991 2 CPR 372 : 1992 1 CPJ 102
Tribunals and Commissions11 Mar 1991Complaint dismissed
ASS. ENG., RAJASTHAN STATE ELEC. BOARD Vs PANI
National Consumer Disputes Redressal Commission · 1991 2 CPJ 127
Tribunals and Commissions11 Mar 1991Claimant awarded
M. MEENAKSHISUNDARAM Vs GENERAL MANAGER, SUTHERN RLY
National Consumer Disputes Redressal Commission · 1991 0 CPC 450 : 1991 1 CPR 656 : 1991 2 CPJ 137
Tribunals and Commissions11 Mar 1991Appeal dismissed
B.S.GABA Vs STEEL AUTHORITY OF INDIA LTD.
National Consumer Disputes Redressal Commission · 1991 0 CPC 71 : 1991 1 CPJ 631
Tribunals and Commissions11 Mar 1991
ANIL KUMAR PAREEK Vs MUNICIPAL BOARD, SHAHPURA
National Consumer Disputes Redressal Commission · 1991 2 CPJ 250 : 1991 2 CPR 455
Tribunals and Commissions08 Mar 1991Appeal dismissed
STARFAX ASSOCIATES Vs MAHANAGAR TELEPHONE NIGAM LTD
National Consumer Disputes Redressal Commission · 1991 0 CPC 241 : 1991 1 CPJ 523
Tribunals and Commissions08 Mar 1991Appeal allowed
NEW DELHI MUNICIPAL CORPORATION (COMMITTEE) Vs SH.S.P.SINGHA
National Consumer Disputes Redressal Commission · 1991 1 CPJ 560
Tribunals and Commissions06 Mar 1991Appeal dismissed
A.R.CHADHA And CO Vs H.K.AHUJA
National Consumer Disputes Redressal Commission · 1991 0 CPC 183 : 1991 1 CPJ 434 : 1991 2 CPR 88
Tribunals and Commissions05 Mar 1991Appeal allowed
M.O. HASAN KUTHOOS MARICAR P. LTD. Vs JOSEPH K.THOMAS
National Consumer Disputes Redressal Commission · 1991 0 CPC 563 : 1991 1 CPR 650 : 1991 2 CPJ 30
Tribunals and Commissions04 Mar 1991Complaint allowed
MOH.IKARAMUL HAQ Vs HAFIZ A.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 493