Tribunals and Commissions30 Apr 1991Complaint dismissed
JAGDISH PRASAD DAGAR Vs Senior Divisional Manager, L.I.C.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 760
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,381 of 1,397
Tribunals and Commissions30 Apr 1991Complaint dismissed
M.AHMED-UL-HAQ. Vs ASSTT. ENGINEER, K.E.B. CHAMARAJANAGAR
National Consumer Disputes Redressal Commission · 1991 2 CPJ 455
Tribunals and Commissions26 Apr 1991Complaint dismissed
GOPI CHAND Vs VICE CHAIRMAN, D.D.A.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 100
Tribunals and Commissions25 Apr 1991Appeal dismisse
GENERAL MANAGER, SOUTHERNR AILWAYS Vs J.F.ALBERT FERNANDO
National Consumer Disputes Redressal Commission · 1991 0 CPC 569 : 1991 2 CPJ 407
Tribunals and Commissions24 Apr 1991Preliminary objection rejected
RAMA CHAUDHRY Vs CHAIRMAN, PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 1992 3 CPJ 318 : 1994 1 CLT 236
Tribunals and Commissions22 Apr 1991Appeal allowed
OPERATION, H.S.E.B., HISSAR Vs CHANDER BHAN
National Consumer Disputes Redressal Commission · 1991 0 CPC 96 : 1991 1 CPJ 653 : 1993 2 CLT 285
Tribunals and Commissions21 Apr 1991Complaint rejected
R.S.OIL AND GENERAL MILLS Vs NATIONAL INSURANCE COMPANY LTD., CALCUTTA
National Consumer Disputes Redressal Commission · 1991 0 CPC 540 : 1991 2 CPJ 402 : 1993 2 CLT 73 : 1993 2 CPR 212
Tribunals and Commissions20 Apr 1991Complaint dismissed
GLASS STUDIO Vs Collector of Central Excise and Customs
National Consumer Disputes Redressal Commission · 1991 0 CPC 606 : 1991 2 CPJ 585 : 1991 2 CPR 48
Tribunals and Commissions20 Apr 1991Complaint dismissed
N.S.Nayak Vs Bangalore Development Authority
National Consumer Disputes Redressal Commission · 1991 0 CPC 608 : 1991 2 CPJ 537
Tribunals and Commissions19 Apr 1991Appeal allowed
ABEL PACHECO GRACIAS Vs PRINCIPAL, BHARATI VIDYAPITH COLLEGE OF ENG.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 105
Tribunals and Commissions19 Apr 1991Complaint allowed
CHINTAMANI MISHRA Vs TAHASILDAR, KHANDAPARA
National Consumer Disputes Redressal Commission · 1991 0 CPC 435 : 1991 2 CPJ 337 : 1991 2 CPR 24
Tribunals and Commissions18 Apr 1991Complaint allowed
PRESIDENT, KRIYA YOGA FOUNDATION TRUST Vs TEAM FINANCE COMPANY
National Consumer Disputes Redressal Commission · 1991 0 CPC 105 : 1991 1 CPR 30 : 1991 2 CPJ 590
Tribunals and Commissions18 Apr 1991Petition disposed of
ANSAL PROPERTIES AND INDUSTRIES (P) LTD. Vs CHANDER BHAN KOHLI
National Consumer Disputes Redressal Commission · 1991 1 CPJ 679
Tribunals and Commissions15 Apr 1991Appeal modified
RAJ RAHUL CONTRACTORS Vs LALIT KUMAR
National Consumer Disputes Redressal Commission · 1991 0 CPC 225 : 1991 1 CPJ 576
Tribunals and Commissions11 Apr 1991Appeal dismissed
ALEX J.REBELLO Vs Canara Bank
National Consumer Disputes Redressal Commission · 1991 2 CPJ 545
Tribunals and Commissions10 Apr 1991Petition allowed
SUSHILA DEVI Vs RAJ SUDHA TOWERS (P) LTD.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 197
Tribunals and Commissions10 Apr 1991partly Allowed
GURINDER BEDI Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1991 1 CPJ 606
Tribunals and Commissions06 Apr 1991Appeal allowed
SUPERINTENDT OF POSTS And TELEGRAMS, GADAG DIVISION Vs KRISHNAMURTHY PARATHASARATHY
National Consumer Disputes Redressal Commission · 1991 2 CPJ 531 : 1991 2 CPR 626
Tribunals and Commissions06 Apr 1991Appeal partly allowed
VALERIAN RONALD LOBO Vs CHANDRASHEKARA ADIGA
National Consumer Disputes Redressal Commission · 1991 2 CPJ 576 : 1991 2 CPR 336
Tribunals and Commissions06 Apr 1991Appeal partly allowed
DIVISIONAL CONTROLLER, KSRTC DIVISION, MYSORE Vs AZEEZ AHMED
National Consumer Disputes Redressal Commission · 1991 2 CPJ 734