Tribunals and Commissions07 Jun 1991Ordered accordingly
CH.D.P.BHANDARI Vs SIR GANGA RAM HOSPITAL
National Consumer Disputes Redressal Commission · 1991 2 CPJ 409
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,379 of 1,397
Tribunals and Commissions07 Jun 1991Order modified
United India Insurance Co. Ltd. Vs VINAY KUMAR ABAD
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1034
Tribunals and Commissions07 Jun 1991Complaint rejected
LAXMICHAND MAVJI SHAH Vs Maegaware Computers Ltd.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 266
Tribunals and Commissions06 Jun 1991
INDIAN AIRLINES CORPORATION Vs Consumer Education And Research Society Ahmedabad
National Consumer Disputes Redressal Commission · 1991 2 CPJ 686 : 1992 0 CPC 139 : 1992 1 CPR 4 : 1995 2 CLT 678
Tribunals and Commissions05 Jun 1991Dismissed
Consumer Education and Research Society Vs VASU PHARMACEUTICALS PVT. LTD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 508
Tribunals and Commissions05 Jun 1991Appeal dismissed
LIFE INSURANCE CORPN. OF INDIA, A.P. Vs SHRI BHAVANAM SRINIVAS REDDY
National Consumer Disputes Redressal Commission · 1991 2 CPJ 189 : 1991 2 CPR 587 : 1993 1 CLT 557
Tribunals and Commissions05 Jun 1991
Mohd Basheer And Co Vs STATE BANK OF HYDERABAD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 665 : 1991 2 CPR 140 : 1993 1 CLT 596
Tribunals and Commissions04 Jun 1991Appeal dismissed
CHAMUNDI MOPEDS LIMITED-/Opp. Party Vs MUMBAI GRAHAK PANCHAYAT
National Consumer Disputes Redressal Commission · 1991 2 CPR 117 : 1992 2 CPJ 514 : 1993 1 CLT 367
Tribunals and Commissions04 Jun 1991Appeal dismissed
LUCKNOW DEVELOPMENT AUTHORITY-/Opp. Party Vs SHARAD CHANDRA
National Consumer Disputes Redressal Commission · 1991 0 CPC 497 : 1991 0 CPC 525 : 1991 2 CPR 118 : 1991 2 CPR 64 : 1992 2 CPJ 500 : 1993 1 CLT 194
Tribunals and Commissions03 Jun 1991Appeal allowed
SUPERINTENDING ENGINEER, R.S.E.B. Vs NATWAR LAL
National Consumer Disputes Redressal Commission · 1992 1 CPR 168 : 1992 3 CPJ 441
Tribunals and Commissions03 Jun 1991Complaint dismissed in limine
MANOJ KUMAR SANDEEP KUMAR Vs CHANDRIKA PRASAD RAM KUMAR
National Consumer Disputes Redressal Commission · 1992 3 CPJ 325
Tribunals and Commissions03 Jun 1991
New Jaipur Dyeing And Tents Works Vs ORIENTAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 241 : 1991 2 CPR 149 : 1993 1 CLT 568
Tribunals and Commissions01 Jun 1991Appeal partly allowed
S.P.THIRUMALA RAO Vs BATA SHOE STORES, MYSORE
National Consumer Disputes Redressal Commission · 1991 2 CPJ 314
Tribunals and Commissions01 Jun 1991Complaint rejected
S.P.THIRUMALA RAO Vs BAR council OF INDIA
National Consumer Disputes Redressal Commission · 1991 2 CPJ 201
Tribunals and Commissions01 Jun 1991Appeal partly allowed
S.P.THIRUMALA RAO Vs MANAGER, BATA SHOE STORES
National Consumer Disputes Redressal Commission · 1993 1 CPJ 263
Tribunals and Commissions31 May 1991Appeal dismissed
BILLA MALI Vs SECRETARY, R.S.E.B, JAIPUR
National Consumer Disputes Redressal Commission · 1991 2 CPJ 495 : 1991 2 CPR 563
Tribunals and Commissions30 May 1991Appeal allowed
GANAPATHI CHIDAMBAR GUDIHAL Vs POST MASTER, DHARWARD DISTRICT
National Consumer Disputes Redressal Commission · 1991 2 CPJ 319
Tribunals and Commissions30 May 1991
K.M. AHMED KOYA And SONS Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 572 : 1991 2 CPR 132
Tribunals and Commissions29 May 1991Appeal allowed
RAM PRATAP AGARWAL Vs Virendra Pratap Singh
National Consumer Disputes Redressal Commission · 1991 2 CPR 332 : 1992 1 CPJ 19
Tribunals and Commissions29 May 1991Appeal allowed
State of Madhya Pradesh Vs SHRI RAMMITRA PIDIHA, ADVOCATE
National Consumer Disputes Redressal Commission · 1991 2 CPJ 367 : 1991 2 CPR 383