Tribunals and Commissions29 Jul 1991Ordered accordingly
SIDHU ENTERPRISES Vs Union of India
National Consumer Disputes Redressal Commission · 1992 2 CPJ 609 : 1993 0 CPC 15 : 1993 1 CPR 80 : 1993 2 CLT 152
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,377 of 1,397
Tribunals and Commissions27 Jul 1991Appeal dismissed
General Manager Vs ALL INDIA AGARBATHI MANUFACTURERS ASSOCIATION
National Consumer Disputes Redressal Commission · 1992 1 CPJ 410
Tribunals and Commissions24 Jul 1991Complaint rejected
S.R.PAHUJA Vs ALOK SWAROOP
National Consumer Disputes Redressal Commission · 1992 3 CPJ 553 : 1994 1 CLT 273
Tribunals and Commissions22 Jul 1991Appeal dismissed
KOHINOOR CARPETS, PANIPAT Vs RAJINDER ARORA
National Consumer Disputes Redressal Commission · 1991 0 CPC 600 : 1991 2 CPJ 429 : 1993 2 CLT 79
Tribunals and Commissions22 Jul 1991Appeal dismissed
FARMERS DEVELOPMENT AGENCY Vs MANAGING DIRECTOR, KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 256
Tribunals and Commissions17 Jul 1991Appeal allowed
SAMPOORAN SINGH Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1991 0 CPC 62 : 1991 2 CPJ 637 : 1991 2 CPR 667 : 1993 2 CLT 98
Tribunals and Commissions17 Jul 1991Appeal allowed
Ram Singh Vs DY. DIRECTOR, NATIONAL INSURANCE CO
National Consumer Disputes Redressal Commission · 1992 1 CPJ 191
Tribunals and Commissions15 Jul 1991Appeal dismissed
J.VITTAL SHENOY Vs K.SHARADHA BAI
National Consumer Disputes Redressal Commission · 1993 0 CPC 412 : 1993 1 CPJ 454
Tribunals and Commissions11 Jul 1991Appeal allowed
K.T.SHIVAIAH Vs CHAIRMAN And MANAGING DIRECTOR, CANARA BANK
National Consumer Disputes Redressal Commission · 1992 1 CPJ 244 : 1993 1 CLT 292
Tribunals and Commissions10 Jul 1991Petition allowed
Raj Kumar Bajaj Vs Chandigarh Housing Board
National Consumer Disputes Redressal Commission · 1991 2 CPJ 649 : 1991 2 CPR 675 : 1993 2 CLT 101
Tribunals and Commissions10 Jul 1991Complaint dismissed
SANDEEP MAINI Vs DIRECTOR, MEGHALAYA STATE LOTTERY
National Consumer Disputes Redressal Commission · 1992 0 CPC 173 : 1992 1 CPJ 291 : 1992 1 CPR 502
Tribunals and Commissions09 Jul 1991Appeal allowed
T.P.CHATURVEDI Vs DEOMANI KOTEDAR
National Consumer Disputes Redressal Commission · 1991 0 CPC 595 : 1991 2 CPR 360 : 1992 1 CPJ 356
Tribunals and Commissions09 Jul 1991Appeal allowed
M.P. ELECTRICITY BOARD Vs RAJENDRA MISHRA
National Consumer Disputes Redressal Commission · 1991 2 CPR 377 : 1992 1 CPJ 414
Tribunals and Commissions08 Jul 1991Allowed
M.L.SHARMA Vs Chief Administrator, HUDA
National Consumer Disputes Redressal Commission · 1991 2 CPJ 552 : 1993 2 CLT 84
Tribunals and Commissions06 Jul 1991Complaint dismissed
KRISHAN BIHARI VYAS Vs Rajasthan Financial Corporation
National Consumer Disputes Redressal Commission · 1992 1 CPR 86 : 1992 3 CPJ 105
Tribunals and Commissions05 Jul 1991Complaint dismissed
BAJRANG LAL DHABHAI Vs STATE OF RAJASTHAN
National Consumer Disputes Redressal Commission · 1992 1 CPR 166 : 1992 3 CPJ 447
Tribunals and Commissions04 Jul 1991Complaint dismissed
NADIRA LEATHER CO. Vs Indian Overseas Bank
National Consumer Disputes Redressal Commission · 1991 2 CPJ 604 : 1991 2 CPR 130
Tribunals and Commissions03 Jul 1991Dismissed
B.H. TOLANI Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1992 2 CPR 308 : 1993 1 CPJ 524
Tribunals and Commissions02 Jul 1991Appeal dismissed
KISHAN LAL DATTAK Vs Union of India
National Consumer Disputes Redressal Commission · 1992 1 CPR 17 : 1992 3 CPJ 635
Tribunals and Commissions01 Jul 1991Appeal dismissed
UJJAWAL SURANA Vs PRINCIPAL SHRI MAHESH HIGHER SECONDARY SCHOOL
National Consumer Disputes Redressal Commission · 1991 2 CPR 739 : 1992 3 CPJ 546