Tribunals and Commissions09 Sept 1991Appeal allowed
ASHWANI AGGARWAL OF KALKA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 674
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,375 of 1,397
Tribunals and Commissions09 Sept 1991Complaint Allowed
CONSUMER PROTECTION COUNCIL Vs SUSHRUT ELECTRONICS P. LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 301 : 1992 2 CPR 159
Tribunals and Commissions05 Sept 1991Writ petition disposed off
SUDHA INDUSTRIES DALL MILL Vs First Additional District and Sessions Judge
National Consumer Disputes Redressal Commission · 1992 0 CPC 520 : 1992 2 CPJ 638 : 1992 2 CPR 56
Tribunals and Commissions31 Aug 1991Complaint allowed
MAHENDRA SINGH JAIN Vs SODHI TRANSPORT COMPANY
National Consumer Disputes Redressal Commission · 1993 1 CPJ 187
Tribunals and Commissions31 Aug 1991
Om General Store Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1993 1 CPJ 514
Tribunals and Commissions30 Aug 1991Complaint dismissed
GAYATRI DEVI SINGHANIA Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 1 CPR 386 : 1993 1 CPJ 314
Tribunals and Commissions28 Aug 1991Appeal dismissed
CHANDRA PRAKASH Vs GENERAL MANAGER, TELEPHONE DEPARTMENT
National Consumer Disputes Redressal Commission · 1992 1 CPR 299 : 1993 2 CPJ 997
Tribunals and Commissions28 Aug 1991Appeal dismissed
SUSHIL KUMAR Vs DISTRICT ENGINEER
National Consumer Disputes Redressal Commission · 1992 1 CPJ 377 : 1992 1 CPR 212
Tribunals and Commissions28 Aug 1991
June -July Fashions Vs DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 677 : 1991 2 CPR 442 : 1992 0 CPC 129
Tribunals and Commissions27 Aug 1991Appeals dismissed
RAJASTHAN STATE INSURANCE And G.P.F. DEPTT. Vs RADHEY SHYAM GOYAL
National Consumer Disputes Redressal Commission · 1992 1 CPR 273 : 1994 2 CPC 658 : 1994 2 CPJ 525 : 1995 1 CLT 315
Tribunals and Commissions27 Aug 1991
R P Singh Vs JANTA STORE
National Consumer Disputes Redressal Commission · 1991 0 CPC 630 : 1991 2 CPJ 633 : 1991 2 CPR 423 : 1993 1 CLT 590
Tribunals and Commissions24 Aug 1991Appeal dismissed
PRAG ICE FACTORY Vs ASSISTANT ENGINEER RAJASTHAN STATE ELECTRICITY BOARD And OTHER-/
National Consumer Disputes Redressal Commission · 1992 1 CPR 301 : 1993 2 CPJ 1098
Tribunals and Commissions24 Aug 1991Complaint disposed of
J.SARVESWARA RAO Vs BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 523 : 1991 2 CPR 283
Tribunals and Commissions24 Aug 1991Appeal dismissed
D.D.BANSAL Vs RAJASTHAN HOUSING BOARD, JYOTI NAGAR
National Consumer Disputes Redressal Commission · 1992 1 CPR 209 : 1992 2 CPJ 535
Tribunals and Commissions21 Aug 1991Dismissed
P.A. POURAN Vs MCDOWELL And CO
National Consumer Disputes Redressal Commission · 1992 1 CPJ 300
Tribunals and Commissions21 Aug 1991Appeal dismissed
SAREE CENTER, SODHI EMPORIUM Vs SARJIT KAUR
National Consumer Disputes Redressal Commission · 1992 1 CPJ 185 : 1993 2 CLT 62
Tribunals and Commissions20 Aug 1991Complaint dismissed
Mrs. AGNES D'MELLO Vs EXECUTIVE DIRECTOR, CANARA BANK
National Consumer Disputes Redressal Commission · 1993 0 CPC 411 : 1993 1 CPJ 451
Tribunals and Commissions20 Aug 1991Appeal dismissed
WHEELS WORLD Vs JANAK NARENDRA
National Consumer Disputes Redressal Commission · 1991 0 CPC 29 : 1991 2 CPJ 557 : 1991 2 CPR 632 : 1993 2 CLT 90
Tribunals and Commissions20 Aug 1991Complaint accordingly decided
Rajesh Kumar Yadav Vs CHAIRMAN, M/S. NEW INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1992 1 CPJ 240
Tribunals and Commissions19 Aug 1991Appeal dismissed
ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY, HISAR Vs SH.RATTAN SINGH
National Consumer Disputes Redressal Commission · 1991 0 CPC 661 : 1991 2 CPJ 612 : 1991 2 CPR 686 : 1993 2 CLT 93