Tribunals and Commissions17 Aug 1991Appeal allowed
C.RAJENDRA Vs SHIMAC MACHINE TOOLS
National Consumer Disputes Redressal Commission · 1991 2 CPJ 547 : 1992 1 CPR 452
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,376 of 1,397
Tribunals and Commissions17 Aug 1991Complaint disposed of
A.P. STATE ELECTRICITY BOARD Vs Chief General Manager, Telecommunication
National Consumer Disputes Redressal Commission · 1991 2 CPR 601 : 1992 1 CPJ 21
Tribunals and Commissions14 Aug 1991Claim rejected
CENTRAL GOVT. SERVICES COOP. LAND And GROUP HOUSING SOCIETY Vs CHAIRMAN, D.D.A.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 623 : 1991 2 CPR 620
Tribunals and Commissions14 Aug 1991Case Remanded
ACCOUNTANT GENERAL, PUNJAB Vs SHARDAKAURA
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1048
Tribunals and Commissions14 Aug 1991Complaint dismissed
R.P.DEWANWALA Vs VICE-CHAIRMAN, D.D.A.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 180 : 1992 2 CPR 279
Tribunals and Commissions09 Aug 1991Dismissed
JOSE K. ELAMTHOTTAM Vs Chief Secretary, Government Of Kerala
National Consumer Disputes Redressal Commission · 1992 1 CPR 11 : 1992 2 CPJ 490 : 1993 1 CLT 349
Tribunals and Commissions09 Aug 1991Appeal dismissed
SOVINTERG (INDIA) PVT. LTD. Vs State Bank of India
National Consumer Disputes Redressal Commission · 1992 1 CPJ 11 : 1992 2 CPR 630
Tribunals and Commissions08 Aug 1991Complaint dismissed
Kushal Singh Vs RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1993 2 CPJ 840
Tribunals and Commissions08 Aug 1991
Divisional Manager Telephones Lucknow Vs Madhu Enterprises Lucknow
National Consumer Disputes Redressal Commission · 1991 2 CPJ 579 : 1992 0 CPC 1 : 1992 1 CPR 8 : 1993 1 CLT 588
Tribunals and Commissions07 Aug 1991Appeal dismissed
Union of India, New Delhi Vs JABAR MAL BOHRA
National Consumer Disputes Redressal Commission · 1992 1 CPJ 211
Tribunals and Commissions07 Aug 1991
Modern Woollens Ltd Vs Blue Dart Courier Service
National Consumer Disputes Redressal Commission · 1993 1 CPJ 208
Tribunals and Commissions06 Aug 1991Original petition dismissed
Padmanabhan Vs CONSUMER D.R.FORUM
National Consumer Disputes Redressal Commission · 1991 2 CPR 505 : 1992 0 CPC 259 : 1992 2 CPJ 575
Tribunals and Commissions06 Aug 1991Complaint dismissed
Gomati Vs DIRECTOR, STATE INSURANCE And G.P.F. DEPARTMENT
National Consumer Disputes Redressal Commission · 1992 1 CPJ 288
Tribunals and Commissions06 Aug 1991
Punjab National Bank Bombay Vs K B Shetty
National Consumer Disputes Redressal Commission · 1991 0 CPC 592 : 1991 2 CPJ 639 : 1991 2 CPR 633 : 1993 1 CLT 591
Tribunals and Commissions05 Aug 1991Complaint partly allowed
CHIKKA NANJUNDAPPA Vs THE MANAGER, WEBB'S FARM MECHANISATION (P) LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 449
Tribunals and Commissions05 Aug 1991Appeal rejected
Rajasthan Housing Board Vs K.P.DHEER
National Consumer Disputes Redressal Commission · 1992 1 CPJ 246
Tribunals and Commissions05 Aug 1991
M Salhi Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 697 : 1991 2 CPR 362
Tribunals and Commissions01 Aug 1991Appeal dismissed
M.SUKESH Vs OFFICIAL-IN-CHARGE 'DAK ADALAT'
National Consumer Disputes Redressal Commission · 1992 2 CPJ 933
Tribunals and Commissions30 Jul 1991Appeal dismissed
PARIKSHATH RAJ KULKARNI Vs KARNATAKA STATE CO-OPERATIVE HOUSING SOCIETY
National Consumer Disputes Redressal Commission · 1993 2 CPJ 930
Tribunals and Commissions30 Jul 1991Complaint allowed
Col.CHAKRA DHAR DEOLI Vs S.S.SATIJA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 564