Tribunals and Commissions29 Jun 1991Appeal dismissed
T.R.G.ACHAR Vs Premier Automobiles Ltd
National Consumer Disputes Redressal Commission · 1991 2 CPJ 477 : 1991 2 CPR 611
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,378 of 1,397
Tribunals and Commissions29 Jun 1991Appeal allowed
SABEENA CYCLE EMPORIUM CHINNAKKADA Vs THAJES RAVI M.R. PANCHAVILA VEEDU, EZHUKONE P.O.
National Consumer Disputes Redressal Commission · 1991 2 CPR 246 : 1992 1 CPJ 97
Tribunals and Commissions29 Jun 1991Appeal allowed
Vinod Seth Vs RATTAN ROAD LINES
National Consumer Disputes Redressal Commission · 1991 2 CPJ 485 : 1991 2 CPR 164
Tribunals and Commissions29 Jun 1991Appeal partly allowed
SOLIDAIRE INDIA LTD Vs D.A.MOHAN KUMAR
National Consumer Disputes Redressal Commission · 1992 1 CPJ 177
Tribunals and Commissions29 Jun 1991Appeal dismissed
DYNA VISION LTD. Vs SUDHAKARA KAMATH
National Consumer Disputes Redressal Commission · 1991 2 CPJ 398 : 1991 2 CPR 265
Tribunals and Commissions28 Jun 1991Complaint dismissed
Rita Arora Vs GURMEET SINGH, DIRECTOR
National Consumer Disputes Redressal Commission · 1992 1 CPJ 22
Tribunals and Commissions27 Jun 1991Appeal dismissed
GOPI LAL Vs CHIEF SECRETARY, GOVT. OF RAJASTHAN And OTHERS
National Consumer Disputes Redressal Commission · 1991 2 CPR 746 : 1993 1 CPJ 430
Tribunals and Commissions26 Jun 1991Complaint dismissed
ASHA LUGANI Vs PREMIER AUTOMOBILES LIMITED-O.P.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 615
Tribunals and Commissions25 Jun 1991Appeal dismissed
Mahendra Thakur Vs DEVENDRA KOTHARI
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1028
Tribunals and Commissions25 Jun 1991Complaint dismissed
KARNATAKA FORUM FOR PROMOTION OF CONSUMER ACTION Vs CHAIRMAN BET PU COLLEGE
National Consumer Disputes Redressal Commission · 1994 2 CPJ 413
Tribunals and Commissions24 Jun 1991Appeals allowed
VINAYAKA AGENCIES Vs D.N.SRIDHAR
National Consumer Disputes Redressal Commission · 1991 0 CPC 413 : 1991 2 CPJ 295
Tribunals and Commissions19 Jun 1991Complaint allowed
PRADEEP CHADHA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1992 1 CPJ 4
Tribunals and Commissions18 Jun 1991Appeal partly allowed
T.B.O. TRAVELS Vs KOTA SURYANARAYANA
National Consumer Disputes Redressal Commission · 1991 0 CPC 557 : 1992 2 CPJ 791
Tribunals and Commissions13 Jun 1991Complaint allowed
P.S.Mani Vs UNITED INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1991 2 CPR 528 : 1992 2 CPJ 661
Tribunals and Commissions12 Jun 1991Complaint rejected
NIRMAL KOCHHAR Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1991 2 CPJ 227 : 1991 2 CPR 494
Tribunals and Commissions12 Jun 1991Claimed compensation
DAYANAND A.AVASARE Vs BHARAT PETROLEUM CORPORATION LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 37 : 1993 1 CPR 278
Tribunals and Commissions10 Jun 1991Complaint allowed with costs
SECRETARY, BELLARY CITIZENS FORUM Vs SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 226
Tribunals and Commissions10 Jun 1991Complaint dismissed
G.S.KRISHNAMURTHY Vs Commissioner, B.D.A.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 778
Tribunals and Commissions08 Jun 1991Allowed
NATIONAL DAIRY DEVELOPMENT BOARD. Vs CONSUMER PROTECTION council
National Consumer Disputes Redressal Commission · 1991 0 CPC 498 : 1992 2 CPJ 427
Tribunals and Commissions07 Jun 1991Complaint allowed
CHAIRMAN, AJARA URBAN CO-OPERATIVE BANK LTD. Vs V.J.And SONS
National Consumer Disputes Redressal Commission · 1993 2 CPJ 974