Tribunals and Commissions28 May 1991Appeal dismissed
HARYANA CREDITS AND SAVING LTD. Vs PREM KUMAR TANEJA
National Consumer Disputes Redressal Commission · 1991 0 CPC 473 : 1991 2 CPJ 124 : 1993 2 CLT 63
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,380 of 1,397
Tribunals and Commissions17 May 1991Complainant directed to implead M/s. Raj Sudha Towers
RAJINDER JAINA PROPERTIES PVT. LTD. Vs Ved Prakash
National Consumer Disputes Redressal Commission · 1993 1 CPJ 351
Tribunals and Commissions14 May 1991Appeal allowed
ARUNA SINGHAL Vs TEXLA TELEVISION, JUPITER RADIO (REGD.)
National Consumer Disputes Redressal Commission · 1991 0 CPC 646 : 1991 2 CPJ 498 : 1991 2 CPR 572
Tribunals and Commissions14 May 1991Appeal allowed
A.Sampath Vs COMMISSIONER, HUBLI-DHARWAR MUNICIPAL CORPN.-/O.P.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 705
Tribunals and Commissions13 May 1991
B S SIDHU Vs Secretary Central Govt Post And Telegraph Department
National Consumer Disputes Redressal Commission · 1991 0 CPC 478 : 1991 2 CPJ 90
Tribunals and Commissions11 May 1991Petition dismissed
ASSAM MOTOR FINANCE COMPANY LTD. Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 600 : 1991 2 CPR 420
Tribunals and Commissions09 May 1991Complaints remanded
GENERAL MANAGER, TELECOM-/ , GENERAL MANAGER, TELECOM Vs H.I.Sanghvi , A.K. SOMAIYA
National Consumer Disputes Redressal Commission · 1991 2 CPR 407 : 1992 3 CPJ 8
Tribunals and Commissions09 May 1991Complaint allowed with costs
CONSUMER EDUCATION And RESEARCH SOCIETY And ANOTHER Vs SKYPAK COURIERS (P). LTD. And OTHER
National Consumer Disputes Redressal Commission · 1991 2 CPR 462 : 1992 3 CPJ 111
Tribunals and Commissions09 May 1991Complaint dismissed
EAGLE ULTRA-MARINE INDUSTRIES Vs PARAMOUNT POLLUTION CONTROL (P) LTD.
National Consumer Disputes Redressal Commission · 1991 2 CPR 401 : 1992 3 CPJ 149
Tribunals and Commissions09 May 1991
K. SARDAMMA Vs COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1993 1 CPJ 246
Tribunals and Commissions09 May 1991Complaint allowed
K.SARALAMMA Vs Bangalore Development Authority
National Consumer Disputes Redressal Commission · 1991 0 CPC 663 : 1991 2 CPJ 390
Tribunals and Commissions08 May 1991
Orissa Lift Irrigation Corp Ltd Vs Birakishore Rout
National Consumer Disputes Redressal Commission · 1991 0 CPC 578 : 1991 2 CPJ 213 : 1991 2 CPR 125
Tribunals and Commissions08 May 1991
JAIPUR METALS AND ELECTRICALS LTD Vs LAXMI INDUSTRIES
National Consumer Disputes Redressal Commission · 1991 0 CPC 619 : 1991 2 CPJ 602 : 1992 2 CPR 119 : 1995 2 CLT 687
Tribunals and Commissions07 May 1991Complaint dismissed
CDR.V.JOSHUA Vs DIRECTOR GENERAL, AIR FORCE NAVAL HOUSING BOARD
National Consumer Disputes Redressal Commission · 1991 2 CPJ 371
Tribunals and Commissions06 May 1991Complaints dismissed
PROCOLOR PHOTOGRAPHICS PRIVATE LTD. Vs OCL PHOTO INDUSTRIES (P) LTD.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 658 : 1991 2 CPR 621 : 1992 0 CPC 201
Tribunals and Commissions04 May 1991Complaint dismissed
G.S.RANGANATH Vs CHAIRMAN, M/S. MILES INDIA LTD.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 759
Tribunals and Commissions04 May 1991Appeal allowed
KARNATAKA URBAN WATER SUPPLY And DRAINAGE BOARD Vs P.HANUMANTHAPPA
National Consumer Disputes Redressal Commission · 1991 2 CPJ 333
Tribunals and Commissions02 May 1991Order accordingly
MARIKKAR (MOTORS) LTD. Vs MARY POULOSE
National Consumer Disputes Redressal Commission · 1991 0 CPC 408 : 1991 2 CPJ 283 : 1991 2 CPR 251
Tribunals and Commissions01 May 1991Complaint dismissed
V.M.AGGARWAL Vs BYFORD LEASING LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 29
Tribunals and Commissions01 May 1991Application dismissed
GIRRAJ PRASAD TIKKIWAL Vs RAM DEO SAINI
National Consumer Disputes Redressal Commission · 1991 2 CPJ 335