Tribunals and Commissions05 Apr 1991Appeal allowed
M.R.F. Ltd. Vs ASHOK LUTHRA
National Consumer Disputes Redressal Commission · 1991 2 CPR 112 : 1992 0 CPC 248 : 1992 2 CPJ 426 : 1993 1 CLT 193
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,382 of 1,397
Tribunals and Commissions05 Apr 1991
S K Abdul Sukur Vs STATE OF ORISSA
National Consumer Disputes Redressal Commission · 1991 0 CPC 546 : 1991 2 CPJ 202 : 1991 2 CPR 135 : 1993 1 CLT 561
Tribunals and Commissions04 Apr 1991Complaint dismissed
Y.MEENZAKSHI Vs H.NANDEESH
National Consumer Disputes Redressal Commission · 1991 2 CPJ 533
Tribunals and Commissions04 Apr 1991Complaint dismissed
AKHILA KARNATAKA MADIVALA MACHIDEVA MAHAJAN SANGHA Vs COMMISSIONER, BANGALORE CITY CORP
National Consumer Disputes Redressal Commission · 1991 0 CPC 607 : 1991 2 CPJ 543
Tribunals and Commissions04 Apr 1991Application allowed
BIDYUT KUMAR DUTTA Vs Ramesh Sharma
National Consumer Disputes Redressal Commission · 1991 2 CPR 121 : 1992 1 CPJ 30 : 1993 1 CLT 152
Tribunals and Commissions04 Apr 1991Appeal dismissed
Life Insurance Corporation of India Vs C.V.KRISHNAMOORTHY, IAS.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 25 : 1993 1 CPR 40
Tribunals and Commissions02 Apr 1991Appeal allowed
K. HARIDASAN Vs M.O. HASAN KUTHOOS MARICAR PVT. LTD.
National Consumer Disputes Redressal Commission · 1991 0 CPC 219 : 1991 1 CPJ 688 : 1991 2 CPR 113 : 1993 1 CLT 82
Tribunals and Commissions27 Mar 1991Appeal partly allowed
PATEL LALJIBHAI UKABHAI Vs ADARSH WELDING WORKS
National Consumer Disputes Redressal Commission · 1991 0 CPC 406 : 1991 1 CPR 641 : 1991 2 CPJ 276
Tribunals and Commissions27 Mar 1991Appeal rejected
SECRETARY, CIVIL LINES CO-OP. GROUP HOUSING SOCIETY Vs DY.DIRECTOR (G.H.) DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1991 1 CPJ 535
Tribunals and Commissions27 Mar 1991Complaint dismissed
GENERAL COOPERATIVE GROUP HOUSING SOCIETY LTD. Vs J.K.CEMENT WORKS
National Consumer Disputes Redressal Commission · 1991 0 CPC 392 : 1991 1 CPJ 550
Tribunals and Commissions27 Mar 1991Ordered accordingly
SH. HARESH KUMAR Vs SUNIL BLOOD BANK And OTHERS
National Consumer Disputes Redressal Commission · 1991 0 CPC 249 : 1991 1 CPJ 645
Tribunals and Commissions27 Mar 1991Appeal allowed
CONSUMER PROTECTION COUNCIL Vs LOHIA MACHINES LTD
National Consumer Disputes Redressal Commission · 1991 0 CPC 150 : 1991 1 CPJ 527
Tribunals and Commissions27 Mar 1991
LAL CHAND Vs D D A
National Consumer Disputes Redressal Commission · 1991 2 CPJ 509 : 1991 2 CPR 581
Tribunals and Commissions26 Mar 1991Appeal allowed
RAS MOTORS Vs ADITYA JAIN
National Consumer Disputes Redressal Commission · 1991 2 CPR 367 : 1992 1 CPJ 168
Tribunals and Commissions25 Mar 1991Appeal dismissed
C.P. PHILIP Vs PULIMOOTTIL ENTERPRISES
National Consumer Disputes Redressal Commission · 1991 0 CPC 405 : 1991 2 CPJ 275 : 1991 2 CPR 417
Tribunals and Commissions25 Mar 1991Appeal dismissed
HARYANA AGRO INDUSTRIES CORP. LTD. Vs VIRENDER PAL SINGH
National Consumer Disputes Redressal Commission · 1991 0 CPC 102 : 1991 1 CPJ 672 : 1993 2 CLT 275
Tribunals and Commissions25 Mar 1991Ordered accordingly
G.S.KUSHWAHA Vs SUSHIL ANSAL
National Consumer Disputes Redressal Commission · 1991 0 CPC 157 : 1991 1 CPJ 662
Tribunals and Commissions23 Mar 1991Complaint allowed
ABHAY KUMAR PANDA Vs Bajaj Auto Ltd.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 644
Tribunals and Commissions21 Mar 1991Complaint partly allowed
H.R.GILL Vs SURYAVANSHI KSHATRIYA DNYATI SAMAJ
National Consumer Disputes Redressal Commission · 1991 2 CPJ 705 : 1992 1 CPR 647
Tribunals and Commissions21 Mar 1991Order accordingly
VISHWA JYOTI PRINTERS Vs MOLINS OF INDIA
National Consumer Disputes Redressal Commission · 1992 1 CPJ 93