Tribunals and Commissions01 Mar 1991Ordered accordingly
C.R.RAMACHANDRAN Vs DISTRICT TELECOM ENGINEER, PALAKKAD
National Consumer Disputes Redressal Commission · 1991 1 CPJ 379 : 1991 2 CPR 55
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,384 of 1,397
Tribunals and Commissions28 Feb 1991Appeal dismissed
PASCO AUTOMOBILES, CHANDIGARH Vs BRIG. KESHAV CHANDRA
National Consumer Disputes Redressal Commission · 1991 2 CPJ 596 : 1992 2 CPR 584 : 1993 2 CLT 94
Tribunals and Commissions27 Feb 1991Case Proceeded
CONSUMER PROTECTION COUNCIL OF KERALA. Vs Hindustan Ciba-geigy Ltd.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 662 : 1991 2 CPR 262
Tribunals and Commissions25 Feb 1991Appeal partly allowed
ORIENTAL INSURANCE CO. NEW DELHI Vs SH.LEKH RAJ DANG
National Consumer Disputes Redressal Commission · 1991 0 CPC 165 : 1991 1 CPJ 307
Tribunals and Commissions25 Feb 1991Complaint dismissed
RAM KALI Vs Delhi Administration
National Consumer Disputes Redressal Commission · 1991 0 CPC 321 : 1991 1 CPJ 309
Tribunals and Commissions23 Feb 1991Appeal is allowed
UPBHOKTA SANRAKSHAN SAMITI Vs PUBLIC HEALTH ENGINEERING DEPARTMENT
National Consumer Disputes Redressal Commission · 1991 2 CPJ 321
Tribunals and Commissions23 Feb 1991Complaint allowed
MANI MALLIKA ENTERPRISES Vs EXECUTIVE ENGINEER, ORISSA STATE ELEC. BOARD.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 359
Tribunals and Commissions22 Feb 1991Petition dismissed
Nav Bharat Construction Company Vs ORIENT INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 232 : 1991 2 CPR 498
Tribunals and Commissions22 Feb 1991Appeal dismissed
General Manager, Southern Railway Vs CHAIRMAN, MADRAS PROVINCIAL CONSUMERS ASSOCIATION
National Consumer Disputes Redressal Commission · 1991 0 CPC 493 : 1991 1 CPR 660 : 1991 2 CPJ 106
Tribunals and Commissions22 Feb 1991Complaint accepted
SUDHIR SARAN BHATNAGAR Vs CHAIRMAN, COMPETENT AUTOMOBILES CO.(P) LTD.
National Consumer Disputes Redressal Commission · 1991 0 CPC 230 : 1991 1 CPJ 316
Tribunals and Commissions20 Feb 1991Complaint dismissed
CONTINENTAL CHEMICAL LIMITED Vs Oriental Insurance Co.
National Consumer Disputes Redressal Commission · 1991 0 CPC 561 : 1991 2 CPJ 354
Tribunals and Commissions18 Feb 1991Appeal accepted
SELEX OFFICE SYSTEM PVT. LTD. Vs M.K.Jindal
National Consumer Disputes Redressal Commission · 1991 2 CPJ 110
Tribunals and Commissions16 Feb 1991Appeal dismissed
TRIPTI KUMAR KOTHARI Vs EXECUTIVE ENGINEER, P.H.W.D. , THE EXECUTIVE ENGINEER, P.H.W.D.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 289 : 1991 2 CPR 725
Tribunals and Commissions15 Feb 1991Complaint allowed
FILMALAYA PVT. LTD. Vs Corporation Bank
National Consumer Disputes Redressal Commission · 1992 1 CPJ 117
Tribunals and Commissions15 Feb 1991
K.L. JAIN Vs LFA AUTOMOBILES
National Consumer Disputes Redressal Commission · 1991 2 CPJ 221 : 1991 2 CPR 592
Tribunals and Commissions15 Feb 1991Complaint allowed with cost
VINOD KUMAR MATHURBHAIPATEL Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1991 2 CPJ 6
Tribunals and Commissions13 Feb 1991Appeal dismissed
BYFORD MOTORS LTD. Vs GITANJALI DEY
National Consumer Disputes Redressal Commission · 1991 2 CPJ 182
Tribunals and Commissions13 Feb 1991Complaint dismissed
HARVINDER KAUR Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 183 : 1991 2 CPR 454
Tribunals and Commissions13 Feb 1991Complaint partly allowed
PATEL RAMUBHAI SHANKERLAL Vs Indian Airlines Corporation
National Consumer Disputes Redressal Commission · 1991 1 CPJ 511
Tribunals and Commissions13 Feb 1991Order accordingly
MANOHARLAL L. NARANG Vs AMITA CORPORATION
National Consumer Disputes Redressal Commission · 1991 1 CPJ 542