Tribunals and Commissions13 Feb 1991Complaint dismissed
RAJDEEP LEASING And FINANCE (DELHI) PVT. LTD Vs ASSTT. GENERAL MANAGER, NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1991 0 CPC 273 : 1991 1 CPJ 302
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,385 of 1,397
Tribunals and Commissions08 Feb 1991Complaint allowed with cost
ISAAC MATHEW Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 75 : 1991 2 CPR 74
Tribunals and Commissions08 Feb 1991Revision allowed
S. ELHENCE Vs RAGHOMAL NAHAR SINGH (P) LTD.
National Consumer Disputes Redressal Commission · 1991 0 CPC 280 : 1991 1 CPJ 327 : 1991 1 CPJ 495 : 1991 1 CPR 419 : 1993 1 CLT 29
Tribunals and Commissions08 Feb 1991Appeal partly allowed
SURINDER SINGH Vs POST MASTER GENERAL, PANAJI
National Consumer Disputes Redressal Commission · 1991 0 CPC 144 : 1991 1 CPJ 521 : 1991 1 CPR 560
Tribunals and Commissions08 Feb 1991Complaint allowed
VASANTHA P.NAIR Vs MESSRS COSMOPOLITAN HOSPITALS (P) LTD.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 444 : 1991 2 CPR 155
Tribunals and Commissions08 Feb 1991Petition allowed
ISSAC MATHEW Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 565
Tribunals and Commissions04 Feb 1991Complaint allowed
SANJIV KHANDELWAL Vs ORIENTAL INSURANCE Company
National Consumer Disputes Redressal Commission · 1991 2 CPJ 673 : 1992 1 CPR 644
Tribunals and Commissions04 Feb 1991Appeal allowed
HARYANA STATE ELECTRICITY BOARD Vs DINESH KUMAR
National Consumer Disputes Redressal Commission · 1992 1 CPJ 359
Tribunals and Commissions31 Jan 1991Complaint partly allowed
PADMA V.AMRAPURKAR Vs J.WILLIAMS And CO.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 150
Tribunals and Commissions31 Jan 1991
K.D. NARANG, A.O. (SFS) II Vs C.P. Singh
National Consumer Disputes Redressal Commission · 1991 2 CPJ 22
Tribunals and Commissions31 Jan 1991Petition dismissed
DILIP BAPAT Vs PANCHAVATI CO-OPERATIVE HOUSING SOCIETY LTD
National Consumer Disputes Redressal Commission · 1991 1 CPJ 462 : 1991 1 CPR 277 : 1993 1 CLT 697
Tribunals and Commissions31 Jan 1991
Usha Rani Gupta Vs GENERAL MANAGER
National Consumer Disputes Redressal Commission · 1991 0 CPC 464 : 1991 2 CPJ 87
Tribunals and Commissions31 Jan 1991Complaint dismissed
SUSHILA GAUTAM Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 3
Tribunals and Commissions30 Jan 1991Complaint dismissed
PENSION DEPARTMENT, RAJASTHAN Vs MOOLCHAND SHAHU RETIRED HOTEL SUPERINTENDENT
National Consumer Disputes Redressal Commission · 1991 2 CPJ 195 : 1991 2 CPR 469
Tribunals and Commissions30 Jan 1991Appeal dismissed
PRESIDENT, THE CIVIC And CONSUMER WELFARE AND GENERAL SERVICES OF SOUTH ARCOT Vs MAHINDRA And MAHINDRA CO
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1002
Tribunals and Commissions29 Jan 1991Appeal dismissed
CONTINENTAL AND EASTERN AGENCIES Vs INTERNATIONAL AIRPORT AUTHORITY OF INDIA
National Consumer Disputes Redressal Commission · 1991 1 CPJ 228
Tribunals and Commissions29 Jan 1991Appeal accepted
SUBHASH ANAND Vs ARUNA DHAND
National Consumer Disputes Redressal Commission · 1992 3 CPJ 560 : 1993 0 CPC 26 : 1993 1 CPR 734 : 1994 1 CLT 278
Tribunals and Commissions28 Jan 1991Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs D.P.OHRI
National Consumer Disputes Redressal Commission · 1991 1 CPJ 494
Tribunals and Commissions25 Jan 1991Petition allowed
BUDHIA JENA Vs SECRETARY, BAJAPUR SERVICE CO-OPERATIVE SOCIETY, BAJAPUR
National Consumer Disputes Redressal Commission · 1991 1 CPJ 447
Tribunals and Commissions24 Jan 1991Appeal partly allowed
B.L.PATNEY And KRISHNA PATNEY Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1991 0 CPC 203 : 1991 1 CPJ 345 : 1991 2 CPR 83