Tribunals and Commissions24 Jan 1991Appeal dismissed
CONTINENTAL AND EASTERN AGENCIES Vs INTERNATIONAL AIRPORT AUTHORITY OF INDIA
National Consumer Disputes Redressal Commission · 1991 2 CPJ 357
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,386 of 1,397
Tribunals and Commissions24 Jan 1991Complaint disposed of
RAVINDRA KUMAR DAS Vs MANAGING DIRECTOR
National Consumer Disputes Redressal Commission · 1991 0 CPC 438 : 1991 1 CPR 392 : 1991 2 CPJ 344
Tribunals and Commissions24 Jan 1991Complaint allowed
AJIT KR.MOHANTY Vs DISTRICT TRANSPORT MANAGER
National Consumer Disputes Redressal Commission · 1992 3 CPJ 98
Tribunals and Commissions23 Jan 1991Petition partly allowed
SRI RABI NARAYAN MOHANTY Vs RABINDRANATH RATH
National Consumer Disputes Redressal Commission · 1991 2 CPJ 352
Tribunals and Commissions23 Jan 1991Complaint disposed of
MONISA SAMAL Vs Sambalpur University
National Consumer Disputes Redressal Commission · 1991 2 CPJ 373
Tribunals and Commissions22 Jan 1991Appeal allowed
Life Insurance Corporation of India Vs Chandra
National Consumer Disputes Redressal Commission · 1992 1 CPR 152 : 1993 1 CPJ 204
Tribunals and Commissions22 Jan 1991
K. NEELAMBARAN Vs POST MASTER, URUKUNNU
National Consumer Disputes Redressal Commission · 1991 1 CPJ 666 : 1991 2 CPR 69
Tribunals and Commissions19 Jan 1991Appeal allowed
RAM KUMAR ASWANI Vs A.K. STRUCTURAL FOAM LTD.-/
National Consumer Disputes Redressal Commission · 1993 0 CPC 383 : 1993 1 CPJ 215
Tribunals and Commissions19 Jan 1991Appeal accordingly disposed of
JAGTIAL CONSUMER WELFARE COUNCIL Vs SRI RAVEENDER SHARMA
National Consumer Disputes Redressal Commission · 1991 1 CPJ 376 : 1991 2 CPR 603
Tribunals and Commissions19 Jan 1991Appeal allowed
VIRENDRA KUMAR HANDA. Vs GENERAL MANAGER, DISTRICT TELECOM
National Consumer Disputes Redressal Commission · 1991 2 CPJ 457
Tribunals and Commissions17 Jan 1991Ordered accordingly
RAVINDER SINGH JAMWAL Vs Prem Nath Motors Pvt. Ltd.
National Consumer Disputes Redressal Commission · 1991 0 CPC 233 : 1991 1 CPJ 211 : 1991 1 CPR 336 : 1993 2 CLT 481
Tribunals and Commissions15 Jan 1991Appeal dismissed
D.E.S.U. Vs Rishal Singh
National Consumer Disputes Redressal Commission · 1991 2 CPJ 393
Tribunals and Commissions10 Jan 1991Complaint allowed
BHASIN INDUSTRIAL CORPORATION Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1991 0 CPC 527 : 1991 2 CPJ 629 : 1991 2 CPR 683
Tribunals and Commissions09 Jan 1991Complaint dismissed
V.P.KUNHIKANNAN Vs E.K.VARGHESE
National Consumer Disputes Redressal Commission · 1992 1 CPJ 184
Tribunals and Commissions08 Jan 1991
K. SIVASANKARAN NAIR Vs TRINITY TRUST
National Consumer Disputes Redressal Commission · 1991 0 CPC 526 : 1991 1 CPJ 626
Tribunals and Commissions08 Jan 1991Appeal partly allowed
STANDARD AUTOMOBILES Vs SYED ASHRAF
National Consumer Disputes Redressal Commission · 1991 2 CPJ 626 : 1991 2 CPR 19
Tribunals and Commissions08 Jan 1991Complaint allowed
Jagdamba Rice Mills Vs UNION OF INDIA, MINISTRY OF TELECOMMUNICATIONS
National Consumer Disputes Redressal Commission · 1991 0 CPC 360 : 1991 1 CPJ 273 : 1993 2 CLT 255
Tribunals and Commissions08 Jan 1991Appeal allowed
N.RAVENDRAN NAIR Vs Branch Manager, State Bank of India
National Consumer Disputes Redressal Commission · 1991 1 CPJ 648
Tribunals and Commissions08 Jan 1991Order accordingly
SUNIL KUMAR JAIN Vs Premier Automobiles Ltd.
National Consumer Disputes Redressal Commission · 1991 2 CPJ 392
Tribunals and Commissions07 Jan 1991Complaint disposed of
NATIONAL CONSUMERS PROTECTION SAMITI Vs CHIEF ELECTRICAL SUPERVISOR
National Consumer Disputes Redressal Commission · 1991 2 CPR 191 : 1992 1 CPJ 398