Tribunals and Commissions16 Sept 1991Appeal allowed
C.R.KATARIA Vs CONSUMER DISPUTES REDRESSAL DISTRICT FORUM, PATIALA And OTHERS
National Consumer Disputes Redressal Commission · 1992 0 CPC 31 : 1992 1 CPR 323 : 1993 2 CPJ 805
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,374 of 1,397
Tribunals and Commissions13 Sept 1991Disposed of
NARMADA CEMENT CO. LTD. Vs HOTEL NANDADEEP
National Consumer Disputes Redressal Commission · 1992 0 CPC 12 : 1992 1 CPJ 245 : 1992 1 CPJ 299 : 1992 1 CPR 106 : 1993 1 CLT 94
Tribunals and Commissions13 Sept 1991Revision dismissed
LAL CHAND Vs COMMISSIONER, M.C.D.
National Consumer Disputes Redressal Commission · 1991 2 CPR 738 : 1992 2 CPJ 363 : 1993 1 CLT 33
Tribunals and Commissions13 Sept 1991Appeal partly allowed
B.P.L. (INDIA) LTD. Vs A.K. KOTHARI ('SOM')
National Consumer Disputes Redressal Commission · 1991 2 CPR 602 : 1992 1 CPJ 306
Tribunals and Commissions12 Sept 1991Dismissed
N. PRABAHARAN Vs Tamil Nadu Industrial Investment Corporation
National Consumer Disputes Redressal Commission · 1992 1 CPJ 12 : 1992 1 CPR 135 : 1993 1 CLT 138
Tribunals and Commissions12 Sept 1991Appeal dismissed
R.N. GHANEKAR And CO. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1991 0 CPC 7 : 1992 1 CPJ 109 : 1992 1 CPR 54 : 1993 1 CLT 472
Tribunals and Commissions12 Sept 1991Petition dismissed
LAL CHAND MALHOTRA Vs RAUNAQ SINGH
National Consumer Disputes Redressal Commission · 1992 1 CPJ 283 : 1992 1 CPR 85 : 1993 1 CLT 421
Tribunals and Commissions12 Sept 1991Petition dismissed
INDUSTRIAL PRODUCTS, KARNAL Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1992 0 CPC 81 : 1992 1 CPJ 172 : 1992 1 CPR 70 : 1993 1 CLT 702
Tribunals and Commissions12 Sept 1991Dismissed
E. ABOO Vs Tata Engineering and Locomotive Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 0 CPC 40 : 1992 1 CPJ 80 : 1992 1 CPR 56 : 1993 1 CLT 333
Tribunals and Commissions11 Sept 1991Disposed Off
GENERAL MANAGER, M.T.N.L. LTD. Vs NOZAR J. IRANI
National Consumer Disputes Redressal Commission · 1992 0 CPC 105 : 1992 1 CPJ 82 : 1993 1 CLT 331
Tribunals and Commissions11 Sept 1991Appeal allowed
CHANDULAL CHHOTALAL PATEL Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1992 1 CPJ 251 : 1992 1 CPR 234
Tribunals and Commissions11 Sept 1991
Sovintorg India Pvt Ltd Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1992 1 CPJ 14 : 1992 1 CPR 76 : 1993 1 CLT 146
Tribunals and Commissions10 Sept 1991Appeal allowed
ASHWANI AGGARWAL Vs UNITED INDIA INSURANCE CO. LTD., AMBALA
National Consumer Disputes Redressal Commission · 1991 0 CPC 294 : 1991 2 CPJ 597 : 1991 2 CPR 638 : 1993 2 CLT 91
Tribunals and Commissions10 Sept 1991Appeal partly allowed
Maharshi Dayanand University, Rohtak Vs SHUKANTALA CHAUDHARY
National Consumer Disputes Redressal Commission · 1991 0 CPC 41 : 1992 1 CPJ 33 : 1993 1 CPR 274 : 1993 2 CLT 224
Tribunals and Commissions10 Sept 1991Appeal allowed
SUBASH JINDAL OF BARWALA ROAD, HISSAR Vs NORTON MOTORS OF BATHINDA
National Consumer Disputes Redressal Commission · 1992 1 CPJ 113 : 1993 2 CLT 240
Tribunals and Commissions10 Sept 1991Appeal partly allowed
PUNJAB NATIONAL BANK, FARIDABAD Vs ASHOK PIPE UDYOG
National Consumer Disputes Redressal Commission · 1991 0 CPC 680 : 1992 1 CPJ 135 : 1993 2 CLT 249
Tribunals and Commissions09 Sept 1991Complaint allowed
TILAK RAJ OF CHANDIGARH Vs HARYANA SCHOOL EDUCATION BOARD, BHIWANI
National Consumer Disputes Redressal Commission · 1991 2 CPR 309 : 1992 0 CPC 61 : 1992 1 CPJ 76 : 1993 2 CLT 234
Tribunals and Commissions09 Sept 1991Appeal dismissed
J.K.LAKHAN Vs SECRETARY, THE PREMIER AUTOMOBILES LTD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 529
Tribunals and Commissions09 Sept 1991Revision dismissed
WHEELS WORLD Vs UMDA SINGH LAMBA
National Consumer Disputes Redressal Commission · 1992 2 CPJ 920 : 1993 2 CLT 548
Tribunals and Commissions09 Sept 1991Appeal rejected
Life Insurance Corporation of India Vs Sheela Devi
National Consumer Disputes Redressal Commission · 1991 2 CPJ 722 : 1992 0 CPC 122 : 1993 2 CLT 103