Tribunals and Commissions25 Oct 1991Appeal dismissed
STATION MANAGER, INDIAN AIRLINES Vs B.B. DAS
National Consumer Disputes Redressal Commission · 1991 0 CPC 511 : 1992 1 CPJ 183 : 1993 1 CLT 457
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,372 of 1,397
Tribunals and Commissions24 Oct 1991Appeal dismissed
Life Insurance Corporation of India Vs BAJRANG KUMAR MITTAL
National Consumer Disputes Redressal Commission · 1992 2 CPR 748 : 1992 3 CPJ 550
Tribunals and Commissions23 Oct 1991Stay Application dismissed
Ram Rakh Vyas Vs STATE OF RAJASTHAN
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1035
Tribunals and Commissions22 Oct 1991Complaint dismissed
JAI BHARAT STEEL INDUSTRIES Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1992 0 CPC 350 : 1992 2 CPR 191 : 1992 3 CPJ 597 : 1994 1 CLT 218
Tribunals and Commissions22 Oct 1991Petition disposed of
Maharashtra State Electricity Board Vs ANDRU P. FORGESS
National Consumer Disputes Redressal Commission · 1991 2 CPR 701 : 1992 1 CPJ 85 : 1993 1 CLT 337
Tribunals and Commissions21 Oct 1991Appeal dismissed
Rajasthan State Road Transport Corporation Vs DISTRICT FORUM, BIKANER
National Consumer Disputes Redressal Commission · 1992 2 CPJ 889
Tribunals and Commissions21 Oct 1991Order accordingly
PRAVINCHANDRA CHANDULAL PATEL Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 382 : 1992 1 CPR 305
Tribunals and Commissions16 Oct 1991Appeal allowed
STATE BANK OF SAURASHTRA Vs RAMILABEN AMRUTLAL SONI
National Consumer Disputes Redressal Commission · 1991 0 CPC 534 : 1992 1 CPJ 388 : 1992 1 CPR 316
Tribunals and Commissions15 Oct 1991Appeal allowed
C.M. PUTTANNA Vs L.M.L. Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 528
Tribunals and Commissions14 Oct 1991Complaint dismissed
WADHWA RAM, MODERN PLASTIC HOUSE Vs REGIONAL MANAGER, IPCL LTD.
National Consumer Disputes Redressal Commission · 1992 0 CPC 315 : 1992 2 CPJ 790 : 1993 1 CPR 738 : 1993 2 CLT 214
Tribunals and Commissions14 Oct 1991
K.M.S. BEDI Vs SECRETARY OF LOCAL BODY GOVT., STATE OF PUNJAB
National Consumer Disputes Redressal Commission · 1992 3 CPJ 640 : 1993 1 CPR 676
Tribunals and Commissions10 Oct 1991Appeal dismissed
DISTRICT MANAGER, TELEPHONES PATNA Vs LALIT KUMAR BAJILA, PATNA
National Consumer Disputes Redressal Commission · 1991 0 CPC 531 : 1991 1 CPR 45 : 1992 1 CPJ 189 : 1995 2 CLT 699
Tribunals and Commissions10 Oct 1991Complaint partly allowed
CHAMAN SINGH FAUJDAR Vs GERMAN REMEDIES LTD
National Consumer Disputes Redressal Commission · 1992 1 CPR 603 : 1992 2 CPJ 915
Tribunals and Commissions09 Oct 1991Complaint allowed
MORZARIA CHARITY TRUST Vs State Bank of India
National Consumer Disputes Redressal Commission · 1992 1 CPJ 348
Tribunals and Commissions09 Oct 1991Appeal dismissed
H.S.E.B. Vs Ghanshyam Dass
National Consumer Disputes Redressal Commission · 1992 1 CPJ 200
Tribunals and Commissions09 Oct 1991Appeal allowed
VIJAYA BANK Vs MOHAMMED SALEEM
National Consumer Disputes Redressal Commission · 1992 1 CPJ 381
Tribunals and Commissions08 Oct 1991Petition dismissed
Star Paper Mills Ltd. Vs BATLIBAI And CO.
National Consumer Disputes Redressal Commission · 1991 2 CPR 704 : 1992 1 CPJ 195 : 1993 1 CLT 469
Tribunals and Commissions08 Oct 1991Petition dismissed
MANJU SINGH CHAUHAN Vs M.P. Electricity Board
National Consumer Disputes Redressal Commission · 1992 1 CPJ 73 : 1993 1 CLT 326
Tribunals and Commissions07 Oct 1991Petition allowed
OM PRAKASH THATHUR Vs INDIAN RAYON INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 1991 1 CPR 19 : 1992 0 CPC 4 : 1992 1 CPJ 197 : 1992 1 CPJ 44 : 1993 1 CLT 239
Tribunals and Commissions07 Oct 1991Appeal disposed of
S.A.PURANI Vs EXECUTIVE ENGINEER, GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1992 0 CPC 118 : 1992 1 CPJ 254 : 1992 1 CPR 131