Tribunals and Commissions29 Nov 1991
UNION OF INDIA Vs JAGDAMBA RICE MILLS
National Consumer Disputes Redressal Commission · 1991 0 CPC 664 : 1991 0 NCDRC 3 : 1992 1 CPJ 90 : 1992 1 CPR 293 : 1993 1 CLT 705
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,370 of 1,397
Tribunals and Commissions28 Nov 1991Appeal disposed of
BHAG SINGH PRETAM SINGH Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 7 : 1992 1 CPR 144
Tribunals and Commissions28 Nov 1991Petition dismissed
Jiyajeerao Cotton Mills Ltd. Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1992 0 CPC 78 : 1992 1 CPJ 292 : 1992 1 CPR 124 : 1993 1 CLT 436
Tribunals and Commissions27 Nov 1991Appeal allowed
REGIONAL DIRECTOR, NATIONAL SAVINGS (GOVT. OF INDIA) HARYANA Vs PUSHPA JAIN And OTHERS
National Consumer Disputes Redressal Commission · 1992 3 CPJ 124 : 1994 1 CLT 602
Tribunals and Commissions26 Nov 1991Appeal dismissed
Prabhu Dutt Sharma Vs PROPRIETOR/MANAGER KHWAJA GAS AGENCY
National Consumer Disputes Redressal Commission · 1992 2 CPJ 665
Tribunals and Commissions26 Nov 1991Appeal dismissed
SUB POSTMASTER Vs V.Ramakrishnan
National Consumer Disputes Redressal Commission · 1993 2 CPJ 621
Tribunals and Commissions25 Nov 1991Appeal dismissed
SADHU RAM Vs VAKIL CHAND
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1484 : 1994 1 CLT 58
Tribunals and Commissions25 Nov 1991Complaint dismissed
SAVITHRI BAI Vs General Manager, Southern Railway
National Consumer Disputes Redressal Commission · 1992 1 CPR 480 : 1992 3 CPJ 496
Tribunals and Commissions23 Nov 1991Appeal Partly Allowed
Bangalore Development Authority Vs K. VITTAL RAO
National Consumer Disputes Redressal Commission · 1992 1 CPR 484 : 1992 3 CPJ 290
Tribunals and Commissions22 Nov 1991Ordered accordingly
BHARATKUMAR C.PATEL Vs United India Insurance Co.
National Consumer Disputes Redressal Commission · 1992 1 CPR 224 : 1994 2 CPJ 533
Tribunals and Commissions22 Nov 1991Complaint partly allowed
TRIVEDI HASMUKHBHAI CHELARAM Vs JAIKISHANBHAI BAPALAL NIRMAL
National Consumer Disputes Redressal Commission · 1992 1 CPR 312 : 1992 3 CPJ 425
Tribunals and Commissions18 Nov 1991Revision application disposed of accordingly
MOHMAD SIDDIK ADAM HAFEJI SINDHI VADA TEKARA BHARUCH Vs TELECOM DIVISIONAL ENGINEER
National Consumer Disputes Redressal Commission · 1992 1 CPJ 326 : 1992 1 CPR 130
Tribunals and Commissions15 Nov 1991Appeal dismissed
Amteshwar Anand Vs DOLVAN HOME MAKER PVT.LTD
National Consumer Disputes Redressal Commission · 1992 1 CPJ 209 : 1992 1 CPR 659
Tribunals and Commissions15 Nov 1991Appeal dismissed
SHREEJI PRINTERS, AHMEDABAD , AKHIL BHARATIYA GRAHAK PANCHAYAT Vs AKHIL BHARATIYA GRAHAK PANCHAYAT , SHREEJI PRINTERS, AHMEDABAD
National Consumer Disputes Redressal Commission · 1992 0 CPC 33 : 1992 1 CPJ 9 : 1992 1 CPR 125
Tribunals and Commissions15 Nov 1991Complaint dismissed
SANJIV TEXTILES PVT. LTD. Vs State Bank of India
National Consumer Disputes Redressal Commission · 1992 1 CPJ 402 : 1992 1 CPR 591
Tribunals and Commissions14 Nov 1991Dismissed
LAXMIBEN LAXMICHAND SHAH Vs SAKERBEN KANJI CHANDAN
National Consumer Disputes Redressal Commission · 1992 0 CPC 29 : 1992 1 CPJ 3 : 1992 1 CPR 74 : 1993 1 CLT 131
Tribunals and Commissions14 Nov 1991Complaint dismissed
SRI HANUMAN OIL MILLS Vs UNITED INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 494
Tribunals and Commissions14 Nov 1991Appeal dismissed
RAJDEEP LEASING AND FINANCE And OTHERS Vs NEW INDIA ASSURANCE COMPANY LTD. And OTHERS
National Consumer Disputes Redressal Commission · 1992 0 CPC 88 : 1992 1 CPJ 36 : 1992 1 CPR 73 : 1993 1 CLT 226
Tribunals and Commissions14 Nov 1991Dismissed
SHANTI ROADWAYS Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 1 : 1992 1 CPR 145 : 1993 1 CLT 130
Tribunals and Commissions14 Nov 1991Appeal disposed of
MADRAS METROPOLITAN TELECOM BOARD Vs CONSUMER ACTION GROUP
National Consumer Disputes Redressal Commission · 1992 0 CPC 117 : 1992 1 CPJ 2 : 1992 1 CPR 138 : 1993 1 CLT 132