Tribunals and Commissions16 Dec 1991Appeal allowed
VIKMANS Vs Rakesh Kumar
National Consumer Disputes Redressal Commission · 1992 1 CPJ 386 : 1992 1 CPR 287
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,369 of 1,397
Tribunals and Commissions12 Dec 1991Appeal dismissed
Hindustan Motors Ltd. , PADMA VITHAL AMARAPURKAR Vs PADMA V. AMRAPURKAR , J. WILLIAMS And CO
National Consumer Disputes Redressal Commission · 1992 0 CPC 116 : 1992 1 CPJ 108 : 1992 1 CPR 216 : 1993 1 CLT 473
Tribunals and Commissions12 Dec 1991Complaint dismissed
PHOENIX PRINTING CO. (P) LTD. Vs MYSORE SALES INTERNATIONAL LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 267 : 1992 1 CPR 404
Tribunals and Commissions10 Dec 1991Appeal partly allowed
SUPER ENGINEERING CORPN. (HUF) Vs SANJAY VINAYAK PANT
National Consumer Disputes Redressal Commission · 1992 0 CPC 133 : 1992 1 CPJ 95 : 1992 1 CPR 218
Tribunals and Commissions10 Dec 1991Appeal dismissed
MANISHA SAMAL Vs Sambalpur University
National Consumer Disputes Redressal Commission · 1992 0 CPC 150 : 1992 1 CPJ 231 : 1992 1 CPR 215
Tribunals and Commissions10 Dec 1991
ABHAYA KUMAR PANDA Vs BAJAJ AUTO LIMITED.
National Consumer Disputes Redressal Commission · 1991 0 NCDRC 2 : 1992 1 CPJ 88 : 1992 1 CPR 246
Tribunals and Commissions09 Dec 1991Complaint dismissed
SWARN COLD STORAGE AND ICE FACTORY Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 1992 0 CPC 541 : 1992 1 CPJ 404 : 1993 1 CPR 699 : 1993 2 CLT 141
Tribunals and Commissions09 Dec 1991Appeal dismissed
L.C.MALHOTRA Vs J.C.MEHTA And CO.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 389 : 1992 1 CPR 263
Tribunals and Commissions09 Dec 1991Appeal dismissed
TELECOM DISTRICT ENGINEER, SANGRUR Vs NIRANJAN DASS
National Consumer Disputes Redressal Commission · 1991 0 CPC 699 : 1992 1 CPJ 396 : 1992 2 CPR 171 : 1993 1 CLC 604 : 1993 2 CLT 138
Tribunals and Commissions09 Dec 1991Appeal dismissed
HINDUSTAN COMPUTERS LTD. Vs AMARJEET PAUL
National Consumer Disputes Redressal Commission · 1993 0 CPC 16 : 1993 1 CPJ 600 : 1993 1 CPR 737 : 1993 2 CLT 151
Tribunals and Commissions09 Dec 1991Appeal allowed
MOHAN LAL Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1991 0 CPC 612 : 1992 1 CPJ 340 : 1992 2 CPR 165 : 1993 2 CLT 117
Tribunals and Commissions07 Dec 1991Complaint dismissed
DINESH CHANDRA GOSWAMI Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 477
Tribunals and Commissions06 Dec 1991Complaint accepted
CHANDRESH KUMAR Vs SKIPPER INDIA LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 349
Tribunals and Commissions05 Dec 1991Complaint dismissed
CHAIRMAN, KALLOLLI LARGE SCALE MULTIPURPOSE CO.-OP. SOCIETY LTD. Vs MANAGING DIRECTOR, KARNATAKA STATE CO.-OP. MARKETING FEDERATION LTD.
National Consumer Disputes Redressal Commission · 1992 0 CPC 227 : 1992 1 CPJ 312 : 1992 1 CPR 328
Tribunals and Commissions03 Dec 1991Appeal allowed
Babu Lal Garg Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1992 1 CPR 594 : 1992 2 CPJ 874
Tribunals and Commissions03 Dec 1991Appeal Dismissed
MYOLA MASCARNAS Vs BRANCH MANAGER, STATE BANK OF MYSORE
National Consumer Disputes Redressal Commission · 1992 1 CPJ 305 : 1992 1 CPR 407
Tribunals and Commissions29 Nov 1991Appeal/Revision allowed
Union of India Vs DERBY TEXTILE
National Consumer Disputes Redressal Commission · 1992 2 CPJ 893 : 1992 2 CPR 559
Tribunals and Commissions29 Nov 1991Appeal dismissed
RADHEY SHYAM THAKURIA Vs RAJASTHAN ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1992 1 CPR 606 : 1992 3 CPJ 523
Tribunals and Commissions29 Nov 1991Disposed of
MANJULABEN V. PARMAR Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 1991 0 CPC 95 : 1992 1 CPJ 101 : 1992 1 CPR 272 : 1993 1 CLT 341
Tribunals and Commissions29 Nov 1991Allowed
MADRAS TELEPHONES Vs MADRAS PROVINCIAL CONSUMERS' ASSOCIATION
National Consumer Disputes Redressal Commission · 1991 2 CPR 317 : 1992 1 CPJ 107 : 1992 1 CPJ 99 : 1992 1 CPR 232 : 1993 1 CLT 345 : 1993 1 CLT 347