Tribunals and Commissions12 Nov 1991Appeal dismissed
BURJOR B. MEHTA Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 0 CPC 306 : 1992 1 CPJ 40
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,371 of 1,397
Tribunals and Commissions06 Nov 1991Appeal allowed
GENERAL MANAGER, TELECOM-/Opp. Party Vs V.V.ESWARAN
National Consumer Disputes Redressal Commission · 1992 2 CPJ 667
Tribunals and Commissions06 Nov 1991Complaint allowed
S.C.BEMBALGI Vs SIPANI AUTOMOBILES LTD
National Consumer Disputes Redressal Commission · 1992 1 CPR 496 : 1992 3 CPJ 167
Tribunals and Commissions04 Nov 1991Complaint dismissed with costs
T. ALAMELU Vs INTEGRATED FINANCE CO.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 773
Tribunals and Commissions02 Nov 1991Dismissed
STATION SUPERINTENDENT Vs B.V.S.SUBRAMANYAM
National Consumer Disputes Redressal Commission · 1992 2 CPJ 630
Tribunals and Commissions30 Oct 1991Revision partly allowed
TELECOM DISTRICT ENGINEER GWALIOR Vs SHANTA SINHAL
National Consumer Disputes Redressal Commission · 1992 2 CPJ 605
Tribunals and Commissions30 Oct 1991
Panalal Vs BANK OF INDIA
National Consumer Disputes Redressal Commission · 1992 0 CPC 10 : 1992 1 CPR 34 : 1992 2 CPJ 487
Tribunals and Commissions29 Oct 1991Petition allowed
Union of India Vs NATIONAL FOOD PRODUCTS (INDIA)
National Consumer Disputes Redressal Commission · 1992 1 CPR 652 : 1994 2 CPJ 521
Tribunals and Commissions29 Oct 1991Petition allowed
MINING ENGINEER, MINES And GEOLOGY DEPTT Vs SADDAM HUSSAIN
National Consumer Disputes Redressal Commission · 1992 1 CPR 661 : 1994 2 CPJ 411
Tribunals and Commissions29 Oct 1991Appeal dismissed
Oriental Insurance Co. Ltd. Vs ARVIND KUMAR OF HISSAR
National Consumer Disputes Redressal Commission · 1992 1 CPJ 309 : 1993 2 CLT 99
Tribunals and Commissions29 Oct 1991Order modified
V. RAJASHEKAR, ASST. COMMERCIAL SUPERINTENDENT Vs K.N.PRATAP KUMAR
National Consumer Disputes Redressal Commission · 1992 2 CPJ 483
Tribunals and Commissions29 Oct 1991Appeal of insurer allowed
National Insurance Co.Ltd Vs MAHENDER KR.JAIN
National Consumer Disputes Redressal Commission · 1992 2 CPJ 908 : 1992 2 CPR 725
Tribunals and Commissions29 Oct 1991Appeal partly allowed
Telecom District Engineer Vs BHAGWATI PRASAD SINGHAL
National Consumer Disputes Redressal Commission · 1991 2 CPR 658 : 1992 2 CPJ 539
Tribunals and Commissions28 Oct 1991Complaint dismissed
SHARADA RUDRA Vs COMMERCIAL MANAGER, AIR INDIA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 471
Tribunals and Commissions28 Oct 1991Complaint dismissed
KUMARI SEEMA BHATIA Vs REGISTRAR, RAJASTHAN UNIVERSITY
National Consumer Disputes Redressal Commission · 1992 2 CPJ 899 : 1992 2 CPR 526
Tribunals and Commissions26 Oct 1991Complaint dismissed
SAURABH SYNTHETICS PVT.LTD Vs BRANCH MANAGER, M/S. ORIENTAL BANK OF COMMERCE
National Consumer Disputes Redressal Commission · 1992 2 CPJ 867
Tribunals and Commissions26 Oct 1991Appeal partly allowed
SAI MEDICAL STORES Vs R.D.Gupta
National Consumer Disputes Redressal Commission · 1992 2 CPJ 850
Tribunals and Commissions26 Oct 1991Appeal partly allowed
COMMERCIAL AGENCIES, SARAFA BAZAR Vs S.S.SHUKLA
National Consumer Disputes Redressal Commission · 1991 2 CPR 680 : 1992 1 CPJ 315
Tribunals and Commissions26 Oct 1991Appeal allowed
KANISHTHA YANTRI GRAMIN VIDYUT SAHAKARI SAMITI LTD. Vs KAMAL BHAN SINGH
National Consumer Disputes Redressal Commission · 1991 2 CPR 652 : 1992 1 CPJ 346
Tribunals and Commissions25 Oct 1991Complaint dismissed
RAVI KANT GARG Vs BRANCH MANAGER, CLASSIC MOTORS PVT. LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 308