Tribunals and Commissions07 Oct 1991Appeal dismissed
PUSHKAR WOOLLENS (P) LTD. Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 1991 2 CPR 706 : 1992 1 CPJ 257 : 1994 1 CLT 98
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,373 of 1,397
Tribunals and Commissions03 Oct 1991Petition accordingly dismissed
ESSEX HARMS (P) LTD Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1992 1 CPJ 111 : 1992 1 CPR 68 : 1993 1 CLT 475
Tribunals and Commissions03 Oct 1991Revision petitions dismissed
Maruti Udyog Ltd. , MODERN AUTOMOBILES Vs SHRI J.D. SHARMA
National Consumer Disputes Redressal Commission · 1992 1 CPJ 86
Tribunals and Commissions03 Oct 1991Allowed
SAMSHA BANO Vs SAHARA INDIA LTD.
National Consumer Disputes Redressal Commission · 1992 0 CPC 30 : 1992 1 CPR 21 : 1992 2 CPJ 489
Tribunals and Commissions03 Oct 1991Complaint dismissed
NOAH INDUSTRIES Vs GENERAL MANAGER, KARNATAKA, STATE FINANCE
National Consumer Disputes Redressal Commission · 1992 1 CPJ 355
Tribunals and Commissions03 Oct 1991
Shree Cold Storage Pvt Ltd Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1991 2 CPR 736 : 1992 1 CPJ 190
Tribunals and Commissions03 Oct 1991
S BHAGAT SINGH Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1991 0 CPC 605 : 1991 2 CPJ 700 : 1993 1 CLT 601
Tribunals and Commissions30 Sept 1991Appeal dismissed
G.R.GOPINATH Vs PRINCIPAL, SOPHIA GIRLS' HIGH SCHOOL
National Consumer Disputes Redressal Commission · 1992 3 CPJ 498
Tribunals and Commissions30 Sept 1991Complaint dismissed
S.KAMALA DEVI Vs UCO Bank
National Consumer Disputes Redressal Commission · 1992 3 CPJ 43
Tribunals and Commissions30 Sept 1991Complaint dismissed
M.S.SRINIVASAN Vs ROB MATHYS (INDIA) P.LTD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 530
Tribunals and Commissions30 Sept 1991Complaint dismissed
M.L.SHARMA Vs HOUSING COMMISSIONER, PUNJAB
National Consumer Disputes Redressal Commission · 1991 2 CPR 180 : 1992 0 CPC 571 : 1992 1 CPJ 395 : 1993 2 CLT 140
Tribunals and Commissions30 Sept 1991Complaint dismissed
AMARJIT ARORA Vs CHAIRMAN, MODI THREADS LTD
National Consumer Disputes Redressal Commission · 1992 0 CPC 402 : 1992 3 CPJ 242 : 1993 1 CPR 675 : 1994 1 CLT 216
Tribunals and Commissions28 Sept 1991Appeal dismissed
D. ANIL KUMAR BHAT Vs VANAJA SUBBA RAO
National Consumer Disputes Redressal Commission · 1992 2 CPJ 722
Tribunals and Commissions27 Sept 1991Appeal dismissed
KHANCHAND T.SAWLANI Vs RAJASTHAN FINANCIAL CORPN
National Consumer Disputes Redressal Commission · 1992 1 CPR 314 : 1994 2 CPJ 416
Tribunals and Commissions24 Sept 1991Sentence remitted
Nand Lal Vs RAJINDER ARORA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 648 : 1994 1 CLT 322
Tribunals and Commissions23 Sept 1991Appeal partly allowed
S.J.SHARMA Vs SENIOR POST MASTER
National Consumer Disputes Redressal Commission · 1992 2 CPJ 789
Tribunals and Commissions23 Sept 1991Complaint dismissed
P.R. SURESH Vs MANAGING DIRECTOR, KARNATAKA CO-OP. MILK PRODUCER, FEDERATION LTD.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 487
Tribunals and Commissions20 Sept 1991Complaint allowed
CHETAN KUMARI Vs VICE CHAIRMAN, D.D.A.
National Consumer Disputes Redressal Commission · 1991 0 CPC 625 : 1991 2 CPJ 606 : 1991 2 CPR 627
Tribunals and Commissions18 Sept 1991Writ petition allowed
NIRMAL TANEJA Vs Calcutta District Forum
National Consumer Disputes Redressal Commission · 1992 2 CPJ 591 : 1992 2 CPR 767
Tribunals and Commissions18 Sept 1991Complaint dismissed
DUEFUL LABORATORIES Vs Branch Manager, State Bank of India
National Consumer Disputes Redressal Commission · 1992 2 CPR 297 : 1992 3 CPJ 463