Tribunals and Commissions13 Jan 1992Appeal partly allowed
DISTRICT ENGINEER, TELECOMMUNICATIONS Vs BHAVANGAR GRAHAK SURAKSHA MANDAL
National Consumer Disputes Redressal Commission · 1992 1 CPR 754 : 1992 2 CPJ 653
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,367 of 1,397
Tribunals and Commissions13 Jan 1992Appeal dismissed
CITI BANK Vs Raman Sharma
National Consumer Disputes Redressal Commission · 1992 1 CPJ 263 : 1992 2 CPR 59 : 1993 0 CPC 116
Tribunals and Commissions11 Jan 1992Complaint allowed with costs
LOYAL MACHINE WORKS LTD. Vs SKY PAK COURIERS (P) LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 610
Tribunals and Commissions10 Jan 1992Dismissed
KRISHNA CONDUCTORS PVT. LTD. Vs ANDHRA BANK
National Consumer Disputes Redressal Commission · 1992 0 CPC 316 : 1992 1 CPJ 176 : 1992 1 CPR 434 : 1993 1 CLT 442
Tribunals and Commissions10 Jan 1992Appeal dismissed
CONSUMER EDUCATION And RESEARCH SOCIETY, AHMEDABAD Vs Canara Bank
National Consumer Disputes Redressal Commission · 1992 0 CPC 165 : 1992 1 CPJ 174 : 1992 1 CPR 531
Tribunals and Commissions10 Jan 1992Appeal partly allowed
M.ANAND Vs ANAND PRATAYABHOOT VIT NIGAM LTD
National Consumer Disputes Redressal Commission · 1992 1 CPJ 229
Tribunals and Commissions10 Jan 1992
ANNAMALAI FINANCE LTD. Vs S.M.N.CONSUMER PROTECTION COUNCIL
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 90 : 1992 1 CPJ 161 : 1992 1 CPR 572
Tribunals and Commissions09 Jan 1992
PREM SINGHA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 0 CPC 240 : 1992 1 CPJ 138 : 1992 1 CPR 503 : 1993 1 CLT 500
Tribunals and Commissions09 Jan 1992Complaint dismissed
TEJ NARAYAN L.MISHRA Vs SECRETARY, BANDHU GRUH NIRMAN SAHAKARI SANSTHA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 482
Tribunals and Commissions09 Jan 1992Appeal dismissed
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs ARUN KUMAR BHAURAO SINGH , VINOD GOPAL GOSAVI
National Consumer Disputes Redressal Commission · 1992 2 CPJ 957
Tribunals and Commissions08 Jan 1992Revision petition allowed
ISHWAR DAS Vs Vinay Kumar Gupta
National Consumer Disputes Redressal Commission · 1992 0 CPC 242 : 1992 1 CPJ 118 : 1992 1 CPR 432 : 1993 1 CLT 479
Tribunals and Commissions08 Jan 1992Appeal accepted
CHAIRMAN, L.I.C. OF INDIA Vs A. NARASAMMA
National Consumer Disputes Redressal Commission · 1992 0 CPC 385 : 1992 1 CPJ 128 : 1992 1 CPR 425 : 1993 1 CLT 491
Tribunals and Commissions08 Jan 1992Appeal allowed
KADAVABHAI ARJANBHAI CHITRODA Vs CHIEF ENGINEER (RURAL ELECTRIFICATION) GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1992 0 CPC 163 : 1992 1 CPR 445 : 1992 2 CPJ 482 : 1993 1 CLT 241
Tribunals and Commissions08 Jan 1992Allowed
Life Insurance Corporation of India Vs SAMPOORAN SINGH
National Consumer Disputes Redressal Commission · 1992 0 CPC 383 : 1992 1 CPJ 165 : 1992 1 CPR 436 : 1993 1 CLT 407
Tribunals and Commissions08 Jan 1992Petition dismissed
CH. A.N. RAJU Vs CHAIRMAN/MANAGING DIRECTOR, ANDHRA BANK
National Consumer Disputes Redressal Commission · 1992 0 CPC 394 : 1992 1 CPJ 158 : 1992 1 CPR 437 : 1993 1 CLT 511
Tribunals and Commissions08 Jan 1992Appeal dismissed
United India Insurance Co. Ltd. , MOHAN LAL Vs United India Insurance Co. Ltd , MOHAN LAL And SONS
National Consumer Disputes Redressal Commission · 1992 0 CPC 101 : 1992 1 CPJ 132 : 1992 1 CPR 364 : 1993 1 CLT 488
Tribunals and Commissions08 Jan 1992Complaint dismissed
SAHEEN SCREEN PRINTS Vs United India Insurance Co.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 582
Tribunals and Commissions08 Jan 1992Appeal dismissed
HOMAI J.SHROFF Vs EASTERN ENGINEERS
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1011
Tribunals and Commissions07 Jan 1992Appeal allowed
National Insurance Co. Ltd. Vs S.D. ARULNATHAN
National Consumer Disputes Redressal Commission · 1992 2 CPJ 359 : 1993 1 CLT 26 : 1993 1 CPR 549
Tribunals and Commissions07 Jan 1992Appeal dismissed
GENERAL CO-OPERATIVE GROUP-HOUSING SOCIETY LTD. Vs J.K. CEMENT WORKS
National Consumer Disputes Redressal Commission · 1992 0 CPC 149 : 1992 1 CPR 359 : 1992 2 CPJ 486 : 1993 1 CLT 266