Tribunals and Commissions04 Feb 1992Complaint allowed
RASHMI JALOTA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1992 0 CPC 45 : 1992 3 CPJ 81 : 1994 1 CLT 186
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,365 of 1,397
Tribunals and Commissions04 Feb 1992Complaint dismissed
KRISHAN LAL Vs Chief Administrator
National Consumer Disputes Redressal Commission · 1992 1 CPJ 328 : 1993 2 CLT 112
Tribunals and Commissions04 Feb 1992Complaint dismissed
GURCHARAN SINGH OF BARARA Vs SHASHI BHUSHAN OF BARARA
National Consumer Disputes Redressal Commission · 1992 1 CPJ 334
Tribunals and Commissions03 Feb 1992Appeal dismissed
AAR PEE APARTMENTS PVT. LTD. Vs Shakuntala Devi
National Consumer Disputes Redressal Commission · 1992 1 CPJ 266 : 1992 2 CPR 68
Tribunals and Commissions01 Feb 1992Revision petition allowed
Life Insurance Corporation of India Vs KOMARAVOLU LALITHA
National Consumer Disputes Redressal Commission · 1992 2 CPJ 567
Tribunals and Commissions31 Jan 1992
GEETA RANI Vs Air Freight Ltd
National Consumer Disputes Redressal Commission · 1992 0 CPC 174 : 1992 1 CPJ 214 : 1992 1 CPR 526 : 1993 1 CLT 267
Tribunals and Commissions30 Jan 1992Allowed
UNIPLAS INDIA LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 0 CPC 357 : 1992 1 CPJ 169 : 1992 1 CPR 575 : 1993 1 CLT 415
Tribunals and Commissions30 Jan 1992
UNDPLAS INDIA LTD. Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 86
Tribunals and Commissions30 Jan 1992
VISHWA JYOTI PRINTERS Vs MOLINS OF INDIA
National Consumer Disputes Redressal Commission · 1992 0 CPC 380 : 1992 0 NCDRC 85 : 1992 1 CPJ 167 : 1992 1 CPR 528 : 1993 1 CLT 411
Tribunals and Commissions29 Jan 1992
PUBLIC HEALTH ENGINEERING DEPARTMENT Vs UPBHOKTA SANRAKSHAN SAMITI
National Consumer Disputes Redressal Commission · 1992 0 CPC 353 : 1992 1 CPJ 182 : 1992 1 CPR 569 : 1993 1 CLT 450
Tribunals and Commissions29 Jan 1992Appeal allowed
JASUMATI CHHOTALAL RATHOD Vs DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD.-/
National Consumer Disputes Redressal Commission · 1992 1 CPR 732 : 1993 1 CPJ 325
Tribunals and Commissions29 Jan 1992
SWATI AUTOMOBILES LTD. Vs SATISH CHAND
National Consumer Disputes Redressal Commission · 1992 0 CPC 330 : 1992 0 NCDRC 87 : 1992 1 CPJ 136 : 1992 1 CPR 570 : 1993 1 CLT 494
Tribunals and Commissions28 Jan 1992Appeal dismissed
National Insurance Company Ltd. Vs R.S. OIL And GENERAL MILLS (P) LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 212 : 1992 1 CPR 563 : 1993 1 CLT 704
Tribunals and Commissions28 Jan 1992Appeal allowed
SECRETARY, CONSUMER GUIDANCE And RESEARCH SOCIETY OF INDIA Vs B.P.L. INDIA LIMITED
National Consumer Disputes Redressal Commission · 1992 0 CPC 360 : 1992 1 CPJ 140 : 1993 1 CLT 496
Tribunals and Commissions28 Jan 1992Allowed
SHARDA BEN Vs GUJARAT GAS SUPPLIER
National Consumer Disputes Redressal Commission · 1992 0 CPC 396 : 1992 1 CPJ 225 : 1992 1 CPR 508 : 1993 1 CLT 274
Tribunals and Commissions28 Jan 1992Revision disposed of
SHAMSHA BANO , Abu Sufiyan Vs SAHARA INDIA LTD.
National Consumer Disputes Redressal Commission · 1992 0 CPC 400 : 1992 1 CPR 522 : 1992 2 CPJ 481 : 1993 1 CLT 238
Tribunals and Commissions28 Jan 1992Appeal dismissed
DEEP ELECTRONICS Vs SANJAY SITA KANT BHALERAO
National Consumer Disputes Redressal Commission · 1992 2 CPJ 787
Tribunals and Commissions28 Jan 1992Appeal dismissed
G.D.KHANDESHE Vs EXECUTIVE ENGINEER
National Consumer Disputes Redressal Commission · 1992 3 CPJ 555
Tribunals and Commissions28 Jan 1992Petition dismissed
L.C. MALHOTRA Vs J.C. MEHTA And CO.
National Consumer Disputes Redressal Commission · 1992 0 CPC 434 : 1992 1 CPJ 284 : 1992 1 CPR 533 : 1993 1 CLT 423
Tribunals and Commissions28 Jan 1992Dismissed
DAINIK RAIL YATRI SANGH (REGD.) Vs General Manager, Northern Railway
National Consumer Disputes Redressal Commission · 1992 0 CPC 160 : 1992 1 CPJ 218 : 1992 1 CPR 520 : 1993 1 CLT 269