Tribunals and Commissions07 Jan 1992Appeal dismissed
A.N. SHARMA Vs DIVISIONAL MANAGER, SYNDICATE BANK
National Consumer Disputes Redressal Commission · 1992 0 CPC 341 : 1992 1 CPJ 216 : 1992 1 CPR 442
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,368 of 1,397
Tribunals and Commissions07 Jan 1992Petition disposed of
Consumer Education and Research Society Vs HINDUSTAN CIB A-GEIGY LTD.
National Consumer Disputes Redressal Commission · 1991 0 CPC 672 : 1992 1 CPJ 127 : 1992 1 CPR 360 : 1993 2 CLT 243
Tribunals and Commissions06 Jan 1992Appeal dismissed
NEELA V.RAJE Vs AMOGH INDUSTRIES
National Consumer Disputes Redressal Commission · 1992 3 CPJ 540 : 1993 2 CLT 356
Tribunals and Commissions06 Jan 1992Complaint allowed
RAJA S.BHOSALE Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 469
Tribunals and Commissions06 Jan 1992
CORPORATION BANK Vs FILMALAYA PVT. LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 163
Tribunals and Commissions06 Jan 1992
Branch Manager Economic Transport Organisation Vs Synco Textiles Pvt Ltd
National Consumer Disputes Redressal Commission · 1992 0 CPC 264 : 1992 1 CPJ 154 : 1992 2 CPR 389 : 1993 1 CLT 504
Tribunals and Commissions05 Jan 1992Appeal allowed with costs
NAMRATA ASHOK KUMAR JAIN Vs INDUSTRIAL ENGINEERS
National Consumer Disputes Redressal Commission · 1992 2 CPJ 848
Tribunals and Commissions04 Jan 1992Complaint allowed
UMA DUTT SHARMA Vs National Insurance Company
National Consumer Disputes Redressal Commission · 1992 1 CPJ 368 : 1992 1 CPR 370 : 1993 0 CPC 78 : 1993 2 CLT 129
Tribunals and Commissions30 Dec 1991Complaint dismissed
R.P.BEDI Vs KEDAR CO-OPERATIVE GROUP HOUSING SOCIETY LIMITED
National Consumer Disputes Redressal Commission · 1992 2 CPR 294 : 1992 3 CPJ 505 : 1994 1 CLT 359
Tribunals and Commissions30 Dec 1991
HCL LIMITED Vs Bank of India
National Consumer Disputes Redressal Commission · 1992 1 CPJ 296
Tribunals and Commissions28 Dec 1991Complaint dismissed
Vemula Venkateswarlu Vs GONTLA VENKATA SATYANARAYANA
National Consumer Disputes Redressal Commission · 1992 2 CPJ 856 : 1993 2 CPR 302
Tribunals and Commissions26 Dec 1991
NILESH CUNHA GOMEZ Vs WHEEL MAGNETS
National Consumer Disputes Redressal Commission · 1992 1 CPJ 290 : 1992 1 CPR 266
Tribunals and Commissions24 Dec 1991Complaint allowed
NUNES ENTERPRISES, COCHIN Vs OFFICE OF THE ASSISTANT ENGINEER, ELECTRICITY DEPARTMENT, PANAJI
National Consumer Disputes Redressal Commission · 1992 1 CPJ 226 : 1992 1 CPR 467
Tribunals and Commissions21 Dec 1991Complaint partly allowed
SRI U.M. MALLAPPA Vs COMMISSIONER, MYSORE URBAN DEV. AUTHORITY
National Consumer Disputes Redressal Commission · 1992 0 CPC 552 : 1992 1 CPJ 265 : 1992 1 CPR 340
Tribunals and Commissions21 Dec 1991Appeal dismissed
B.M.,CANARA BANK Vs K.R.HANUMANTHA RAO
National Consumer Disputes Redressal Commission · 1992 0 CPC 294 : 1992 1 CPJ 295 : 1992 1 CPR 318
Tribunals and Commissions20 Dec 1991Appeal failed
Oriental Insurance Co Vs BAHADUR RAM
National Consumer Disputes Redressal Commission · 1992 2 CPJ 526 : 1993 2 CLT 176
Tribunals and Commissions20 Dec 1991Complaint dismissed
ACCHU KHAN Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 857
Tribunals and Commissions17 Dec 1991Appeal dismissed
Oriental Insurance Co. Ltd. Vs MANI RAM OF HISSAR
National Consumer Disputes Redressal Commission · 1992 1 CPJ 338 : 1993 2 CLT 111
Tribunals and Commissions17 Dec 1991Complaint partly allowed
VIJAYA INDUSTRIES Vs REGIONAL MANAGER, UNITED INDIA INSURANCE CO.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 261 : 1992 1 CPR 330
Tribunals and Commissions17 Dec 1991Complaint dismissed
A.J. COELHO Vs Canara Bank
National Consumer Disputes Redressal Commission · 1992 1 CPJ 264