Tribunals and Commissions13 Oct 1992
Flame Gas Servece Bikaner Vs Aklesh Kumar Bansal
National Consumer Disputes Redressal Commission · 1995 1 CPC 335 : 1995 1 CPJ 78 : 1995 1 CPR 318 : 1995 2 CLT 442
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,341 of 1,397
Tribunals and Commissions12 Oct 1992Petition disposed of
Hindustan Paper Corporation Ltd. , WHEELS WORLD Vs DHIR COPY HOUSE , SARJIT SINGH
National Consumer Disputes Redressal Commission · 1992 0 CPC 704 : 1992 2 CPJ 528 : 1992 2 CPR 753 : 1993 1 CLT 381 : 1993 1 CTJ 29 : 1993 2 CLC 178
Tribunals and Commissions12 Oct 1992Petitions allowed
Maruti Udyog Limited Vs KODAILKANAL TOWNSHIP
National Consumer Disputes Redressal Commission · 1992 0 CPC 753 : 1992 2 CPR 728 : 1993 1 CLT 521 : 1993 1 CLT 531 : 1993 1 CPJ 80 : 1993 3 CPJ 294
Tribunals and Commissions12 Oct 1992Appeal disposed of
BRITISH PHYSICAL LABORATORIES (INDIA) LTD. Vs K.K. BISWAS
National Consumer Disputes Redressal Commission · 1992 3 CPJ 62 : 1994 1 CLT 653
Tribunals and Commissions12 Oct 1992Appeal dismissed
MANMOHAN SINGH DARD Vs AHUJA SERVICE STATION
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1025 : 1993 2 CLT 560 : 1998 2 CPC 642
Tribunals and Commissions12 Oct 1992
AMBIKA COLD STORAGE (P) LTD. Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 47 : 1992 2 CPR 719 : 1992 3 CPJ 61 : 1993 0 CPC 11 : 1994 1 CLT 378
Tribunals and Commissions07 Oct 1992Appeal partly allowed
KANTILAL SANGHVI-s/ Vs CHAIRMAN And MANAGING DIRECTOR SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1992 2 CPR 613 : 1992 3 CPJ 382
Tribunals and Commissions06 Oct 1992Complaint allowed
PATEL GOPALBHAI SHANKARDAS Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 2 CPR 619 : 1993 3 CPJ 1518
Tribunals and Commissions01 Oct 1992Appeal dismissed
TELEPHONE DISTRICT MANAGER, FEROZEPUR Vs Bimal Kumar Jain
National Consumer Disputes Redressal Commission · 1992 3 CPJ 672 : 1993 0 CPC 45 : 1993 1 CPR 678 : 1994 1 CLT 329
Tribunals and Commissions01 Oct 1992Complaint disposed of
United India Insurance Company Ltd. Vs MEHTA ROAD LINES
National Consumer Disputes Redressal Commission · 1993 1 CPJ 172
Tribunals and Commissions01 Oct 1992Complaint allowed
Anjali Gupta Vs K.M.Enterprises
National Consumer Disputes Redressal Commission · 1992 1 CPR 587 : 1993 1 CPJ 362 : 1994 1 CLT 32
Tribunals and Commissions30 Sept 1992Appeals dismissed with costs
R.K.GUPTA Vs T.D.M.OF HISAR
National Consumer Disputes Redressal Commission · 1992 0 CPC 736 : 1992 3 CPJ 198 : 1994 1 CLT 146
Tribunals and Commissions30 Sept 1992Complaints allowed
BARSAD ALI Vs MANAGING DIRECTOR, WEST BENGAL ESSENTIAL SUPPLIES COMMODITIES LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 173
Tribunals and Commissions30 Sept 1992Complaint disposed of
ANILABEN NATVERLAL PATEL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1993 1 CPJ 176
Tribunals and Commissions30 Sept 1992Complaint allowed with costs
ARCHANA GARG Vs JASSI CHIT FUND PVT.LTD
National Consumer Disputes Redressal Commission · 1993 0 CPC 229 : 1993 1 CPJ 31
Tribunals and Commissions29 Sept 1992Appeal dismissed with costs
MODERN AUTOMOBILES Vs MOHINDER PARTAP AND
National Consumer Disputes Redressal Commission · 1992 3 CPJ 89
Tribunals and Commissions29 Sept 1992Appeal dismissed
HINDUSTAN INDUSTRIAL PRODUCTS-/ Vs S.D.O., H.S.E.B., SUB-DIVISIONAL SATROD, HISAR
National Consumer Disputes Redressal Commission · 1993 1 CPJ 251
Tribunals and Commissions29 Sept 1992Appeals allowed
S.D.O.(TELEPHONES) REWARI Vs KISHAN LAL SAINI
National Consumer Disputes Redressal Commission · 1993 1 CPJ 293 : 1993 2 CPR 284
Tribunals and Commissions28 Sept 1992Complaint dismissed
ARNOLD E.KING Vs State Bank Of Mysore
National Consumer Disputes Redressal Commission · 1993 1 CPJ 275
Tribunals and Commissions25 Sept 1992Appeal allowed
SHEIKH ABBAS BHAI ABDUL REHMAN Vs District Consumer Forum
National Consumer Disputes Redressal Commission · 1992 3 CPJ 458