Tribunals and Commissions15 Sept 1992Complaint allowed with costs
SH.BIRENDRA MOHAN PD.SINHA Vs NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 225 : 1993 1 CPR 297
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,343 of 1,397
Tribunals and Commissions15 Sept 1992Appeals allowed
A.P.J. SCHOOL Vs SH.M.P.BHANOT
National Consumer Disputes Redressal Commission · 1992 3 CPJ 254 : 1993 0 CPC 54 : 1994 1 CLT 221
Tribunals and Commissions14 Sept 1992Ordered accordingly
RAMNIKLAL KUNWARJIBHAI SHAH Vs District Telecom Manager
National Consumer Disputes Redressal Commission · 1992 2 CPR 617 : 1993 1 CPJ 475
Tribunals and Commissions14 Sept 1992Complaint allowed
MALAN M.TALAULIKAR Vs A.N.NAIK And ASSOCIATES
National Consumer Disputes Redressal Commission · 1992 2 CPR 746 : 1992 3 CPJ 445
Tribunals and Commissions14 Sept 1992Appeal dismissed
INDIA ASSURANCE CO. LTD. Vs MAJOR,T.B.S. THAPAR
National Consumer Disputes Redressal Commission · 1992 3 CPJ 375
Tribunals and Commissions11 Sept 1992Appeal dismissed
CONSUMER PROTECTION COUNCIL Vs SKY PAK COURIERS PVT.LTD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1000
Tribunals and Commissions10 Sept 1992Complaint allowed
INDUMATI PAL Vs PUNJAB AND SIND BANK
National Consumer Disputes Redressal Commission · 1992 3 CPJ 651
Tribunals and Commissions09 Sept 1992Appeal allowed
SUKHDEV RAJ BALDEV RAJ Vs DARSHAN SINGH
National Consumer Disputes Redressal Commission · 1992 0 CPC 725 : 1993 1 CPJ 160 : 1993 1 CPR 735
Tribunals and Commissions09 Sept 1992Appeal dismissed
ESTATE OFFICER, HUDA-/O.P. Vs RAM SARUP
National Consumer Disputes Redressal Commission · 1992 0 CPC 592 : 1992 3 CPJ 174
Tribunals and Commissions08 Sept 1992Appeal dismissed
SUDESH RAJ DHAWAN Vs AGGARWAL MARBLE HOUSE
National Consumer Disputes Redressal Commission · 1992 3 CPJ 575
Tribunals and Commissions08 Sept 1992Complaint allowed
PRESSEL (PVT.) LTD. Vs DIVISIONAL MANAGER DIVISION-II NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1992 2 CPR 464 : 1992 3 CPJ 639
Tribunals and Commissions07 Sept 1992Appeal dismissed
SURESH CHAND GUPTA Vs HARYANA HOUSING BOARD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 570 : 1994 1 CLT 284
Tribunals and Commissions07 Sept 1992Complaint disposed of
GOPAL CHARAN ROUL Vs EXECUTIVE ENGINEER
National Consumer Disputes Redressal Commission · 1992 3 CPJ 629
Tribunals and Commissions07 Sept 1992Appeal dismissed with costs
GODREJ And BOYCE MFG. CO.LTD Vs AMAR SINGH JAIN
National Consumer Disputes Redressal Commission · 1992 2 CPJ 896 : 1993 1 CPR 47
Tribunals and Commissions07 Sept 1992Complaint allowed
BIZI INDUSTRIES Vs State Bank of India
National Consumer Disputes Redressal Commission · 1992 2 CPR 462 : 1995 3 CPJ 380
Tribunals and Commissions07 Sept 1992
M Arjunan -/ Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 251
Tribunals and Commissions04 Sept 1992Appeal allowed
Union of India Vs SUNIL KR.GOYAL
National Consumer Disputes Redressal Commission · 1993 1 CPJ 98 : 1993 1 CPR 19
Tribunals and Commissions04 Sept 1992Appeal dismissed with costs
CENTRAL BANK OF INDIA-/ Vs PARWEEN NAYAK
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1029
Tribunals and Commissions01 Sept 1992Petition dismissed
NARSUNS BATTERY MANUFACTURING CO. PVT. LTD. Vs GENERAL MANAGER, ANDHRA BANK
National Consumer Disputes Redressal Commission · 1992 0 CPC 707 : 1992 2 CPJ 546 : 1992 2 CPR 702 : 1993 1 CLT 390 : 1993 2 CLC 129
Tribunals and Commissions01 Sept 1992Order accordingly
NONSUCH TEA EXPORTS LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 338