MADHUBEN KANTILAL DOSHI SAMIR Vs VITRAG CO-OP. HOUSING SOCIETY LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 474
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National Consumer Disputes Redressal Commission · 1993 1 CPJ 474
National Consumer Disputes Redressal Commission · 1992 3 CPJ 58 : 1994 1 CLT 368
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1032
National Consumer Disputes Redressal Commission · 1992 2 CPR 734 : 1992 3 CPJ 384
National Consumer Disputes Redressal Commission · 1993 2 CPR 301 : 1994 2 CPJ 485
National Consumer Disputes Redressal Commission · 1992 2 CPR 577 : 1992 3 CPJ 430 : 1994 1 CLT 263
National Consumer Disputes Redressal Commission · 1992 3 CPJ 259 : 1994 1 CLT 223
National Consumer Disputes Redressal Commission · 1992 0 CPC 659 : 1992 2 CPJ 1013 : 1993 2 CLT 559
National Consumer Disputes Redressal Commission · 1993 1 CPJ 144 : 1993 1 CPR 12
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 48 : 1994 1 CLT 270
National Consumer Disputes Redressal Commission · 1993 1 CPJ 109
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 50 : 1992 3 CPJ 49 : 1994 1 CLT 330
National Consumer Disputes Redressal Commission · 1993 2 CPJ 687 : 1993 2 CPR 586
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1008
National Consumer Disputes Redressal Commission · 1992 3 CPJ 418 : 1993 0 CPC 112 : 1993 1 CPR 81 : 1994 1 CLT 260
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1018 : 1992 2 CPR 591
National Consumer Disputes Redressal Commission · 1992 2 CPR 621 : 1993 1 CPJ 180
National Consumer Disputes Redressal Commission · 1992 2 CPR 747 : 1992 3 CPJ 373 : 1993 0 CPC 66
National Consumer Disputes Redressal Commission · 1992 2 CPR 783 : 1993 0 CPC 52 : 1993 1 CPJ 131
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1026