Tribunals and Commissions01 Sept 1992Appeal dismissed
CHANDER KANTA BANSAL Vs K.L.M. ROYAL DUTCH AIRLINES, NEW DELHI
National Consumer Disputes Redressal Commission · 1992 0 CPC 594 : 1992 3 CPJ 291 : 1994 1 CLT 230
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,344 of 1,397
Tribunals and Commissions01 Sept 1992Complaint allowed with costs
DAHIBEN Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1992 2 CPR 679 : 1992 3 CPJ 396
Tribunals and Commissions01 Sept 1992
VED PRAKASH SHARMA Vs VIMAL AGENCIES
National Consumer Disputes Redressal Commission · 1992 0 CPC 747 : 1992 0 NCDRC 92 : 1992 2 CPJ 515 : 1992 2 CPJ 544 : 1992 2 CPR 670 : 1993 1 CLT 368
Tribunals and Commissions01 Sept 1992
A.JAYACHANDRA KUMAR Vs CHAIRMAN, STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 91 : 1992 2 CPJ 517 : 1992 2 CPJ 551 : 1992 2 CPR 699 : 1993 1 CLT 371 : 1993 2 CLC 222
Tribunals and Commissions31 Aug 1992Application dismissed
National Insurance Co. Ltd. Vs Mohan Prasad
National Consumer Disputes Redressal Commission · 1992 3 CPJ 417
Tribunals and Commissions29 Aug 1992
JAGJIT SINGH Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1993 1 CPJ 426
Tribunals and Commissions28 Aug 1992Order amended
M.T.N.L. Vs H.D.SHARMA
National Consumer Disputes Redressal Commission · 1992 2 CPR 498 : 1992 3 CPJ 492 : 1994 1 CLT 350
Tribunals and Commissions28 Aug 1992Appeal dismissed with costs
GUJARAT ELECTRICITY BOARD Vs SHARDA MADHUSUDAN DESAI
National Consumer Disputes Redressal Commission · 1992 2 CPR 692 : 1993 1 CPJ 158
Tribunals and Commissions28 Aug 1992Appeal allowed
DIPTI ILESHBHAI RAWAL Vs VINODBHAI VELJIBHAI MISTRY
National Consumer Disputes Redressal Commission · 1992 3 CPJ 97 : 1993 1 CPR 27
Tribunals and Commissions28 Aug 1992Appeal allowed
USHA RECTIFIER CORPN. (I) LTD Vs SHAH DHANSUKHLAL SAKARLAL
National Consumer Disputes Redressal Commission · 1992 3 CPJ 245 : 1993 1 CPR 199
Tribunals and Commissions27 Aug 1992Complaint dismissed
DIGVIJAY BISCUITS (P) LTD. Vs SECRETARY K.E.B.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 592
Tribunals and Commissions27 Aug 1992Appeal dismissed
Punjab National Bank Vs MAJ.A.P.LAWALE
National Consumer Disputes Redressal Commission · 1992 2 CPJ 910 : 1993 2 CLT 544
Tribunals and Commissions27 Aug 1992Complainant directed to approach Civil Court
ANIL BABURAO KHANDAGALE Vs BHAGIRATH CONSTRUCTION
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1285
Tribunals and Commissions27 Aug 1992
CANTONMENT BOARD Vs AIR TECH PRIVATE LIMITED
National Consumer Disputes Redressal Commission · 1992 3 CPJ 182
Tribunals and Commissions26 Aug 1992Complaint disposed of
HIRALAL BHIMSEN SHARMA Vs VIAST CORPORATION
National Consumer Disputes Redressal Commission · 1992 3 CPJ 416
Tribunals and Commissions26 Aug 1992
KAILASHBEN RAMBHAI PATEL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1992 3 CPJ 461
Tribunals and Commissions25 Aug 1992Appeal dismissed with cost
SR.SUPDT.OF POST OFFICE Vs PUSHPAVATI V.KANEKAR
National Consumer Disputes Redressal Commission · 1992 2 CPR 736 : 1992 3 CPJ 235
Tribunals and Commissions25 Aug 1992Complaint dismissed
SH. RAVJIBHAI GOVINDBHAI PATEL Vs Branch Manager, State Bank of India
National Consumer Disputes Redressal Commission · 1992 3 CPJ 263
Tribunals and Commissions25 Aug 1992Appeal dismissed
S.K.Pandey Vs DEPARTMENT OF TELECOMMUNICATION THROUGH S.D.O. (PHONES), JIND
National Consumer Disputes Redressal Commission · 1993 1 CPJ 264
Tribunals and Commissions25 Aug 1992Complaint allowed
JAI DEV SHARMA Vs WHEEL WORLD, STAFFROAD, AMBALA CANTT.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 268