Tribunals and Commissions24 Aug 1992Complaint allowed
S.N.F.LEASING And INVESTMENT CO.(P)LTD Vs TRI MURTI ESTATE(P)LTD
National Consumer Disputes Redressal Commission · 1992 2 CPR 440 : 1992 3 CPJ 534 : 1994 1 CLT 373
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,345 of 1,397
Tribunals and Commissions24 Aug 1992Preliminary objection rejected
Sanjay Bansal Vs HUDA
National Consumer Disputes Redressal Commission · 1992 2 CPJ 880 : 1993 2 CLT 539
Tribunals and Commissions24 Aug 1992Appeal dismissed
RAJINDER KUMAR Vs S.D.O.TELEPHONES, NARWANA
National Consumer Disputes Redressal Commission · 1992 2 CPJ 887 : 1993 2 CLT 543
Tribunals and Commissions24 Aug 1992Appeals dismissed
TAGORE GRACIAS Vs TAGORE GRACIAS
National Consumer Disputes Redressal Commission · 1993 1 CPJ 19
Tribunals and Commissions24 Aug 1992Complaint rejected
C.K.SHAH Vs PRAVINCHANDRA SHANKERLAL SHAH
National Consumer Disputes Redressal Commission · 1992 2 CPR 513 : 1992 3 CPJ 454
Tribunals and Commissions24 Aug 1992Appeal allowed
GOA ACRYLICS Vs SENIOR ROADLINES
National Consumer Disputes Redressal Commission · 1992 2 CPR 660 : 1993 1 CPJ 101
Tribunals and Commissions24 Aug 1992Complaint rejected
SURINDER DHAR Vs CHAIRPERSON DELHI STATE SMALL INDUSTRIES DEV. CORP. LTD.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 298 : 1994 1 CLT 232
Tribunals and Commissions22 Aug 1992Complaint allowed with costs
LAKSHMI VAIDYANATHAN Vs HOYSALA BUILDING DEVELOPMENT CO. LTD.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 642
Tribunals and Commissions22 Aug 1992Complaint allowed in part
B.N.VENKATESH MURTHY Vs COMMISSIONER BANALORE DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1992 3 CPJ 620
Tribunals and Commissions20 Aug 1992Appeal allowed
Union of India Vs SECRETARY, BRAHMANWADA DUDH UTPADAK SAHKARI MANDALI LIMITED
National Consumer Disputes Redressal Commission · 1992 2 CPR 697 : 1993 1 CPJ 434
Tribunals and Commissions20 Aug 1992Preliminary objection rejected
SHIV RAJ SINGH Vs MAGNUM INVESTMENTS
National Consumer Disputes Redressal Commission · 1992 2 CPR 436 : 1992 3 CPJ 93
Tribunals and Commissions20 Aug 1992Appeal dismissed with costs
National Insurance Co.Ltd Vs SAT BHUSHAN JAIN
National Consumer Disputes Redressal Commission · 1992 2 CPJ 977 : 1993 2 CLT 555
Tribunals and Commissions19 Aug 1992Complaint accepted with cost
CHAVAN RISHI INTERNATIONAL LIMITED Vs STATE BANK OF BIKANER and JAIPUR
National Consumer Disputes Redressal Commission · 1992 2 CPJ 944 : 1992 2 CPR 567
Tribunals and Commissions19 Aug 1992Complaint dismissed
PALVINDER KAUR ALIAS PARMINDER KAUR Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1993 2 CPJ 857 : 1993 3 CPR 96
Tribunals and Commissions19 Aug 1992Revision petition allowed
J.N. SAIGAL Vs INTERNATIONAL AIRPORT AUTHORITY OF INDIA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 30 : 1994 1 CLT 231 : 1994 1 CLT 234
Tribunals and Commissions19 Aug 1992Appeal dismissed
AMIT STEELS Vs HARYANA STATE SMALL INDUSTRIES
National Consumer Disputes Redressal Commission · 1992 3 CPJ 427
Tribunals and Commissions19 Aug 1992Complaint allowed with costs
ARUNBHAI DEVENDRARAY OZA Vs Premier Automobiles Ltd.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 153
Tribunals and Commissions19 Aug 1992Appeal allrowed
MATTHEW M. PULIYEL Vs INDIAN GAS CYLINDERS
National Consumer Disputes Redressal Commission · 1992 2 CPR 437 : 1992 3 CPJ 168 : 1994 1 CLT 128
Tribunals and Commissions19 Aug 1992Appeal allowed
BHAVNA PLASTICS Vs Manager, Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 415
Tribunals and Commissions18 Aug 1992Appeal allowed
DEPOT MANAGER, RAJASTHAN STATE ROADWAYS CORP. Vs BHAGWAN SINGH CHAUHAN
National Consumer Disputes Redressal Commission · 1993 1 CPJ 549