Tribunals and Commissions29 Apr 1993Complaint allowed with costs
P.Ramankutty Vs STERLING COMPUTERS LIMITED
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1002
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,313 of 1,397
Tribunals and Commissions29 Apr 1993Appeal allowed
MOLUGU NAGARAJU @ KRISHNA RAO Vs BONDA RAMA RAO
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1419
Tribunals and Commissions29 Apr 1993
ACHHAR KUMAR GARG Vs NEW INDIA ASSURANCE COMPNAY LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPR 329 : 1995 1 CLT 54 : 1995 1 CPJ 289
Tribunals and Commissions29 Apr 1993Order set aside
GOURA CHARAN SAHOO Vs NARENDRA KUMAR PRADHAN
National Consumer Disputes Redressal Commission · 1994 2 CPC 637 : 1994 2 CPJ 391 : 1994 3 CPR 76 : 1995 1 CLT 301
Tribunals and Commissions29 Apr 1993Complaint allowed with costs
ROHIT I.MARU Vs MANAGER LIFE INSURANCE CORPN. OF INDIA
National Consumer Disputes Redressal Commission · 1993 2 CPR 438 : 1993 3 CPJ 1373
Tribunals and Commissions28 Apr 1993Both Appeals dismissed
RAM CHAND SINGH Vs BRANCH MANAGER, L.I.C..
National Consumer Disputes Redressal Commission · 1994 2 CPJ 529 : 1994 3 CPR 489
Tribunals and Commissions28 Apr 1993Application dismissed with costs
Life Insurance Corporation of India Vs RAMESHKUMAR B.VADODARIA
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1799
Tribunals and Commissions28 Apr 1993Appeal allowed
BALAJI AGENCIES And INDUSTRIES Vs DUWURU GOPALA REDDY
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1635
Tribunals and Commissions28 Apr 1993Appeal dismissed
GOLDEN TOURIST TRAVELS Vs B.BUCHA REDDY
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1024
Tribunals and Commissions28 Apr 1993Petition dismissed
G.C. BATALIA Vs Consumer Disputes Redressal Forum
National Consumer Disputes Redressal Commission · 1994 2 CPC 533 : 1994 2 CPJ 523 : 1994 3 CPR 152
Tribunals and Commissions28 Apr 1993Complaint dismissed
DUROPLY PRENE (P) LTD. Vs SUBASH SUKHAJIA
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1050
Tribunals and Commissions28 Apr 1993Complaint allowed
N.RAVINDRANATHA REDDY Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1487
Tribunals and Commissions28 Apr 1993Appeal dismissed
GUNDA KAILASAM Vs PULLOORI ARUN KUMAR
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1673
Tribunals and Commissions28 Apr 1993Appeal dismissed
ASSISTANT ACCOUNTS OFFICER, E.R.O., APSEB Vs CHUNDI VENKATESHWARLU
National Consumer Disputes Redressal Commission · 1994 3 CPJ 373 : 1995 2 CPR 55
Tribunals and Commissions27 Apr 1993Appeal dismissed
National Insurance Co. Ltd. Vs P.B. GUPTA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 519
Tribunals and Commissions27 Apr 1993Appeal allowed
SARGAM Vs SANKIRTAN MALLIK
National Consumer Disputes Redressal Commission · 1994 2 CPJ 498 : 1994 3 CPR 225
Tribunals and Commissions27 Apr 1993Complaint petition dismissed
MADHABI MONDAL Vs GENERAL MANAGER, CITY BANK
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1001
Tribunals and Commissions27 Apr 1993Appeal dismissed
Tapan Kumar Chakraborty Vs EXPO MACHINERY LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 517 : 1994 2 CPR 184
Tribunals and Commissions27 Apr 1993
B. PURUSHOTHAM NAIDU Vs KOMMINENI VENKATA NARAYANA @ NARAYANA RAO
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1101
Tribunals and Commissions27 Apr 1993Appeal allowed
Padma Charan Sahoo Vs Block Development Officer
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1298