Tribunals and Commissions21 Apr 1993Appeal allowed
Vysya Bank Ltd. Vs AKKEM MALIIKARJUNA REDDY
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1173
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,315 of 1,397
Tribunals and Commissions21 Apr 1993Appeal partly allowed
G.R.SHARMA Vs Oriental Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1304
Tribunals and Commissions21 Apr 1993Complaint dismissed
UBALDO F.X. D'SOUZA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPR 560 : 1993 3 CPJ 1516
Tribunals and Commissions21 Apr 1993Complaint allowed with costs
JAY KHODIYAR TRADING CO Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1634
Tribunals and Commissions21 Apr 1993
Geeta Kampani Vs SIPANI AUTOMOBILES LTD
National Consumer Disputes Redressal Commission · 1993 2 CPJ 986
Tribunals and Commissions20 Apr 1993Case disposed of
Calcutta Telephones Vs HARI PRAKASH GUPTA
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1759
Tribunals and Commissions20 Apr 1993Appeal decided
United India Insurance Co. Ltd. Vs Guddi Devi
National Consumer Disputes Redressal Commission · 1994 3 CPJ 279 : 1995 1 CPR 726
Tribunals and Commissions20 Apr 1993Appeal allowed
TELECOM DISTRICT MANAGER Vs ACHARYA JAGDISHCHANDRA HARISHCHANDRA
National Consumer Disputes Redressal Commission · 1994 1 CPJ 301 : 1994 2 CPC 649 : 1994 3 CPR 173 : 1995 1 CLT 313
Tribunals and Commissions19 Apr 1993Appeal dismissed
COSMOS CO-OPERATIVE BANK LTD.PUNE Vs B.V.MULANI
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1676 : 1993 3 CPR 331 : 1994 1 CPC 89
Tribunals and Commissions19 Apr 1993Order confirmed
Amarendra Nath Dutta Vs C.E.S.C. LTD. And OTHERS
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1104
Tribunals and Commissions19 Apr 1993Order set aside
REGISTRAR OF COMPANIES Vs C. PULLAIAH SETTY
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1418
Tribunals and Commissions19 Apr 1993Complaint allowed
SAY AD MUZAFFAR HUSSAIN Vs MANAGING DIRECTOR, ROCLAND LEASING LTD.
National Consumer Disputes Redressal Commission · 1994 1 CPC 70 : 1994 1 CPJ 399 : 1994 2 CPR 478
Tribunals and Commissions17 Apr 1993Appeal allowed
ELECTRICAL REVENUE OFFICER Vs KOLLU JAYARAMA NAIDU
National Consumer Disputes Redressal Commission · 1994 1 CPJ 60
Tribunals and Commissions17 Apr 1993Complaint dismissed
P. Krishna Kumar Vs MITRA AGENCIES
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1159
Tribunals and Commissions16 Apr 1993Appeal allowed with costs
R.M.JOSHI Vs P.B.TAHILRAMANI
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1265 : 1993 3 CPR 435
Tribunals and Commissions16 Apr 1993Appeal dismissed
MARTHA BIKSHAPATHI Vs Mathu
National Consumer Disputes Redressal Commission · 1994 1 CPJ 489
Tribunals and Commissions16 Apr 1993Appeal allowed with costs
SURENDRABHAI DAHYABHAI DESAI Vs MAMLATDAR, MAMLATDAR'S OFFICE NADIAD
National Consumer Disputes Redressal Commission · 1993 2 CPR 442 : 1993 3 CPJ 1388
Tribunals and Commissions15 Apr 1993Complaint allowed with costs
S.V.R.RAO Vs BYFORD LEASING LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 821
Tribunals and Commissions15 Apr 1993Dismissed
P.N.B. FINANCE And INDUSTRIES LTD. Vs Bank of India
National Consumer Disputes Redressal Commission · 1993 0 CPC 708 : 1993 1 CLT 551 : 1993 1 CTJ 553 : 1993 2 CPJ 148 : 1993 2 CPR 92
Tribunals and Commissions15 Apr 1993Appeal dismissed
National Insurance Co. Ltd. Vs DEEPAK ASSOCIATES
National Consumer Disputes Redressal Commission · 1993 0 CPC 683 : 1993 1 CLT 683 : 1993 2 CPJ 156 : 1993 2 CPR 104 : 1998 2 CPJ 156