Tribunals and Commissions26 Apr 1993Appeal disposed of
SHRI BHAVANI PRASAD BANERJEE Vs SHRI ARABINDA THAKUR
National Consumer Disputes Redressal Commission · 1993 2 CPJ 968
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,314 of 1,397
Tribunals and Commissions26 Apr 1993Complaint dismissed
GADADHAR PATRA Vs STATE GOVERNMENT, ORISSA
National Consumer Disputes Redressal Commission · 1993 0 CPC 803 : 1993 2 CPJ 904
Tribunals and Commissions26 Apr 1993Petition dismissed
N.J. INDUSTRY Vs State Bank of India
National Consumer Disputes Redressal Commission · 1993 0 CPC 559 : 1993 1 CLT 675 : 1993 1 CTJ 555 : 1993 2 CLC 17 : 1993 2 CPJ 182 : 1993 2 CPR 402
Tribunals and Commissions26 Apr 1993Appeal allowed
Union of India Vs SAROJINI DAS
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1151
Tribunals and Commissions26 Apr 1993Appeal allowed
LALITA PRADHAN Vs PURNA CHANDRA PATTNAIK
National Consumer Disputes Redressal Commission · 1994 2 CPC 524 : 1994 2 CPJ 388 : 1994 3 CPR 67
Tribunals and Commissions26 Apr 1993Complaint dismissed
PRAWATI SAHOO Vs Notified Area Council
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1521
Tribunals and Commissions26 Apr 1993Complaint dismissed with costs
GOPICHAND AGARWALA Vs National Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1349
Tribunals and Commissions26 Apr 1993Complaint allowed
RANJIT KUMAR ACHARYA Vs CHAIRMAN, ORISSA STATE HOUSING BOARD
National Consumer Disputes Redressal Commission · 1994 1 CPJ 166 : 1994 3 CPR 256 : 1995 1 CPC 68
Tribunals and Commissions24 Apr 1993Complaint Petition dismissed
BHABANI CH.AUDDY Vs CALCUTTA STOCK EXCHANGE
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1026
Tribunals and Commissions23 Apr 1993Appeal dismissed
HARYANA ENGINEERING TOOLS CO. OF HISAR Vs YASH PAL SINGH OF HISAR
National Consumer Disputes Redressal Commission · 1993 2 CPJ 841 : 1995 2 CPC 420 : 1996 1 CLT 415
Tribunals and Commissions23 Apr 1993Consumer disputes disposed of
SRI ANANDA ICE FACTORY Vs ASSISTANT DIVISIONAL ENGINEER ELECT.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1812
Tribunals and Commissions22 Apr 1993Appeal dismissed
REGISTRAR (EVALUATION) BANGALORE UNIVERSITY Vs PARIDA ANSARI
National Consumer Disputes Redressal Commission · 1993 2 CPR 345 : 1993 3 CPJ 1252
Tribunals and Commissions22 Apr 1993complaint disposed of
SANJEEV KUMAR Vs ROCKLAND LEASING LTD.
National Consumer Disputes Redressal Commission · 1993 2 CLT 508 : 1993 2 CPR 183 : 1994 1 CPJ 212
Tribunals and Commissions22 Apr 1993Complaint dismissed
NAMASTE EXPORTS LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPR 341 : 1993 3 CPJ 1506
Tribunals and Commissions22 Apr 1993Appeal dismissed
YESH PAUL GOYAL Vs IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 1993 0 CPC 626 : 1993 3 CPJ 1397
Tribunals and Commissions22 Apr 1993Complaint allowed with costs
CHAMPAKLAL BHUDARLAL THAKKAR Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPR 423 : 1994 1 CPJ 243
Tribunals and Commissions22 Apr 1993Complaint decided
ARVIND MODERN DAL And RICE MILL Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 333 : 1995 1 CPR 715
Tribunals and Commissions21 Apr 1993Complaint allowed with costs
FRANCIS XAVIER FISHERIES Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 897 : 1993 2 CPR 415
Tribunals and Commissions21 Apr 1993Petition dismissed
H.S.E.B And OTHERS Vs PIRTHI SINGH
National Consumer Disputes Redressal Commission · 1993 0 CPC 351 : 1993 2 CLT 40 : 1993 2 CPJ 715 : 1993 3 CPR 276
Tribunals and Commissions21 Apr 1993Appeal dismissed
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs CHANDIDAS HARIBHAU CHOTHAWE
National Consumer Disputes Redressal Commission · 1994 1 CPJ 111