Tribunals and Commissions06 May 1993
Anu Mohanot Vs BRANCH MANAGER LIC OF INDIA
National Consumer Disputes Redressal Commission · 1993 3 CPR 493 : 1994 1 CPJ 496
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,312 of 1,397
Tribunals and Commissions05 May 1993Complaint dismissed
TARUN AGGARWAL Vs MANAGING DIRECTOR, INDIAN TOBACCO CO. LTD.
National Consumer Disputes Redressal Commission · 1993 0 CPC 527 : 1993 2 CLT 320 : 1993 2 CPJ 943
Tribunals and Commissions05 May 1993Complaint dismissed
T.G.KUTHA BAKSH Vs Commissioner, Madurai Corporation
National Consumer Disputes Redressal Commission · 1993 2 CPJ 907
Tribunals and Commissions05 May 1993Complaint dismissed
Mukesh Kumar Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPR 140 : 1994 1 CPJ 159
Tribunals and Commissions05 May 1993Appeal partly accepted
MAHANGAR TELEPHONE NIGAM LTD. Vs RAJA S. BHOSALE
National Consumer Disputes Redressal Commission · 1993 2 CPJ 222 : 1993 2 CPR 359
Tribunals and Commissions04 May 1993Order set Aside
Kinetic Engineering Ltd. Vs SOMASI SAUNAND
National Consumer Disputes Redressal Commission · 1993 0 CPC 685 : 1993 1 CLT 612 : 1993 1 CTJ 552 : 1993 2 CPJ 220 : 1993 2 CPR 409
Tribunals and Commissions04 May 1993Appeal dismissed with costs
H.S.E.B. And OTHERS Vs Laxman singh
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1107
Tribunals and Commissions04 May 1993Complaint allowed
FAMILY PLANNING And MEDICAL AID TRUST Vs CHETANA CO-OPERATIVE BANK LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1372 : 1993 3 CPR 324 : 1994 1 CPC 88
Tribunals and Commissions04 May 1993
ASA SINGH COTTON FACTORY Vs UNITED INDIA INSURANCE CO.
National Consumer Disputes Redressal Commission · 1993 0 CPC 688 : 1993 0 NCDRC 116 : 1993 2 CPJ 203 : 1993 2 CPR 404
Tribunals and Commissions04 May 1993
TEXMACO LIMITED Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 117 : 1993 1 CTJ 663 : 1993 2 CPJ 186 : 1993 2 CPR 382
Tribunals and Commissions02 May 1993Appeal dismissed
JANAKI RANI Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1995 2 CPC 26 : 1995 2 CPJ 134 : 1995 2 CPR 200 : 1996 3 CPJ 142
Tribunals and Commissions02 May 1993
BABULAL D. DASANI Vs Syndicate Bank
National Consumer Disputes Redressal Commission · 1993 3 CPR 279 : 1995 1 CPJ 376 : 1995 2 CLT 143
Tribunals and Commissions01 May 1993Appeals partly allowed
ORISSA STATE HOUSING BOARD Vs SACHITANANDA RATH
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1287
Tribunals and Commissions30 Apr 1993Appeal dismissed with costs
CHIEF GENERAL MANAGER, TELECOMMUNICATION Vs SANTOSH KUMAR MODI
National Consumer Disputes Redressal Commission · 1994 2 CPJ 578
Tribunals and Commissions30 Apr 1993Appeal dismissed
SUPERSHWA CHITS PVT. LTD. Vs PREM NATH MOTORS LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1188
Tribunals and Commissions30 Apr 1993Complaint dismissed
G. Subramanian Vs Chairman, Tamil Nadu Electricity Board
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1532
Tribunals and Commissions30 Apr 1993Appeal partly allowed
T.N.T.SKYPAK COURIER SERVICES Vs N.V.RANGANATHAM, ADV.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1435
Tribunals and Commissions30 Apr 1993Appeal dismissed
COMMISSIONER, NARSAPUR MUNICIPALITY Vs FATHIMA BIBI
National Consumer Disputes Redressal Commission · 1994 1 CPJ 32
Tribunals and Commissions29 Apr 1993Appeal dismissed
Life Insurance Corporation of India Vs GUNMALA GUPTA
National Consumer Disputes Redressal Commission · 1993 2 CPJ 881 : 1993 3 CPR 155
Tribunals and Commissions29 Apr 1993Appeal allowed
Bangalore Development Authority Vs K.S.Bhat
National Consumer Disputes Redressal Commission · 1994 1 CPJ 277