Tribunals and Commissions12 May 1993Appeal dismissed
Jagdish Rai Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1498 : 1994 1 CLT 71
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,311 of 1,397
Tribunals and Commissions12 May 1993Complaint allowed with costs
NANDAKUMAR R. DAVE Vs DHANALAKSHMI CONSOLIDATED INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPR 553 : 1993 3 CPJ 1593
Tribunals and Commissions11 May 1993Revision dismissed
Oriental Insurance Co. Ltd. Vs K.J. HOSPITAL
National Consumer Disputes Redressal Commission · 1993 0 CPC 704 : 1993 1 CLT 630 : 1993 2 CPJ 245
Tribunals and Commissions11 May 1993Complaint partly allowed
SADHU RAM GUPTA Vs Bank of India
National Consumer Disputes Redressal Commission · 1994 3 CPJ 405 : 1994 3 CPR 11
Tribunals and Commissions11 May 1993Preliminary Objection rejected
(Mrs.) KUSUM BAKHSHI AHLWAT Vs G.P. SINGH, MANAGER ADMINISTRATION And OTHERS
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1135
Tribunals and Commissions11 May 1993Appeal partly allowed
United India Insurance Co. Ltd. Vs Mohan Lal
National Consumer Disputes Redressal Commission · 1994 2 CPR 699 : 1995 1 CPJ 317
Tribunals and Commissions11 May 1993
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs SIMPSON AND CO. LTD.
National Consumer Disputes Redressal Commission · 1993 0 CPC 710 : 1993 0 NCDRC 111 : 1993 1 CLT 452 : 1993 1 CTJ 652 : 1993 2 CLC 4 : 1993 2 CPJ 176 : 1993 2 CPJ 198 : 1993 2 CPR 377
Tribunals and Commissions11 May 1993
UNITED INDIA INSURANCE CO. LTD. Vs RAM PRASAD AGARWAL
National Consumer Disputes Redressal Commission · 1993 0 CPC 692 : 1993 0 NCDRC 112 : 1993 1 CLT 449 : 1993 1 CTJ 648 : 1993 2 CPJ 196 : 1993 2 CPR 391
Tribunals and Commissions11 May 1993
MAINA DEVI BAIRALIA Vs LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 114 : 1993 1 CLC 24 : 1993 1 CLT 443 : 1993 2 CPJ 183 : 1993 2 CPJ 193 : 1993 2 CPR 399
Tribunals and Commissions11 May 1993
VIJAY NARAYAN AGARWAL Vs CHOWGULE INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 113 : 1993 1 CLT 618 : 1993 2 CPJ 231
Tribunals and Commissions10 May 1993Complaint allowed
SANT KANWAR RAM CHARITABLE TRUST Vs DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1699
Tribunals and Commissions10 May 1993Appeal dismissed
LAXMI NARAIN GOEL Vs Punjab Water Supply and Sewerage Board
National Consumer Disputes Redressal Commission · 1993 0 CPC 737 : 1993 2 CLT 449 : 1993 3 CPJ 1333 : 1993 3 CPR 1
Tribunals and Commissions10 May 1993Appeal dismissed with costs
VIJAY SINGH Vs SARASWATI TRADERS
National Consumer Disputes Redressal Commission · 1993 2 CPJ 899
Tribunals and Commissions10 May 1993Complaint allowed with costs
U.K.ASHOKA RAO Vs CYMA CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 1993 2 CPR 487 : 1994 1 CPJ 257
Tribunals and Commissions10 May 1993Appeal allowed with costs
SUNITA KATARIA Vs J.V.G. FINANCE LTD.
National Consumer Disputes Redressal Commission · 1993 0 CPC 733 : 1993 3 CPR 99 : 1994 1 CPJ 216
Tribunals and Commissions10 May 1993Appeal dismissed
V.S.HUBLI Vs Union Bank of India
National Consumer Disputes Redressal Commission · 1993 2 CPR 659 : 1993 3 CPJ 1544
Tribunals and Commissions07 May 1993
SENIOR ROADLINES Vs GOA ACRYLICS
National Consumer Disputes Redressal Commission · 1993 0 CPC 556 : 1993 0 NCDRC 115 : 1993 1 CLT 671 : 1993 2 CPJ 210 : 1993 2 CPR 388
Tribunals and Commissions06 May 1993Complaint allowed with costs
K.C.Thimmaiah Vs BAJAJ ELECTRONICS
National Consumer Disputes Redressal Commission · 1993 2 CPJ 916 : 1993 2 CPR 338 : 1994 1 CPJ 108
Tribunals and Commissions06 May 1993Complaint dismissed
N.RAVIKIRAN Vs S.Ramanathan
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1522
Tribunals and Commissions06 May 1993Complaint dismissed
BEE ESS PEE CONSTRUCTION (P) LTD. Vs MUNICIPAL CORPORATION, JALANDHAR
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1376 : 1994 1 CPC 209