Tribunals and Commissions21 May 1993
DHANALAKSHMI CONSOLIDATES INDUSTRIES LTD. Vs C.S.MENON
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 104 : 1993 3 CPJ 299 : 1995 2 CLT 316
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,309 of 1,397
Tribunals and Commissions21 May 1993
PEN CO-OPERATIVE URBAN BANK LTD. Vs BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 105 : 1993 1 CLT 607 : 1993 2 CPJ 189 : 1993 2 CPJ 207 : 1993 2 CPR 286
Tribunals and Commissions20 May 1993Appeal dismissed
Department of Telecommunication Vs GHANSHYAM SINGH RATHAUR
National Consumer Disputes Redressal Commission · 1993 0 CPC 633 : 1993 2 CLT 397 : 1993 2 CPJ 1175
Tribunals and Commissions20 May 1993Complaint dismissed
BHAGABAT SARAN AGARWALA AND ANOTHER Vs State of orissa
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1066
Tribunals and Commissions20 May 1993Appeal dismissed
SUMITRA RANI MALIK Vs JASPAL SINGH BHATIA
National Consumer Disputes Redressal Commission · 1993 2 CLT 386 : 1993 2 CPJ 1190
Tribunals and Commissions20 May 1993Complaint dismissed
Prafulla Kumar Sahoo Vs B.B.PATTANAIK
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1023
Tribunals and Commissions20 May 1993Complaint dismissed
SAMPURAN SINGH Vs Punjab State
National Consumer Disputes Redressal Commission · 1993 0 CPC 730 : 1993 3 CPJ 1369 : 1994 1 CLT 13
Tribunals and Commissions20 May 1993Complaint not entertainable
GYANENDRANATH MOHAPATRA Vs EXECUTIVE ENGINEER, CUTTACK DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1994 1 CPC 631 : 1994 1 CPJ 290
Tribunals and Commissions20 May 1993Complaint dismissed
RAMESH CHANDRA MOHAPATRA Vs MANAGING DIRECTOR, O.S.F.C.
National Consumer Disputes Redressal Commission · 1994 1 CPJ 296 : 1994 3 CPR 321
Tribunals and Commissions20 May 1993
KRISHAN BALDEV GUPTA Vs HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION
National Consumer Disputes Redressal Commission · 1993 0 CPC 687 : 1993 0 NCDRC 106 : 1993 1 CLT 441 : 1993 2 CPJ 191 : 1993 2 CPR 288 : 1993 3 CPJ 281
Tribunals and Commissions19 May 1993Revision Petition allowed
Staff Selection Commission Vs P. LALITHA
National Consumer Disputes Redressal Commission · 1993 1 CLT 623 : 1993 2 CPJ 237
Tribunals and Commissions19 May 1993Complaint allowed
NITYA PRAKASH JAIN Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1993 2 CPJ 900
Tribunals and Commissions19 May 1993Complaint allowed
SAUBHAGINI CHHOTRAY Vs BRANCH MANAGER, L.I.C. OF INDIA And OTHERS
National Consumer Disputes Redressal Commission · 1993 2 CPR 375 : 1993 3 CPJ 1752
Tribunals and Commissions19 May 1993Complaint allowed with costs
RUPKALA Vs INLAND COURIER (P) LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1134
Tribunals and Commissions19 May 1993Complaint dismissed
SWARAJ INDUSTRIES Vs BRANCH MANAGER, S.B.I.KORAPUT
National Consumer Disputes Redressal Commission · 1994 1 CPJ 4
Tribunals and Commissions19 May 1993Appeal allowed
Life Insurance Corporation of India Vs S.P. DUGGAL
National Consumer Disputes Redressal Commission · 1993 0 CPC 735 : 1993 3 CPJ 1545 : 1994 1 CLT 96
Tribunals and Commissions19 May 1993Complaint disposed of
NATIONAL CONSUMER AWARENESS GROUP Vs STATE BANK PATIALA
National Consumer Disputes Redressal Commission · 1993 0 CPC 637 : 1993 2 CLT 406 : 1993 3 CPJ 1341
Tribunals and Commissions19 May 1993Complaint disposed of
NILIMA PRADHAN Vs Divisional Manager, L.I.C. of India
National Consumer Disputes Redressal Commission · 1994 1 CPJ 29
Tribunals and Commissions19 May 1993Complaint allowed
RABINARAYAN MOHANTY Vs PROPRIETOR, OLYMPIC SPORTS, CUTTACK
National Consumer Disputes Redressal Commission · 1994 1 CPJ 336
Tribunals and Commissions18 May 1993Allowed
STANDARD MOTOR PRODUCTS OF INDIA LTD., PERUNGALTHUR, MADRAS Vs S. Jayakumar
National Consumer Disputes Redressal Commission · 1994 1 CPJ 169 : 1994 2 CPR 547