Tribunals and Commissions04 Jun 1993Appeal dismissed
J.S.CHAUHAN Vs DIVISIONAL ENGINEER (TELEPHONES) GURGAON
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1102
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,308 of 1,397
Tribunals and Commissions04 Jun 1993Complaint allowed with costs
E.USHMAN SHERIFF Vs K.A.S. SEKAR And OTHERS
National Consumer Disputes Redressal Commission · 1993 0 CPC 804 : 1993 2 CPJ 1106
Tribunals and Commissions04 Jun 1993Complaint returned
NAVIN HEAVY LIFTERS Vs SENIOR DIVISIONAL MANAGER
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1770
Tribunals and Commissions03 Jun 1993Complaint decided as indicated
Ajay Kumar Agarwal Vs SUPERINTENDING ENGINEER, U.P. , RAJYA VIDUT PARISHAD And OTHERS
National Consumer Disputes Redressal Commission · 1994 3 CPJ 443 : 1995 1 CPC 307 : 1995 1 CPR 199
Tribunals and Commissions03 Jun 1993Appeal dismissed
BALKAS SINGH Vs H.S.E.B.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1085
Tribunals and Commissions03 Jun 1993Complaint dismissed
RAM LAL Vs UPADHYAKH, D.A.A. GHAZIABAD
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1142
Tribunals and Commissions03 Jun 1993Complaint allowed
B.NANDKUMAR Vs SENIOR DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1706 : 1993 3 CPR 325
Tribunals and Commissions03 Jun 1993Complaint dismissed
RAMLAL Vs GHAZIABAD VIKAS PRADHIKARAN
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1789
Tribunals and Commissions02 Jun 1993Complaint dismissed
Sai Traders Vs Union of India
National Consumer Disputes Redressal Commission · 1993 2 CLT 460 : 1993 3 CPR 446 : 1994 1 CPJ 468 : 1994 2 CPC 407
Tribunals and Commissions29 May 1993Complaint allowed with costs
FINE CHEMICAL PRODUCTS Vs Divisional Manager, National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 2 CPR 595 : 1993 3 CPJ 1475
Tribunals and Commissions28 May 1993
KAMLESH GAUR Vs Delhi Electric Supply Undertaking
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1195
Tribunals and Commissions28 May 1993Complaint allowed with costs
P.R.ABILASH Vs P.J.Alexander
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1297
Tribunals and Commissions26 May 1993Appeal partly allowed
S.K. JINDAL Vs Branch Manager, State Bank of India
National Consumer Disputes Redressal Commission · 1994 1 CPC 17 : 1994 1 CPJ 449
Tribunals and Commissions24 May 1993Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD Vs VIJAY KUMAR
National Consumer Disputes Redressal Commission · 1993 0 CPC 739 : 1993 3 CPJ 1625 : 1993 3 CPR 158
Tribunals and Commissions24 May 1993Appeal dismissed
PUNJAB CERAMICS LTD. Vs Telecom District Manager
National Consumer Disputes Redressal Commission · 1994 1 CPJ 164 : 1994 2 CPC 410
Tribunals and Commissions22 May 1993Complaint allowed with costs
DEBASIS KHADANGA Vs TAROM
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1046
Tribunals and Commissions21 May 1993Complaint dismissed
C.M.SETHI Vs AHLUWALIA CONSTRUCTION (INDIA) LIMITED
National Consumer Disputes Redressal Commission · 1993 2 CPJ 878
Tribunals and Commissions21 May 1993Appeal allowed with costs
S.L.BHARGAVA Vs ZONAL MANAGAER, UCO BANK
National Consumer Disputes Redressal Commission · 1993 0 CPC 841 : 1993 2 CPJ 958
Tribunals and Commissions21 May 1993Allowed
L.I.C. Of India Vs SUSHMA SINGH
National Consumer Disputes Redressal Commission · 1993 3 CPR 20 : 1994 1 CPJ 143
Tribunals and Commissions21 May 1993
UNION OF INDIA Vs SUDHA PAREEK
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 103 : 1993 1 CLT 627 : 1993 1 CTJ 545 : 1993 2 CPJ 240