Tribunals and Commissions11 Jun 1993Appeal dismissed
CHIEF GENERAL MANAGER, MAHANAGAR TELEPHONE NIGAM LTD Vs SURESH BHARGAVA
National Consumer Disputes Redressal Commission · 1993 2 CLT 941 : 1993 3 CPJ 1311
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,307 of 1,397
Tribunals and Commissions11 Jun 1993Appeal allowed with costs
DEBASIS BASU Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 2 CPR 505 : 1993 3 CPJ 1791
Tribunals and Commissions11 Jun 1993Complaint partly allowed
Jindal Photo Films Ltd. Vs INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1472
Tribunals and Commissions11 Jun 1993
VELJI KANJI PATEL Vs LAXMI MOTORS
National Consumer Disputes Redressal Commission · 1994 1 CPJ 79
Tribunals and Commissions10 Jun 1993Revision petition allowed
ATMA RAM, AMAR NATH Vs SANTOSH KUMAR AGGARWAL
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1000
Tribunals and Commissions10 Jun 1993Complaint dismissed
BIRBAL SINGH And OTHERS Vs EMPLOYEES STATE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1028
Tribunals and Commissions10 Jun 1993Complaint allowed with costs
D.PARAMESWARAN Vs C.R.PARTHASARATHY
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1110
Tribunals and Commissions10 Jun 1993
K.A.M. ASHRAF Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1179
Tribunals and Commissions10 Jun 1993Complaint allowed
KESHAVLAL JOITARAM PATEL Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1995 2 CPJ 236
Tribunals and Commissions09 Jun 1993Appeal allowed
JAGBUSAN KUMAR JAIN Vs GOYAL AUTOMOBILES
National Consumer Disputes Redressal Commission · 1995 2 CPJ 98
Tribunals and Commissions09 Jun 1993Complaint allowed with costs
THIAGARAJA FINANCE LTD. Vs GOVERNMENT OF TAMIL NADU
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1153 : 1993 2 CPR 556
Tribunals and Commissions09 Jun 1993Appeal dismissed
LAL CHAND Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1993 2 CLT 457 : 1993 3 CPJ 1347
Tribunals and Commissions09 Jun 1993Appeal allowed
United India Insurance Co. Ltd. Vs DEEN BANDHU
National Consumer Disputes Redressal Commission · 1995 1 CLT 530 : 1995 1 CPC 540 : 1995 1 CPJ 337
Tribunals and Commissions08 Jun 1993Appeal allowed in part
SATNA ROADWAYS Vs SUMATI TEXTILE MILLS
National Consumer Disputes Redressal Commission · 1993 2 CPJ 965 : 1993 2 CPR 469
Tribunals and Commissions08 Jun 1993Appeal dismissed
KRISHAN BANSAL And OTHERS Vs H.U.D.A.,HISSAR
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1048 : 1993 3 CPR 243
Tribunals and Commissions08 Jun 1993Complaint allowed
NISHITH KUMAR CHATTERJEE Vs BHASKAR MUKHERJEE
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1147
Tribunals and Commissions08 Jun 1993Appeal dismissed with costs
C.E.S.C.Ltd Vs ANGURBALA SADHUKHAN
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1361
Tribunals and Commissions08 Jun 1993Complaint dismissed
ADVANCE RUBBER INDUSTRIES Vs UNITED INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1364
Tribunals and Commissions08 Jun 1993Appeal dismissed
SHIV DAYAL, DISTT. GORAKHPUR Vs NEW INDIA ASSURANCE CO. LTD., THROUGH GENERAL MANAGER, BOMBAY
National Consumer Disputes Redressal Commission · 1995 2 CPJ 243
Tribunals and Commissions04 Jun 1993Appeal dismissed
AJMER SINGH And OTHERS Vs SECRETARY, JARNAIL SINGH, THE RADAUR CANE GROWER CO-OP. SOCIETY LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1069 : 1993 3 CPR 16